High Courts13 Aug 2008Allowed
Ayub @ Bibodo Hamir Ali Khokhar Vs State of Gujarat
Gujarat High Court · (2008) 08 GUJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 209, 357, 428Penal Code, 1860 (IPC) — Section 114, 323, 342, 394, 397
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 929 of 1,770
High Courts13 Aug 2008Dismissed
Madeva Narsha Harijan Vs State of Gujarat
Gujarat High Court · (2008) 08 GUJ CK 0028
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374Evidence Act, 1872 — Section 24
High Courts13 Aug 2008Dismissed
State of Gujarat Vs Govindji Masangji Dabhi
Gujarat High Court · (2008) 08 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 463, 464, 466, 468
High Courts13 Aug 2008Dismissed
Commissioner of C. Ex. Vs Sandvik Asia Ltd.
Gujarat High Court · (2009) 236 ELT 429 : (2009) 14 STR 11
Central Excise Rules, 1944 — Rule 230(2)Central Excises and Salt Act, 1944 — Section 11State Financial Corporations Act, 1951 — Section 29
High Courts12 Aug 2008Dismissed
Patel Tulsiben Ambalal and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLR 2685
Constitution of India, 1950 — Article 14, 15, 16, 161, 17
High Courts12 Aug 2008
Patel Vijaykumar Gopalbhai Vs Mamlatdar Shri and Others
Gujarat High Court · (2008) 08 GUJ CK 0064
Gujarat Town Planning and Urban Development Act, 1976 — Section 20, 20(2)
High Courts12 Aug 2008Dismissed
The Commissioner of Customs Vs Senor Metals Pvt. Ltd.
Gujarat High Court · (2009) 236 ELT 445
Customs Act, 1962 — Section 11, 111, 112
High Courts12 Aug 2008Allowed
Arpanaben Krunal Shah Vs Regional Passport office
Gujarat High Court · (2008) 3 GLH 214 : (2009) 1 GLR 237 : (2009) 5 RCR(Civil) 923
Registration of Births and Deaths Act, 1969 — Section 10, 10(1), 11, 12, 13
High Courts11 Aug 2008Dismissed
Commissioner of Income Tax Vs Official Liquidator of Essab Computer P. Ltd.
Gujarat High Court · (2009) 308 ITR 234 : (2009) 184 TAXMAN 45
Income Tax Act, 1961 — Section 43B
High Courts11 Aug 2008Dismissed
Musa @ Jula Mamad Shaikh Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 297
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Evidence Act, 1872 — Section 145, 157, 21, 24, 25Penal Code, 1860 (IPC) — Section 302, 498A
High Courts11 Aug 2008Dismissed
Dilipkumar Himatlal Raval Vs Secretary, Government of India and Others
Gujarat High Court · (2008) 08 GUJ CK 0046
Constitution of India, 1950 — Article 14, 16
High Courts11 Aug 2008Allowed
Sarvariya Exports Ltd. Vs O.L. of Urmi Oil Limited and Others
Gujarat High Court · (2009) 147 CompCas 336
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Aug 2008Dismissed
Madhukarbhai Trambakaklal Shah thro'' Poa Jigneshbhai M. Shah and Others Vs Sterling Bopal City Co-op. Housing Society and Others
Gujarat High Court · (2008) 3 GLH 210 : (2009) 1 GLR 86
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 2(14)Specific Relief Act, 1963 — Section 6, 6(3)
High Courts08 Aug 2008Dismissed
Maheshbhai Dhanjibhai Parmar Vs State of Gujarat
Gujarat High Court · (2008) 08 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts08 Aug 2008Allowed
Cargo Clearing Agency (Gujarat) Vs Joint Commissioner of Income Tax
Gujarat High Court · (2008) 218 CTR 541 : (2008) 307 ITR 1
Income Tax Act, 1961 — Section 113, 132, 132(5), 132(7), 132A
High Courts08 Aug 2008Dismissed
State of Gujarat Vs Ambalal Mathurbhai Patel
Gujarat High Court · (2009) 1 GLR 330
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 409, 465, 471, 477A
High Courts08 Aug 2008Allowed
Vinodbhai Balashanker Raval Vs Deputy Collector, Stamp Duty Valuation Deptt. and Others
Gujarat High Court · (2008) 3 GLH 365 : (2008) 3 GLR 2754
Bombay Stamp Act, 1958 — Section 32A, 32A(4)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts08 Aug 2008Dismissed
Chemical Mazdoor Panchayat Vs Ashwin G. Modi and Others
Gujarat High Court · (2008) 08 GUJ CK 0003
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts07 Aug 2008Allowed
Elecon Engineering Company Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 379 : (2009) 21 VST 132
High Courts07 Aug 2008Allowed
Mukesh Gandhi Vs Deputy Secretary (Health) Medical Education and Research
Gujarat High Court · AIR 2009 Guj 7
Transplantation of Human Organs and Tissues Act, 1994 — Section 19, 2, 3(1), 3(2), 3(3)Transplantation of Human Organs Rules, 1995 — Rule 3, 5, 6