High Courts25 Aug 2008
State of Gujarat and Another Vs Kantaben
Gujarat High Court · (2008) 08 GUJ CK 0005
Bombay Land Revenue Code, 1879 — Section 135Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 20, 33
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 928 of 1,770
High Courts22 Aug 2008Allowed
Shraddha Rohitbhai Tailor Through his Legal Guardian Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLH 509
Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts22 Aug 2008
Gujarat State Fertilizer and Chemicals Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2009) 313 ITR 244
Income Tax Act, 1961 — Section 260A, 260A, 36(1)(iii), 36(1)(iii)
High Courts22 Aug 2008Allowed
Ratilal Fakirchand Chaudhri and Another Vs State of Gujarat and Another
Gujarat High Court · (2008) 08 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 120B, 406, 420, 427
High Courts22 Aug 2008Allowed
Anjaliben Vs Commissioner of Police and Others
Gujarat High Court · (2008) 08 GUJ CK 0062
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3, 5, 7
High Courts22 Aug 2008Allowed
Rajubhai @ Rajeshbhai Vallabhbhai Kundaria (Patel) Vs State of Gujarat and Another
Gujarat High Court · (2008) 08 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts22 Aug 2008Dismissed
Bachubhai Gordhanbhai Vagher and Another Vs State of Gujarat and Another
Gujarat High Court · (2008) 08 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(4), 156(3), 173, 173(8)Penal Code, 1860 (IPC) — Section 188, 191, 192, 193, 464
High Courts22 Aug 2008Allowed
Gnanyog Education and Welfare Trust Vs State of Gujarat and Others
Gujarat High Court · (2008) 08 GUJ CK 0006
High Courts22 Aug 2008Disposed Off
Gujarat State Rural Road Development Agency Vs Commissioner of Income Tax and Others
Gujarat High Court · (2008) 08 GUJ CK 0002
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226(3), 226(3)
High Courts21 Aug 2008Allowed
Jayantkumar Ishwarbhai Ahir Vs Zaveri Polymers Ltd.
Gujarat High Court · (2008) 3 GLH 745
Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26A(2)Industrial Disputes Act, 1947 — Section 10, 10(4A), 10A, 11, 15
High Courts21 Aug 2008Dismissed
Employees Provident Fund Organization Vs Jai Corporation Limited
Gujarat High Court · (2009) 121 FLR 265 : (2009) 1 GLR 123
Companies Act, 1956 — Section 13(2), 13(7), 2Constitution of India, 1950 — Article 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(B), 15(2), 17, 17(5)
High Courts20 Aug 2008Dismissed
Shabbirmiya Aamadmiya Popatpotra Vs State of Gujarat and Another
Gujarat High Court · (2008) 08 GUJ CK 0038
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 354, 450, 452, 506(2)
High Courts14 Aug 2008Allowed
Patel Vinodaben Popatlal Vs Director of Primary Education and Others
Gujarat High Court · (2008) 08 GUJ CK 0072
High Courts14 Aug 2008Dismissed
Shirin Estates Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 08 GUJ CK 0023
Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 29(1)
High Courts14 Aug 2008Dismissed
Patel Mahendra B. Vs District Education Officer and Others
Gujarat High Court · (2008) 08 GUJ CK 0020
High Courts14 Aug 2008Dismissed
Pravinkumar Balwantpuri Goswami Vs State of Gujarat and Others
Gujarat High Court · (2008) 08 GUJ CK 0019
High Courts13 Aug 2008
Sunilbhai Fakirbhai Harijan Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 2048 : (2009) 1 GLR 228
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 504
High Courts13 Aug 2008Dismissed
State of Gujarat Vs Firdaushusein Huseinmiya Saiyad and Others
Gujarat High Court · (2008) 08 GUJ CK 0077
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts13 Aug 2008Dismissed
Prabhubhai Jagabhai Bhil Vs State of Gujarat
Gujarat High Court · (2008) 08 GUJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2008Allowed
Bhupendrasinh Ambadan Gadhvi Vs State of Gujarat and Another
Gujarat High Court · (2009) CriLJ 207 : (2009) 2 GLH 613
Arms Act, 1959 — Section 18