High Courts19 Feb 2008
Commissioner of Income Tax Vs Pankaj Dhirajlal Dhruve
Gujarat High Court · (2008) 305 ITR 332
Income Tax Act, 1961 — Section 143, 263
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 953 of 1,770
High Courts19 Feb 2008
Shivshankar Harjivanrai Joshi (deceased by L.Rs.) Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 2908 : (2008) 3 GLR 2669
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 378(1)(3), 394, 394(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 Feb 2008
Rasilaben Shivshankar Joshi and Others Vs State of Gujarat
Gujarat High Court · (2008) 1 GLH 766
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 394(1), 394(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 Feb 2008Allowed
Gujarat Maritime Board and Another Vs Musa Osman and Others
Gujarat High Court · (2008) 02 GUJ CK 0090
Gujarat Maritime Board Act, 1981 — Section 20(1)Payment of Gratuity Act, 1972 — Section 1(3)
High Courts19 Feb 2008
Commissioner of Income Tax Vs Dinesh Mills Ltd.
Gujarat High Court · (2008) 215 CTR 440 : (2008) 302 ITR 164
Income Tax Act, 1961 — Section 256(1), 263, 43B
High Courts18 Feb 2008Allowed
Gujarat Industrial Development Corp. Vs J.B. International and Export and Another
Gujarat High Court · (2008) 02 GUJ CK 0103
Civil Procedure Code, 1908 (CPC) — Section 115, 16, 20Constitution of India, 1950 — Article 227
High Courts18 Feb 2008
Mundra International Container Terminal Pvt. Ltd. Vs Mundra Port and Special Economic Zone Ltd.
Gujarat High Court · (2008) 02 GUJ CK 0081
Civil Procedure Code, 1908 (CPC) — Section 80(2)Gujarat Maritime Board Act, 1981 — Section 107
High Courts18 Feb 2008
Dilipsinh Shankersinh Bihola Vs Vice Chancellor/Nodal Officer (Legal) and Others
Gujarat High Court · (2008) 02 GUJ CK 0063
High Courts18 Feb 2008
Saheli Synthetsics Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2008) 215 CTR 343 : (2008) 3 GLR 126
Income Tax Act, 1961 — Section 139, 14, 143(3), 147, 154Income Tax Rules, 1962 — Rule 6D
High Courts18 Feb 2008Dismissed
Vimal M. Rathod and Others Vs Gujarat Subordinate Service Selection Board and Others
Gujarat High Court · (2008) 02 GUJ CK 0028
Letters Patent Act, 1865 — Clause 15
High Courts15 Feb 2008
Kundal Seva Sahkari Mandli Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 663
High Courts15 Feb 2008Dismissed
Patel Sunilkumar Manubhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 572 : (2008) 1 GLR 690
Constitution of India, 1950 — Article 15(3), 16, 16(1), 16(4)
High Courts15 Feb 2008Allowed
Ramnikbhai Mavjibhai and Others Vs State of Gujarat and Another
Gujarat High Court · (2008) 02 GUJ CK 0070
Bombay Land Revenue Code, 1879 — Section 135DConstitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 31
High Courts15 Feb 2008Dismissed
Deputy Executive Engineer and Another Vs Surabhai Motibhai Chavda
Gujarat High Court · (2008) 02 GUJ CK 0033
Constitution of India, 1950 — Article 12, 136, 14, 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26BIndustrial Disputes Act, 1947 — Section 25F, 25G, 25H, 29
High Courts15 Feb 2008Allowed
District Primary Education Officer and Others Vs Dakshaben L. Pandya and Others
Gujarat High Court · (2008) 2 GLH 1 : (2008) 1 GLH 2 : (2008) 2 GLR 1592
Constitution of India, 1950 — Article 226Gujarat Panchayat Service (Recruitment of Primary Teachers) Rules, 1970 — Rule 14, 4Gujarat Panchayats Act, 1961 — Section 323
High Courts14 Feb 2008Allowed
Director General of Police and Another Vs B.C. Wadhwana
Gujarat High Court · (2008) 02 GUJ CK 0095
Constitution of India, 1950 — Article 226
High Courts14 Feb 2008Allowed
Parshottambhai Karshanbhai Surani and Others Vs Chandrikaben Karshanbhai Surani and Another
Gujarat High Court · (2008) 02 GUJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 114, 406, 420, 467, 468
High Courts14 Feb 2008Dismissed
Nagjibhai Ambalal Suthar Vs President and Others
Gujarat High Court · (2008) 02 GUJ CK 0047
High Courts14 Feb 2008
Arvindbhai Chimanbhai Padhiyar Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLR 2149
Constitution of India, 1950 — Article 14, 19(1), 21, 226
High Courts13 Feb 2008Dismissed
Ayar Rupa Karsan and Others Vs Jilubhai and Others
Gujarat High Court · (2008) 1 GLH 655
Motor Vehicles Act, 1939 — Section 110D, 110D