COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 955 of 1,770

High Courts08 Feb 2008Dismissed

P.S. Patel Vs State Bank of Saurashtra

Gujarat High Court · (2008) 2 GLH 260

Banking Regulation Act, 1949 — Section 10, 10(1), 10(l)(a), 5Constitution of India, 1950 — Article 14, 215, 226, 311, 51AContempt of Courts Act, 1971 — Section 11, 12, 2(c)

Read judgment

High Courts08 Feb 2008Dismissed

Hitubha C. Zala Vs State of Gujarat and Another

Gujarat High Court · (2008) 2 GLR 1412

Bombay Police Act, 1951 — Section 25Bombay State Reserve Police Force Rules, 1959 — Rule 47(5), 6.1Constitution of India, 1950 — Article 14, 226

Read judgment

High Courts08 Feb 2008Dismissed

State of Gujarat Vs Prajapati Amratlal Natvarlal

Gujarat High Court · (2008) 1 GLH 631 : (2008) 1 GLR 765

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 11(1), 11(2A), 13(2), 13(2B), 16Prevention of Food Adulteration Rules, 1955 — Rule 14, 16, 4, 4(4)

Read judgment

High Courts08 Feb 2008Dismissed

Ganpat Mohanbhai Vasava Vs Additional Development Commissioner and Others

Gujarat High Court · AIR 2008 Guj 88 : (2008) 2 GLH 342 : (2008) 1 GLR 844

Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 57, 57(1), 57(2), 57(3)

Read judgment

High Courts08 Feb 2008

Special Land Acquisition Officer Vs Bholabhai Ramjibhai and Another

Gujarat High Court · (2008) 02 GUJ CK 0104

Land Acquisition Act, 1894 — Section 11, 23(1), 23(1A), 23(2), 28

Read judgment

High Courts08 Feb 2008Dismissed

Chandrikaben R. Patel Vs State of Gujarat and Others

Gujarat High Court · (2008) 02 GUJ CK 0066

Read judgment

High Courts08 Feb 2008

Vithalbhai Chhaganbhai (Since Decd.) Vs State of Gujarat and Others

Gujarat High Court · (2008) 1 GLH 656 : (2008) 1 GLH 655

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 185, 185(1), 185(2)Gujarat Panchayats Act, 1961 — Section 98(1)

Read judgment

High Courts08 Feb 2008

Patel Neha Dilipbhai Vs Veer Narmad South Gujarat University and Another

Gujarat High Court · (2008) 02 GUJ CK 0038

Read judgment

High Courts08 Feb 2008

Kishore Laxminarayan Biyani Vs State of Gujarat and Another

Gujarat High Court · (2008) 27 CriminalCC 187

Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2)

Read judgment

High Courts07 Feb 2008Dismissed

Imranuddin Riyazuddin Malik Vs Sheikh Abdulhamid Abdulrashid and Others

Gujarat High Court · (2008) 02 GUJ CK 0102

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 359, 5(11)Evidence Act, 1872 — Section 106

Read judgment

High Courts07 Feb 2008Allowed

Sarvoday Charitable Trust Vs Gujarat University and Another

Gujarat High Court · (2008) 2 GLR 1760

Constitution of India, 1950 — Article 19 19(1), 19(6), 21A, 226Gujarat University Act, 1949 — Section 39Maharashtra Universities Act, 1994 — Section 82, 83

Read judgment

High Courts07 Feb 2008Allowed