High Courts24 Mar 2008
Parents Association for The Medical/Dental Students and Others Vs Justice R.J. Shah Fee Committee (Medical) and Others
Gujarat High Court · (2008) 2 GLR 1324
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 948 of 1,770
High Courts19 Mar 2008Dismissed
Indian Petrochemicals Corpo. Ltd. Vs General Secretry
Gujarat High Court · (2009) 121 FLR 792 : (2008) 3 GLH 382 : (2009) 1 LLJ 873
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 2, 33A
High Courts18 Mar 2008Dismissed
IPCL Employees' Association & 1 Vs Indian Petrochemical Corporation Limited
Gujarat High Court · (2008) 03 GUJ CK 2507
Constitution Of India, 1950-Article 39, 41, 42, 43, 43A, 46Companies Act, 1956-Section 391, 392, 393, 394Indian Contract Act, 1872-Section 23
High Courts18 Mar 2008Allowed
Surubha Rambha Vaghela Vs State of Gujarat and Another
Gujarat High Court · (2008) 03 GUJ CK 0076
Electricity Act, 2003 — Section 135, 135(1), 2(15)
High Courts18 Mar 2008Dismissed
IPCL Employees'' Association and Another Vs Indian Petrochemical Corporation Limited
Gujarat High Court · (2008) 3 GLR 1856 : (2009) 1 LLJ 399 : (2008) 84 SCL 133
Air Corporations Act, 1953 — Section 20, 20(1)Companies Act, 1929 — Section 154Companies Act, 1956 — Section 391 , 392, 393, 394
High Courts18 Mar 2008Dismissed
Ramkumar Sukhchandan Gupta Vs O.L. of The Navjivan Mills Company Ltd. and Others
Gujarat High Court · (2008) 3 GLR 2290
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(3)Companies Act, 1956 — Section 456, 457(1), 477(6)Transfer of Property Act, 1882 — Section 111
High Courts18 Mar 2008
Rameshbhai Tank and Others Vs O.L. of Vijay Mills Ltd.
Gujarat High Court · (2008) 3 CompLJ 516 : (2008) 3 GLR 2486 : (2008) 85 SCL 262
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 12(2), 12(3), 13Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 446(2), 456, 457(1), 468
High Courts18 Mar 2008
New India Assurance Co. Ltd. Vs Pababhai Mayabhai Harijan and Others
Gujarat High Court · (2009) ACJ 245 : (2008) 118 FLR 293 : (2008) 2 GLR 1091
Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 17, 30
High Courts18 Mar 2008
Patel Jayantibhai Shankerdas and Another Vs State of Gujarat
Gujarat High Court · (2008) 03 GUJ CK 0028
Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2006 — Section 14Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(1), 20, 4(1), 4(2)Penal Code, 1860 (IPC) — Section 307
High Courts18 Mar 2008
Gaurangbhai Bipinbhai Pandya Vs Bank of Baroda and Another
Gujarat High Court · AIR 2008 Guj 141 : (2010) 153 CompCas 359 : (2008) 2 GLR 1513
Constitution of India, 1950 — Article 12, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 13(7), 17, 18, 19
High Courts18 Mar 2008
Oriental Insurance Co. Ltd. and Another Vs Maheshbhai Gordhanbhai Bhavsar and Others
Gujarat High Court · (2008) 03 GUJ CK 0014
High Courts18 Mar 2008Dismissed
IPCL Employees Association and Another Vs Indian Petrochemical Corporation Limited
Gujarat High Court · (2011) 161 CompCas 627
Air Corporations Act, 1953 — Section 20Companies Act, 1929 — Section 154Companies Act, 1956 — Section 20(1) , 391, 392, 393, 394
High Courts17 Mar 2008Dismissed
Faridabanu Shamsadali Ismail Shaikh and Another Vs The State of Gujarat
Gujarat High Court · (2008) 03 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 376, 377, 386Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 29, 32, 41
High Courts17 Mar 2008
Chandrakantbhai Ranchhodbhai Patel and Others Vs Bhudarpura Apartment Co.-op. Housing Society Ltd. and Others
Gujarat High Court · (2008) 03 GUJ CK 0020
High Courts17 Mar 2008Allowed
Patel Arunaben Baldevbhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 03 GUJ CK 0015
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 15
High Courts17 Mar 2008
Vaishnodevi Enterprises Vs Tai Chongbang Textiles Industries Ltd.
Gujarat High Court · (2008) 145 CompCas 354 : (2009) 1 CompLJ 305
Companies Act, 1956 — Section 433, 434
High Courts14 Mar 2008Allowed
State of Gujarat Vs Mahendrasinh Prithvisinh Vaghela
Gujarat High Court · (2008) 3 GLR 1923
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 323, 504
High Courts14 Mar 2008Allowed
Narandas Chimanlal Patel (since deceased by L.Rs.) and Others Vs Swami Gunatitnagar Co-op. Housing Society Ltd.
Gujarat High Court · AIR 2008 Guj 135
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Gujarat Co-operative Societies Act, 1961 — Section 151, 96
High Courts14 Mar 2008Allowed
Kusumben Narandas Patel Vs Swami Gunatitnagar Co. OP. Housing Society Ltd.
Gujarat High Court · (2008) 03 GUJ CK 0054
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Gujarat Co-operative Societies Act, 1961 — Section 151, 96
High Courts14 Mar 2008Allowed
Gujarat State Financial Corporation Vs K.D. Patel Manager (Accounts Section) and Another
Gujarat High Court · (2008) 03 GUJ CK 0052
Gujarat State Financial Corporation (Staff) Regulations, 1961 — Regulation 19State Financial Corporations Act, 1951 — Section 48