High Courts14 Mar 2008
O.L. of Gujarat Intermediate Pvt. Ltd. Vs Central Bank of India
Gujarat High Court · (2008) 03 GUJ CK 0045
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 454(5)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 949 of 1,770
High Courts14 Mar 2008Dismissed
Laxmanbhai Ramswarup Agrawal Vs The State of Gujarat and Others
Gujarat High Court · (2008) 03 GUJ CK 0021
Constitution of India, 1950 — Article 226
High Courts14 Mar 2008Dismissed
State of Gujarat Vs Champalal Gekchand Parekh and Others
Gujarat High Court · (2008) 27 CriminalCC 206
Prevention of Food Adulteration Act, 1954 — Section 7(1), 7(5)
High Courts13 Mar 2008Dismissed
D.R. Industries Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 127 ECC 61 : (2008) 153 ECR 61 : (2008) 229 ELT 24 : (2008) 3 GLH 662
Central Excise Rules, 1944 — Rule 173Q(1)Central Excises and Salt Act, 1944 — Section 11AB, 11AC, 35, 35(1), 35A(4A)Constitution of India, 1950 — Article 14, 226
High Courts13 Mar 2008Dismissed
Jugalkishore Ramnaresh Ray Vs Chandicharan Mahanti and Others
Gujarat High Court · AIR 2008 Guj 138 : (2008) 32 GLH 2 : (2008) 2 GLH 32 : (2008) 2 GLR 1487
Constitution of India, 1950 — Article 227
High Courts13 Mar 2008Allowed
Oil and Natural Gas Corporation Ltd. Vs Sankarji Hemaji and Another
Gujarat High Court · (2008) 2 GLR 1226
Land Acquisition Act, 1894 — Section 35 , 35(3), 53, 54Limitation Act, 1963 — Article 137Patents Act, 1970 — Section 71
High Courts12 Mar 2008
Santosh Vasantbhai Godse Vs State of Gujarat
Gujarat High Court · (2008) 03 GUJ CK 0075
Penal Code, 1860 (IPC) — Section 307
High Courts12 Mar 2008
Nutan Nagrik Sahkari Bank Ltd. Vs Piramal Financial Services Ltd. and Others
Gujarat High Court · (2008) 03 GUJ CK 0073
High Courts12 Mar 2008
Bank of Rajasthan Ltd. Vs GTCL Mobile-Com Technology Ltd.
Gujarat High Court · (2008) 03 GUJ CK 0062
Companies Act, 1956 — Section 433, 434, 439Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 14(1), 15(1), 22
High Courts12 Mar 2008Allowed
Ushaben V. Shashtri Vs State of Gujarat and Another
Gujarat High Court · (2008) 03 GUJ CK 0057
High Courts12 Mar 2008
Julaha (Ansari) Safiullah Jamaluddin Vs State of Gujarat and Others
Gujarat High Court · (2008) 03 GUJ CK 0046
Constitution of India, 1950 — Article 226
High Courts12 Mar 2008
Echke Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2009) 221 CTR 642 : (2009) 310 ITR 44
Income Tax Act, 1961 — Section 145
High Courts12 Mar 2008
In Re: Bharatsinh Chudasama Film P. Ltd.
Gujarat High Court · (2008) 143 CompCas 215
High Courts12 Mar 2008Allowed
Vilasben Jitendrakumar Shah and Others Vs Durga Tours and Travels and Another
Gujarat High Court · (2008) 03 GUJ CK 0029
Motor Vehicles Act, 1988 — Section 173
High Courts12 Mar 2008Dismissed
United India Ins. Comp. Ltd. Vs Kamuben Dinubhai Patel and Others
Gujarat High Court · (2008) 03 GUJ CK 0023
Civil Procedure Code, 1908 (CPC) — Section 110B, 110C, 13Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1939 — Section 105, 110C(2A), 95, 96
High Courts12 Mar 2008Dismissed
State of Gujarat Vs Laghadhirbhai Vaghjibhai Prajapati
Gujarat High Court · (2008) 28 CriminalCC 134
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 7, 7
High Courts12 Mar 2008Dismissed
Surat Ammonia Supply Company Vs Himanshu Jayantilal Joshi
Gujarat High Court · (2008) 03 GUJ CK 0002
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 9Industrial Disputes Act, 1947 — Section 10, 11, 11(1), 15, 33(2)
High Courts11 Mar 2008Dismissed
Matabhai Shakrabhai Bariya Vs The State of Gujarat and Another
Gujarat High Court · (2008) CriLJ 2764 : (2008) 3 GLR 2412
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 27, 32A, 37
High Courts11 Mar 2008
National Insurance Co. Ltd. Vs Vallabhdas Mohanlal Pala and Others
Gujarat High Court · (2008) 03 GUJ CK 0039
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts10 Mar 2008
Mehsana Dist. Co. Op. Milk Producers'' Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2009) 309 ITR 100 : (2009) 177 TAXMAN 70
Income Tax Act, 1961 — Section 256(1), 28, 37