High Courts04 Aug 2008Dismissed
Navinbhai Nathubhai Nayaka Patel Vs State of Gujarat
Gujarat High Court · (2008) 08 GUJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 931 of 1,770
High Courts04 Aug 2008Allowed
Mohansinh Bhilabhai Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2008) 08 GUJ CK 0010
Constitution of India, 1950 — Article 227
High Courts01 Aug 2008
Paramswaroopdasji Guru Hanumandasji Vs Pradeepbhai Banwarilal Kanoriya and Others
Gujarat High Court · (2008) 08 GUJ CK 0052
High Courts01 Aug 2008
New India Assurance Company Limited Vs Mariyabai Fakirmamad Sidi and Others
Gujarat High Court · (2008) 3 GLH 496
Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168
High Courts01 Aug 2008Dismissed
Kanjibhai Bhavanbhai Desai Vs Rameshbhai Chandubhai Patel and Others
Gujarat High Court · (2008) 08 GUJ CK 0035
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 16, 17, 18, 32, 32F
High Courts01 Aug 2008
Balkrishna T. Thakkar Vs Sanrhea Technical Textiles Ltd. and Others
Gujarat High Court · (2008) 08 GUJ CK 0032
High Courts01 Aug 2008Dismissed
Rameshbhai Ravjibhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 08 GUJ CK 0030
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 8Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4, 6
High Courts31 Jul 2008Dismissed
Ashwin Chaturbhai Parmar and Another Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4764 : (2009) 1 GLR 371
Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 215, 216, 218Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 107, 120A, 120B, 292(2)(A), 304
High Courts31 Jul 2008
Mitco Management Services Pvt. Ltd. Vs Ketankumar Mukundrai Patel
Gujarat High Court · (2008) 07 GUJ CK 0069
Industrial Disputes Act, 1947 — Section 17B
High Courts31 Jul 2008Allowed
Rathod Arjanbhai Dudhabhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 07 GUJ CK 0066
High Courts31 Jul 2008Allowed
Priya Talkies - Shirin Estates Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2008) 07 GUJ CK 0045
Gujarat Entertainment Tax Act, 1977 — Section 6(3), 6(5)
High Courts31 Jul 2008
United India Insurance Co. Ltd. Vs Lalitaben Vinodbhai Punjabhai Vankar and Others
Gujarat High Court · (2008) 07 GUJ CK 0040
Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 134, 147, 147(1), 149(2), 177Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts31 Jul 2008Dismissed
Natvarsinh Jhalasinh Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts30 Jul 2008Allowed
Farsubhai Muljibhai Goklani Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLH 126
High Courts30 Jul 2008Dismissed
Commissioner of Income Tax III Vs R.K. Construction Co.
Gujarat High Court · (2009) 221 CTR 415 : (2009) 313 ITR 65
Income Tax Act, 1961 — Section 131, 142(1), 143(2), 143(3), 145(3)
High Courts30 Jul 2008
Mansukh Karsan Vaghari Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0077
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 504
High Courts30 Jul 2008Dismissed
Prabhatbhai Aatabhai Dabhi Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2008Dismissed
Commissioner of Income Tax Vs Ujala Dyeing and Printing Mills P. Ltd.
Gujarat High Court · (2010) 328 ITR 437
Income Tax Act, 1961 — Section 133(6), 143(3), 260A, 68
High Courts30 Jul 2008Allowed
Cosmonaut Chemicals and Another Vs Union of India (UOI) and Another
Gujarat High Court · (2008) 233 ELT 46
Central Excise Rules, 1944 — Rule 12(1)Central Excise Rules, 2002 — Rule 18Central Excises and Salt Act, 1944 — Section 11B, 11B(2), 12A
High Courts30 Jul 2008Dismissed
Special Prints Ltd. Vs Union of India (UOI) and Another
Gujarat High Court · (2009) 238 ELT 738
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129ESick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 22