High Courts18 Jul 2008
Krishna Textiles Vs The Commissioner of Income Tax
Gujarat High Court · (2008) 220 CTR 568 : (2009) 310 ITR 227
Evidence Act, 1872 — Section 106, 8Income Tax Act, 1961 — Section 37, 37(1), 69, 69A, 69B
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 934 of 1,770
High Courts18 Jul 2008Allowed
Prince Satyanarayan Khatik Vs State of Gujarat and Others
Gujarat High Court · (2008) 07 GUJ CK 0094
High Courts18 Jul 2008
National Insurance Co. Ltd. Vs Niruben Natwarbhai Patel
Gujarat High Court · (2008) 07 GUJ CK 0086
Motor Vehicles Act, 1988 — Section 166, 173
High Courts18 Jul 2008
Bhikhabhai Dahyabhai Savaliya Vs Paschim Gujarat Vij Co. Ltd.
Gujarat High Court · AIR 2008 Guj 190 : (2008) 3 GLH 191
High Courts18 Jul 2008Dismissed
Deputy Commissioner of Income Tax Vs Madhusudan Industries Ltd.
Gujarat High Court · (2008) 218 CTR 493 : (2010) 322 ITR 438
Income Tax Act, 1961 — Section 115J, 207, 208, 209, 210
High Courts18 Jul 2008Dismissed
Asstt. Commissioner of Income Tax-II Vs Emmtici Engg. Ltd.
Gujarat High Court · (2009) 316 ITR 153 : (2008) 174 TAXMAN 525
Income Tax Act, 1961 — Section 215, 215
High Courts18 Jul 2008
Dr. Shail Abhay Vasavada Vs Chairman and Others
Gujarat High Court · (2008) 07 GUJ CK 0027
Constitution of India, 1950 — Article 142, 226
High Courts18 Jul 2008Dismissed
Deputy Commissioner of Income Tax (Assessment) Vs Associated Crown Closures P. Ltd.
Gujarat High Court · (2009) 315 ITR 291
Income Tax Act, 1961 — Section 115J, 207, 208, 209, 210
High Courts18 Jul 2008
National Insurance Co. Ltd. Vs Vidyaben and Others
Gujarat High Court · (2008) 07 GUJ CK 0017
Motor Vehicles Act, 1988 — Section 166, 173
High Courts18 Jul 2008Dismissed
Bhagubhai Thagalabhai Gamit Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2008Dismissed
Harivadan @ Haribhai Nandubhai Patal Vs Manan Roadways
Gujarat High Court · (2008) 119 FLR 662 : (2009) 87 GLH 3 : (2009) 3 GLH 87
Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts17 Jul 2008Allowed
Hynoup Food and Oil Industries Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2008) 219 CTR 124 : (2008) 307 ITR 115
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 148(1), 148(2)
High Courts17 Jul 2008Dismissed
State of Gujarat Vs Madhaji Punmji Thakore
Gujarat High Court · (2008) 07 GUJ CK 0102
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2008Allowed
Dipti Engineering Vs General Manager Gujarat State Financial Corpn.
Gujarat High Court · AIR 2008 Guj 169
Constitution of India, 1950 — Article 12
High Courts17 Jul 2008
Iron Rolling Mills Pvt. Ltd. Vs Vinodkumar R. Singh
Gujarat High Court · (2008) 3 GLH 115 : (2008) 3 GLR 1926 : (2009) 1 LLJ 503
Constitution of India, 1950 — Article 21Industrial Disputes Act, 1947 — Section 17BSick Industrial Companies (Special Provisions) Act, 1985 — Section 25O(1)
High Courts17 Jul 2008
Ahmadbhai Kalubhai Shaikh Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
High Courts16 Jul 2008Allowed
Hirabhai Morarbhai Tandel Vs The Competent Authority, SAFEMA/NDPS Unit and Others
Gujarat High Court · (2008) CriLJ 4290
Smugglers and Foreign Exchange Manipulators (Appellate Tribunal for Forfeited Property) Rules, 1977 — Rule 6(7), 6(8)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6(1), 6(7), 6(8), 7
High Courts16 Jul 2008Allowed
GSRTC Vs Minor Alpesh Vinodbhai Kadiya and Others
Gujarat High Court · (2008) 07 GUJ CK 0056
Motor Vehicles Act, 1988 — Section 166, 173
High Courts15 Jul 2008
Aarasuri Ambaji Mata Devasthan Trust Vs Gemarji Magan Bhai Raval
Gujarat High Court · (2008) 119 FLR 659
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts15 Jul 2008Dismissed
Gopalbhai Chandubhai Rana Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4023 : (2008) 3 GLR 2026
Criminal Procedure Code, 1973 (CrPC) — Section 100, 101, 209, 313, 374Electricity Act, 1910 — Section 39Electricity Act, 2003 — Section 126, 135, 135(1), 135(1)(A), 135(1)(C)