COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 932 of 1,770

High Courts30 Jul 2008Dismissed

Navpad Textile Industries Ltd. and Another Vs Union of India (UOI) and Another

Gujarat High Court · (2009) 234 ELT 394

Central Excises and Salt Act, 1944 — Section 11(A)(1), 11(A)(2), 35B, 35FCustoms Act, 1962 — Section 129ESick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)

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High Courts30 Jul 2008Dismissed

State of Gujarat Vs Kanubhai Marghabhai Patel and Others

Gujarat High Court · (2008) 07 GUJ CK 0004

Penal Code, 1860 (IPC) — Section 302

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High Courts30 Jul 2008

Sukhadia Jamnadas Maganlal Vs ITO

Gujarat High Court · (2008) 07 GUJ CK 0002

Income Tax Act, 1961 — Section 145, 145, 260A, 260A

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High Courts29 Jul 2008Dismissed

The Commissioner of Central Excise Vs Excel Crop Care Ltd.

Gujarat High Court · (2009) 224 CTR 59 : (2008) 12 STR 436 : (2009) 20 STT 164

CENVAT (Credit) Rules, 2004 — Rule 2L, 3, 9(5)

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High Courts29 Jul 2008Allowed

Gujarat State Road Transport Corporation Vs Hussainbhai J. Saiyed

Gujarat High Court · (2009) 1 GLH 354 : (2009) 2 LLJ 43

Industrial Disputes Act, 1947 — Section 11A

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High Courts29 Jul 2008Allowed

Maniben Gagaji Thakore Vs (The) State of Gujarat and Another

Gujarat High Court · (2008) 3 GLH 204

Income Tax Act, 1961 — Section 271

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High Courts28 Jul 2008

Narendrakumar Jayshankar Joshi Vs General Manager, Panchmahal District Co-op. Bank Ltd.

Gujarat High Court · (2008) 119 FLR 666 : (2009) 1 LLJ 263

Gujarat Payment of Gratuity Act, 1972 — Section 4, 4(6), 7, 8Gujarat Payment of Gratuity Rules, 1972 — Rule 11

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High Courts28 Jul 2008Dismissed

Asstt. Commissioner of Income Tax Vs Coromandal Investment Pvt. Ltd.

Gujarat High Court · (2009) 225 CTR 313 : (2009) 316 ITR 104

Income Tax Act, 1961 — Section 119, 18, 19, 194A, 20

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High Courts28 Jul 2008Dismissed

Vimlaben Motiram Vs State of Guj.

Gujarat High Court · (2008) CriLJ 4280 : (2009) 1 GLR 261

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 306

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High Courts25 Jul 2008Dismissed

New India Assurance Co. Ltd. Vs Devraj Haribhai Gadhvi and Another

Gujarat High Court · (2008) 3 GLH 101

Motor Vehicles Act, 1988 — Section 140, 158(6), 163, 163A, 163A(1)Penal Code, 1860 (IPC) — Section 114, 120B, 302, 307, 332

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High Courts25 Jul 2008Allowed

Claris Lifescience Limited Vs The State of Gujarat and Another

Gujarat High Court · (2008) 07 GUJ CK 0053

Drugs and Cosmetics Act, 1940 — Section 25, 25(3), 25(4)

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High Courts25 Jul 2008Dismissed

Thakor Sedhaji Ravaji Vs State of Gujarat

Gujarat High Court · (2008) 07 GUJ CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 210, 302, 34

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High Courts25 Jul 2008Disposed Off

Dy. Commissioner of Income Tax Vs Gujarat State Investments Ltd.

Gujarat High Court · (2010) 229 CTR 201

Income Tax Act, 1961 — Section 260A, 260A

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High Courts25 Jul 2008Dismissed

Takhu Bhaya Sankhi Vs State of Gujarat

Gujarat High Court · (2008) 07 GUJ CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 504

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High Courts24 Jul 2008Allowed

Murlidhar Thakurmal Vs L.K. Koolwal or his Successor in Office

Gujarat High Court · (2008) 07 GUJ CK 0115

Constitution of India, 1950 — Article 226Finance Act, 1998 — Section 95(i)(c)

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High Courts24 Jul 2008Allowed

New India Assurance Co. Ltd. Vs Meenaben B. Dhangar and Others

Gujarat High Court · (2008) 3 GLH 173

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22 , Order 41 Rule 33, 35AConsumer Protection Act, 1986 — Section 18Motor Vehicles Act, 1988 — Section 146(1), 147 , 147(1)

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High Courts24 Jul 2008Allowed

Kailashben Punjabhai Patel and Another Vs State of Gujarat and Another

Gujarat High Court · (2008) 07 GUJ CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 188, 494, 497, 504

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High Courts24 Jul 2008Allowed

Priyanka Carbon and Chemical Industries (P) Ltd. Vs Dy. Commissioner of Income Tax

Gujarat High Court · (2008) 07 GUJ CK 0012

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 148

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High Courts24 Jul 2008

Bhupatbhai Mohanbhai Vaghela and Others Vs State of Gujarat

Gujarat High Court · (2008) 07 GUJ CK 0011

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34

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High Courts24 Jul 2008Dismissed

Viraji Dhanaji Vs State of Gujarat

Gujarat High Court · (2008) 07 GUJ CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302

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