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Gujarat High Court judgments

35,387 judgments · page 933 of 1,770

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High Courts23 Jul 2008Dismissed

Jafrukhan Imamkhan Pathan Vs Pavankumar Rameshchandra Jain and Another

Gujarat High Court · (2008) 07 GUJ CK 0091

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Gujarat Panchayats (Amendment) Act, 1993 — Section 242Penal Code, 1860 (IPC) — Section 114, 463, 465, 471
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High Courts23 Jul 2008Dismissed

Ranchhod @ Hakko Jivandas Vs State of Gujarat

Gujarat High Court · (2008) 07 GUJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304
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High Courts23 Jul 2008Allowed

Apurv R. Hathi Vs J.G. Arora or Successor Designated Authority

Gujarat High Court · (2008) 07 GUJ CK 0071

Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1998 — Section 89, 95Income Tax Act, 1961 — Section 140A, 249, 264
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High Courts23 Jul 2008Dismissed

Manilal Kunvarji Shah Vs J.G. Arora, Designated Authority and Another

Gujarat High Court · (2008) 07 GUJ CK 0070

Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1998 — Section 89, 95Income Tax Act, 1961 — Section 154, 155, 245D, 264
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High Courts23 Jul 2008Allowed

State of Gujarat Vs Hathisinh A. Parmar

Gujarat High Court · (2008) 07 GUJ CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
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High Courts23 Jul 2008Allowed

Omkar Exports and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2009) 240 ELT 355

Customs Act, 1962 — Section 11BB, 27A
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High Courts22 Jul 2008Dismissed

Pankaj Aluminium Industries Private Limited Vs Pankaj Extrusions Ltd.

Gujarat High Court · (2009) 149 CompCas 660 : (2009) 90 SCL 196

Arbitration and Conciliation Act, 1996 — Section 34Companies Act, 1956 — Section 111A(2), 111A(3), 111A(4), 391, 392
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High Courts22 Jul 2008Dismissed

Mangubhai Ravjibhai Nayka Vs State of Gujarat

Gujarat High Court · (2008) 07 GUJ CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 27, 8Penal Code, 1860 (IPC) — Section 149, 302
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High Courts22 Jul 2008

National Insurance Co. Ltd. Vs Maganbhai Arjanbhai Rudani

Gujarat High Court · (2008) 3 GLH 34

Motor Vehicles Act, 1988 — Section 147, 3
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High Courts22 Jul 2008

Heirs and Legal Representatives of Late Laxmanbhai S. Patel Vs Commissioner of Income Tax

Gujarat High Court · (2009) 222 CTR 138 : (2010) 327 ITR 290

Finance (No. 2) Act, 1965 — Section 24, 24(1), 24(2), 24(3), 24(6)Income Tax Act, 1961 — Section 131, 132, 132(5), 142(2A), 256(1)
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High Courts22 Jul 2008Dismissed

The Commissioner of Central Excise and Customs Vs Chloritech Industries

Gujarat High Court · (2009) 235 ELT 17

Central Excises and Salt Act, 1944 — Section 11A(2B), 11AB, 4, 4(1), 4(3)
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High Courts22 Jul 2008Allowed

Mahendrabhai Mohanlal Panchal and Others Vs State of Gujarat and Another

Gujarat High Court · (2008) 07 GUJ CK 0015

Penal Code, 1860 (IPC) — Section 114, 494
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High Courts22 Jul 2008Dismissed

Gulam Mustafa Haji Mohmed Khadiwala Vs State of Gujarat and Others

Gujarat High Court · (2008) 07 GUJ CK 0005

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32A, 32C, 32E, 32H, 32JConstitution of India, 1950 — Article 227
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High Courts21 Jul 2008Allowed

Jivanlal Joitaram Patel Vs National Highways Authority of India and Others

Gujarat High Court · AIR 2008 Guj 181

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High Courts21 Jul 2008

Union of India (UOI) and Another Vs Satishchandra Laxmishanker Dave and Another

Gujarat High Court · (2008) 07 GUJ CK 0090

Central Civil Services (Pension) Rules, 1972 — Rule 9Union Public Service Commission (Exemption from Consultation) Regulations, 1958 — Rule 5, 5(2)
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High Courts21 Jul 2008

Jay Yashwant Desai and Another Vs Industrial Development Bank of India and Others

Gujarat High Court · (2009) 28 GLH 1 : (2009) 1 GLH 28

Constitution of India, 1950 — Article 12
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High Courts21 Jul 2008Dismissed

National Insurance Co. Ltd. Vs Vasubhai Raviyabhai Ghodi and Others

Gujarat High Court · (2008) 3 GLH 155

Motor Vehicles Act, 1988 — Section 149(2), 173
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High Courts21 Jul 2008Allowed

Elecon Engineering Co. Ltd. Vs A.Commissioner of Income Tax

Gujarat High Court · (2008) 220 CTR 577

Income Tax Act, 1961 — Section 143(3), 36(1), 37, 37(1), 43A
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High Courts21 Jul 2008Allowed

Sercon Private Limited Vs Asstt. Commissioner of Income Tax

Gujarat High Court · (2008) 218 CTR 479

Income Tax Act, 1961 — Section 115, 119, 119(2), 143(3), 260A
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High Courts21 Jul 2008

Agriculture Produce Market Committee Vs Kanubhai Laxmanbhai Patel

Gujarat High Court · (2009) 2 LLJ 41

Industrial Disputes Act, 1947 — Section 2, 25H
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