High Courts13 Feb 2008
Commissioner of Income Tax Vs Startronics Enterprises (P) Ltd.
Gujarat High Court · (2008) 02 GUJ CK 0125
Income Tax Act, 1961 — Section 256, 263, 32A, 80I
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 954 of 1,770
High Courts13 Feb 2008
Commissioner of Income Tax Vs Digvijay Cement Co. Ltd.
Gujarat High Court · (2008) 305 ITR 267
Income Tax Act, 1961 — Section 143(3), 154, 256(2), 43(1)
High Courts13 Feb 2008Dismissed
Life Isnurance Employee''s Association Vs Chairman and Others
Gujarat High Court · (2008) 02 GUJ CK 0105
Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 30(2), 56(2)
High Courts13 Feb 2008Dismissed
Ashwinkumar Kantilal Shah Vs State of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0093
Bombay Land Revenue Code, 1879 — Section 135DCivil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts13 Feb 2008Allowed
Manharbhai Muljibhai Kakadia and Others Vs Stae of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0027
Constitution of India, 1950 — Article 227
High Courts13 Feb 2008
Daxaben Ramabhai Patel and Others Vs Dy Director of Education and Others
Gujarat High Court · (2008) 02 GUJ CK 0023
High Courts13 Feb 2008
N.P. Patel Vs State of Gujarat and Another
Gujarat High Court · (2008) 02 GUJ CK 0022
Constitution of India, 1950 — Article 14, 16Gujarat Lower Revenue Qualifying Examination Rules, 1978 — Rule 5, 7
High Courts12 Feb 2008Allowed
B.I.F.R. Vs CMD, APS Star Industries Ltd. and Others
Gujarat High Court · (2009) 152 CompCas 302 : (2008) 83 SCL 239
Companies Act, 1956 — Section 17(2), 17(3), 18, 20, 391Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts12 Feb 2008Dismissed
Chauhan Mehbub Osman Vs State of Gujarat
Gujarat High Court · (2008) 118 FLR 929 : (2008) 3 LLJ 484
Apprentices Act, 1961 — Section 18
High Courts12 Feb 2008
Fairdeal Filaments Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2008) 219 CTR 351 : (2008) 302 ITR 173
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 256(1), 80I
High Courts12 Feb 2008
Commissioner of Income Tax Vs Gurubachhan Singh J. Juneja
Gujarat High Court · (2008) 215 CTR 509 : (2008) 302 ITR 63 : (2008) 171 TAXMAN 406
Income Tax Act, 1961 — Section 132, 256(1)
High Courts12 Feb 2008Dismissed
Varshaben Panchabhai Nakum Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLR 799
High Courts12 Feb 2008Allowed
Union of India (UOI) and Others Vs Munia Narendra Kumar Prabhat Singh (Son) and Others
Gujarat High Court · (2008) 02 GUJ CK 0009
Constitution of India, 1950 — Article 311(2)
High Courts11 Feb 2008
Rameshbhai C. Patel Vs M.D. Chauhan, Official Liquidator Visnagar Nagrik Sahkari Bank Ltd. and Others
Gujarat High Court · (2008) 1 GLR 756
Bombay Industrial Relations Act, 1946 — Section 78, 79
High Courts11 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Manishaben Mahendra @ Shanker Joshi and Others
Gujarat High Court · (2009) ACJ 1861
Motor Vehicles Act, 1988 — Section 140, 146, 147(1), 149, 149(1)
High Courts11 Feb 2008Dismissed
Asha M. Barasara Vs Gujarat Public Service Commission and Others
Gujarat High Court · (2008) 3 GLR 2462
Constitution of India, 1950 — Article 309
High Courts11 Feb 2008
Uttamsingh Jodhsingh Ahaluwalia Vs Jagzitkaur Giansingh Ahaluwalia and Another
Gujarat High Court · (2008) 1 GLR 643
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Partnership Act, 1932 — Section 14
High Courts11 Feb 2008
Commissioner of Income Tax Vs Bombay Conductors and Electricals Ltd.
Gujarat High Court · (2008) 301 ITR 328
Income Tax Act, 1961 — Section 256(1), 269SS, 271D, 273B
High Courts11 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Arvindbhai Motibhai Pagi and Others
Gujarat High Court · (2008) 1 GLH 763
Motor Vehicles Act, 1939 — Section 110D, 110D, 95(2)
High Courts11 Feb 2008
Commissioner of Income Tax Vs Office of The Official Liquidator
Gujarat High Court · (2008) 165 CTR 218 : (2009) 316 ITR 181
Income Tax Act, 1961 — Section 35B, 35D, 41, 43B