High Courts15 Jul 2008Allowed
State of Gujarat Vs Harijan Bhala Teja
Gujarat High Court · (2008) 07 GUJ CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 935 of 1,770
High Courts15 Jul 2008Dismissed
Ratilal Magabhai Vasava Vs The State of Gujarat
Gujarat High Court · (2008) CriLJ 4016
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 309, 323, 341, 376
High Courts15 Jul 2008Dismissed
State of Gujarat Vs Ravjibhai Babubhai and Others
Gujarat High Court · (2008) 07 GUJ CK 0048
Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2008Dismissed
Shantaben Pitambarbhai Vankar Vs Jitendra Kumar Lakshmichand Shah and Others
Gujarat High Court · (2009) ACJ 1942
High Courts14 Jul 2008Allowed
Dr. Kirit Amrutlal Agravat Vs Dr. Minakumari Kirit Agravat
Gujarat High Court · (2008) 07 GUJ CK 0033
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 9
High Courts11 Jul 2008Allowed
Darshanaben (Dharva Parmar) and Others Vs Shantibhai Ratilal Parmar (Dharva Parmar) and Others
Gujarat High Court · AIR 2008 Guj 167 : (2008) 3 GLH 439
Family Courts Act, 1984 — Section 7, 8
High Courts11 Jul 2008Dismissed
Dhariyal Chemicals Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 234 ELT 208
Central Excise (Amendment) Rules, 2002 — Rule 8(1)Central Excise Rules, 1944 — Rule 12CCCENVAT (Credit) Rules, 2004 — Rule 3(4)
High Courts11 Jul 2008
United India Insurance Co. Ltd. Vs Lilaben Vallabhbhai and Others
Gujarat High Court · (2008) 07 GUJ CK 0061
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jul 2008Allowed
Jadav Vitthalsinh Kalyansinh Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 25 : (2008) 25 GLH 3
High Courts11 Jul 2008Dismissed
Pushpaben Natverlal Darji and others Vs Nila Borav Engineering Ltd. and others
Gujarat High Court · (2008) 07 GUJ CK 0031
Workmens Compensation Act, 1923 — Section 3(1), 3(1)
High Courts10 Jul 2008Dismissed
Krishnapalsinh S. Vijaysinh and Another Vs Jyotsanaben Jashvantrai and Others
Gujarat High Court · (2008) 07 GUJ CK 0092
Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 173
High Courts09 Jul 2008
Reginol Director Guj. State Road Transport Corpo. Vs Lilaben and Others
Gujarat High Court · (2008) 3 GLR 2677
Motor Vehicles Act, 1988 — Section 168
High Courts09 Jul 2008Allowed
Prahladbhai Patel and Another Vs Gujarat State Information Commission and Others
Gujarat High Court · (2008) 07 GUJ CK 0058
High Courts09 Jul 2008Dismissed
Commissioner of Income Tax Vs Dineshchandra S. Shah
Gujarat High Court · (2008) 219 CTR 247 : (2009) 317 ITR 391
Finance Act, 2008 — Section 17, 268A, 268A(1)
High Courts09 Jul 2008Dismissed
Ghusabhai Raisangbhai Chorasiya and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 45
Criminal Procedure Code, 1973 (CrPC) — Section 374, 377(1), 378(1)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 114, 201, 306, 498A
High Courts08 Jul 2008Dismissed
State of Gujarat Vs Dhirubhai G. Patel and Another
Gujarat High Court · (2008) 07 GUJ CK 0100
Bombay Prohibition Act, 1949 — Section 103, 11(1), 65(A), 81Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 460
High Courts08 Jul 2008Dismissed
Gujarat State Road Transport Corporation Vs Lalitaben Kantibhai Paliya and Another
Gujarat High Court · (2008) 07 GUJ CK 0096
Central Motor Vehicles Rules, 1989 — Rule 231Motor Vehicles Act, 1988 — Section 140, 142, 166
High Courts08 Jul 2008
State of Gujarat Vs Chhaganbhai Govindbhai Mevada and Another
Gujarat High Court · (2008) 07 GUJ CK 0078
Constitution of India, 1950 — Article 162, 226, 309
High Courts08 Jul 2008Allowed
State of Gujarat Vs Dipak Kumar Mohanbhai Jadav and Another
Gujarat High Court · (2008) 07 GUJ CK 0064
Constitution of India, 1950 — Article 162, 226, 309
High Courts08 Jul 2008Allowed
Vijalpore Municipality Vs State of Gujarat and Others
Gujarat High Court · AIR 2008 Guj 183
Gujarat Municipalities Act, 1963 — Section 101, 102, 129A, 266B(2), 99