COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 930 of 1,770

High Courts07 Aug 2008Dismissed

Vipul Natwarlal Vs The State of Gujarat and Others

Gujarat High Court · (2008) 08 GUJ CK 0063

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(5), 10(6)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

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High Courts07 Aug 2008Dismissed

Damjibhai Laljibhai Patel Vs Government of India and Others

Gujarat High Court · (2008) 08 GUJ CK 0057

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151, 16, 20

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High Courts07 Aug 2008Dismissed

Commissioner of Income Tax Vs Claris Lifesciences Ltd.

Gujarat High Court · (2009) 221 CTR 301 : (2010) 326 ITR 251 : (2008) 174 TAXMAN 113

Income Tax Act, 1961 — Section 260A, 35(2AB)

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High Courts07 Aug 2008Dismissed

Asstt. Commissioner of Income Tax Vs Jagdishbhai Nanubhai Tekrawala

Gujarat High Court · (2008) 08 GUJ CK 0025

Income Tax Act, 1961 — Section 143, 147, 148, 260A

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High Courts07 Aug 2008Dismissed

Mahavir Inductomelt (P) Ltd. Vs Income Tax Settlement Commission (ITSC)

Gujarat High Court · (2008) 08 GUJ CK 0024

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 158BC, 220, 245C, 245D

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High Courts06 Aug 2008

Rajula Nagarpalika Vs Pankajkumar Pratapari Chuhan

Gujarat High Court · (2009) 122 FLR 572

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High Courts06 Aug 2008Dismissed

Harshadbhai Bharatbhai Ramavat Vs State of Gujarat

Gujarat High Court · (2008) 3 GLR 2345

Criminal Procedure Code, 1973 (CrPC) — Section 313, 389Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 114, 302, 306, 498A

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High Courts06 Aug 2008

Surat Municipal Corpn. and Another Vs Rameshchandra Ishwarlal Gheewala and Another

Gujarat High Court · (2008) 3 GLH 287 : (2008) 3 GLR 2751

Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 407Constitution of India, 1950 — Article 227

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High Courts06 Aug 2008Dismissed

The State of Gujarat Vs Mahobatsinh Jethubha Jadeja and Another

Gujarat High Court · (2008) 08 GUJ CK 0053

Atrocities Act — Section 3(1)(1), 3(1)(10)Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts06 Aug 2008Allowed

Income Tax Officer Vs VXL India Limited

Gujarat High Court · (2008) 219 CTR 242 : (2009) 312 ITR 187

Income Tax Act, 1961 — Section 10CCAB, 11, 11(2), 260A, 288(1)Income Tax Rules, 1962 — Rule 17

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High Courts06 Aug 2008Dismissed

Gordhanbhai Mathurbhai Vasava Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0045

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27

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High Courts06 Aug 2008Dismissed

Commissioner of Customs Vs Filco Trade Centre (P) Ltd. and Another

Gujarat High Court · (2009) 239 ELT 19

Customs Act, 1962 — Section 108, 11, 111, 112, 123

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High Courts06 Aug 2008

Divisional Controller, G.S.R.T.C. Vs N.K. Makwana

Gujarat High Court · (2009) 122 FLR 87

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High Courts06 Aug 2008Dismissed

Commissioner of Income Tax Vs Hynoup Food and Oil Industries Ltd.

Gujarat High Court · (2010) 320 ITR 365

Income Tax Act, 1961 — Section 154, 214, 244, 244A, 260A

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High Courts05 Aug 2008Allowed

Kesarben Jesangji Gabhaji and Another Vs Babulal Jamnadas Patel and Others

Gujarat High Court · (2008) 08 GUJ CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173(2), 190(1)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467

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High Courts05 Aug 2008

Namubhai Karsanbhai Rathod and Others Vs (The) State of Gujarat and Others

Gujarat High Court · (2008) 3 GLH 357

Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 304, 324, 34

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High Courts05 Aug 2008

Commissioner of Income Tax Vs Chandulal alias Vallabhdas Damji

Gujarat High Court · (2009) 317 ITR 426

Income Tax Act, 1961 — Section 147, 260A, 260A

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High Courts05 Aug 2008Dismissed

Commissioner of Income Tax Vs Concord Pharmaceuticals

Gujarat High Court · (2008) 220 CTR 117 : (2009) 317 ITR 395

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 10, 11, 12, 13, 14Income Tax Act, 1961 — Section 119, 2, 253(2), 260A, 263Income Tax Rules, 1962 — Rule 47

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High Courts04 Aug 2008

Gulal Zimmaria Rathva Vs The State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0069

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374, 428Penal Code, 1860 (IPC) — Section 302, 304(2), 323, 504

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High Courts04 Aug 2008Dismissed

Jagdishbhai Sankalchand Vs State of Gujarat and Another

Gujarat High Court · (2008) 08 GUJ CK 0043

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 323, 34

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