High Courts10 Mar 2008
Commissioner of Income Tax Vs Mehsana Dist. Co-Operative Milk Producers'' Union Ltd.
Gujarat High Court · (2008) 307 ITR 83 : (2009) 176 TAXMAN 416
Income Tax Act, 1961 — Section 28, 37
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 950 of 1,770
High Courts10 Mar 2008
Shardaben Rasiklal Acharya and Others Vs Commissioner of Income Tax
Gujarat High Court · (2008) 218 CTR 46 : (2008) 305 ITR 442
Income Tax Act, 1961 — Section 132, 143(3), 256(1)
High Courts10 Mar 2008
Commissioner of Income Tax Vs Shankerlal Nebhumal Uttamchandani
Gujarat High Court · (2009) 311 ITR 327
Income Tax Act, 1961 — Section 132, 148, 271
High Courts10 Mar 2008
Commissioner of Income Tax Vs Venus Electricals
Gujarat High Court · (2008) 304 ITR 347 : (2010) 190 TAXMAN 89
Income Tax Act, 1961 — Section 80HH, 80I
High Courts10 Mar 2008
Limbabhai Ishwarbhai Jodhani and Others Vs Shantaben Balubhai and Others
Gujarat High Court · (2008) 03 GUJ CK 0019
Bombay Land Revenue Rules, 1921 — Rule 108Constitution of India, 1950 — Article 226
High Courts07 Mar 2008
Krishna Developers and Company Vs O.L. of Associated Pulp and Paper Mills Ltd. and Another
Gujarat High Court · (2008) 03 GUJ CK 0066
Companies Act, 1956 — Section 529, 529A, 530
High Courts07 Mar 2008Allowed
O.L. Shree Ambica Mills Ltd. Vs Dy. Estate Officer, South Zoneestate and City Development Dept. and Others
Gujarat High Court · (2008) 03 GUJ CK 0065
Gujarat Town Planning and Urban Development Act, 1976 — Section 41, 41(8), 48A
High Courts07 Mar 2008Dismissed
New India Assurance Co. Ltd. Vs Piyushkumar Jayantilal Shah and Others
Gujarat High Court · (2008) 03 GUJ CK 0058
Motor Vehicles Act, 1988 — Section 170
High Courts07 Mar 2008Dismissed
Vinodbhai Tejabhai Chamar Vs The State Of Gujarat and Others
Gujarat High Court · (2008) 03 GUJ CK 0050
High Courts07 Mar 2008
Haroon Rashid Abdulmatinkhan Pathan Vs Ahmedabad Municipal Transport Service
Gujarat High Court · (2008) 117 FLR 1202
High Courts07 Mar 2008Dismissed
Paroya Group Gam Panchayat and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 2 GLR 1096
Constitution of India, 1950 — Article 226, 243Gujarat Panchayats (Amendment) Act, 1993 — Section 7, 7(1), 7(2)
High Courts05 Mar 2008
The State of Gujarat Vs O.L. of Gstc Ltd. and Another
Gujarat High Court · (2009) 152 CompCas 456 : (2008) 84 SCL 457
Companies Act, 1956 — Section 391, 454, 457, 457(1), 457(2)Industries (Development and Regulation) Act, 1951 — Section 18ASick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts05 Mar 2008
OL of Gujarat Ministeel Ltd. Vs Central Bank of India and Others
Gujarat High Court · (2008) 143 CompCas 580
Companies (Court) Rules, 1959 — Rule 154, 179Companies Act, 1956 — Section 446, 529, 529A, 530Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(22), 34
High Courts05 Mar 2008
Green Environment Services Co-op. Society Ltd. Vs Union of India (UOI)
Gujarat High Court · (2009) 223 CTR 148 : (2009) 13 STR 250 : (2009) 20 STT 91 : (2009) 26 VST 371
Companies Act, 1956 — Section 25Finance Act, 1994 — Section 65(25), 93
High Courts04 Mar 2008
Sanjay Oilcake Industries Vs Commissioner of Income Tax
Gujarat High Court · (2009) 316 ITR 274
Income Tax Act, 1961 — Section 256
High Courts04 Mar 2008
Commissioner of Income Tax Vs Kanubhai Muljibhai Patel
Gujarat High Court · (2008) 306 ITR 179
Income Tax Act, 1961 — Section 139
High Courts04 Mar 2008Allowed
Marvel Agrex Ltd. Vs O.L. of Marvel Agrex Ltd. and Others
Gujarat High Court · (2008) 145 CompCas 322 : (2009) 1 CompLJ 604
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts04 Mar 2008
State Bank of Saurashtra Vs Rashmikant G. Dave
Gujarat High Court · (2008) 118 FLR 70 : (2008) 3 LLJ 813
Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 9Industrial Disputes (Central) Rules, 1957 — Rule 22Industrial Disputes Act, 1947 — Section 11, 11(1), 11(3)
High Courts03 Mar 2008
Bhankhla Juth Telibiyan Utpathak Sahakari Mandali Ltd. Vs District Registrar and Others
Gujarat High Court · AIR 2008 Guj 131
Gujarat Co-operative Societies Act, 1961 — Section 107, 107(2), 107(3), 160(1), 86
High Courts03 Mar 2008Dismissed
Sahitya Mudranalaya and Others Vs Income Tax Settlement Commission and Others
Gujarat High Court · (2008) 216 CTR 174 : (2009) 312 ITR 115
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139(8), 143(1), 147, 2(40), 215