High Courts29 Feb 2008Allowed
State of Gujarat and Others Vs Kiritkumar Bhikhabhai Vala
Gujarat High Court · (2008) 118 FLR 496 : (2008) 2 GLR 1138
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 951 of 1,770
High Courts29 Feb 2008
O.L. of Jupiter Industries Ltd. Vs Mansukhbhai Raghavji Joshi and Others
Gujarat High Court · (2009) 148 CompCas 727 : (2008) 1 GLH 718
Companies Act, 1956 — Section 454, 454(1), 454(2), 454(3), 454(5)
High Courts29 Feb 2008Allowed
Harikrishna Ghanshyamdas Shah Vs Rinki Petrochemicals and Ind. Ltd.
Gujarat High Court · (2008) 02 GUJ CK 0097
High Courts29 Feb 2008
Citizens Co-Op. Bank Ltd. Vs OL of Saffron Ceramics Pvt. Ltd.
Gujarat High Court · (2008) 02 GUJ CK 0051
High Courts29 Feb 2008
Dena Bank Vs Shri Sihor Nagarik Sahakari Bank Limited and Others
Gujarat High Court · AIR 2008 Guj 110 : (2008) 2 GLR 1796
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 13(4), 14, 17, 17ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(13), 13(2), 13(3A)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(1), 8(2), 8(5), 8(6)
High Courts29 Feb 2008
Samirbhai Haji Mustufa Bajariya Vs Rizwana and Another
Gujarat High Court · (2009) 1 GLR 109
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 262Muslim Women (Protection of Rights on Divorce) Rules, 1986 — Rule 4
High Courts29 Feb 2008Dismissed
Shah Bakuleshbhai Hasmukulal Vs Kaushikkumar Kantilal Modi and Others
Gujarat High Court · AIR 2008 Guj 133 : (2008) 3 GLR 2352
Bombay Provincial Insolvency Rules, 1924 — Rule 24Provincial Insolvency Act, 1920 — Section 14(1), 19, 19(1), 19(2), 30
High Courts28 Feb 2008Dismissed
Durlabhai Narsibhai Jogia and Another Vs Appellate Tribunal For Forfeited and Another
Gujarat High Court · (2008) CriLJ 2379 : (2008) 2 GLR 1216
Constitution of India, 1950 — Article 226Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 16, 18, 2(2), 3(1), 5
High Courts28 Feb 2008Allowed
In Re: Zalak Cold Storage P. Ltd.
Gujarat High Court · (2008) 144 CompCas 364 : (2008) 4 CompLJ 513 : (2009) 90 SCL 69
Companies (Court) Rules, 1959 — Rule 93, 94Companies Act, 1956 — Section 560, 560(5), 560(6)
High Courts28 Feb 2008
O.L. of Swadia Brothers Engg. Pvt. Ltd. Vs Rajdenra Indukant Swadia and Others
Gujarat High Court · (2008) 02 GUJ CK 0052
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 454, 454(5), 454(8)
High Courts27 Feb 2008Dismissed
Chief Officer Vs State of Gujarat and Another
Gujarat High Court · (2008) 117 FLR 675 : (2008) 3 LLJ 206
Central Civil Services (Pension) Rules, 1972 — Rule 50Constitution of India, 1950 — Article 12, 226, 227, 254Gujarat Municipalities Act, 1963 — Section 271
High Courts27 Feb 2008Allowed
Ganesh Valabhai Family Trust Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2008) 217 CTR 588 : (2008) 306 ITR 221
Income Tax Act, 1961 — Section 143(3), 147, 148, 194C
High Courts27 Feb 2008Allowed
Gaurav Pradip Verma Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4009 : (2008) 1 GLH 724 : (2008) 1 GLR 873
Bombay Police Act, 1951 — Section 20Constitution of India, 1950 — Article 20(1), 29Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts27 Feb 2008
State of Gujarat Vs Hanu Dharsi Vaghri
Gujarat High Court · (2008) CriLJ 2221 : (2008) 1 GLH 745
Arms Act, 1959 — Section 25(1)Bombay Police Act, 1951 — Section 135, 37DCriminal Procedure Code, 1973 (CrPC) — Section 209, 273, 378
High Courts27 Feb 2008Allowed
Hiteshkumar K. Chauhan Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 2 GLR 1545
High Courts27 Feb 2008Allowed
Amrutbhai G. Desai Vs The State of Gujarat and Others
Gujarat High Court · (2008) 118 FLR 67 : (2008) 3 GLH 461 : (2008) 3 GLR 1890
Constitution of India, 1950 — Article 14, 309
High Courts26 Feb 2008
Shyamprakash Spinning Mills Ltd. and Another Vs Administrator Madahavpura Mercantile Co-Op. and Others
Gujarat High Court · AIR 2008 Guj 84 : (2009) 148 CompCas 624 : (2008) 2 GLR 1298
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19(3), 22
High Courts26 Feb 2008
Commissioner of Income Tax Vs Shree Shantinath Silk Mills
Gujarat High Court · (2008) 215 CTR 434 : (2008) 303 ITR 58
Income Tax Act, 1961 — Section 155(4A), 256(2), 32A, 32A(1), 32A(4)
High Courts26 Feb 2008Dismissed
Tejumal Dayaldas Mulani (Sindhi) Vs State of Gujarat
Gujarat High Court · (2008) 2 GLR 953
Criminal Procedure Code, 1973 (CrPC) — Section 211, 211(2), 211(4), 215, 221Dowry Prohibition Act, 1961 — Section 3, 7Evidence Act, 1872 — Section 113A, 113B
High Courts26 Feb 2008
Commissioner of Income Tax Vs Lakhanpal National Ltd.
Gujarat High Court · (2008) 215 CTR 503 : (2008) 304 ITR 365
Income Tax Act, 1961 — Section 256(1), 80I, 80I(1), 80I(2)