High Courts29 Oct 2009Dismissed
Godhra Municipality Vs Rameshkumar Shantilal Patel and Others
Gujarat High Court · (2009) 10 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 378
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 875 of 1,770
High Courts29 Oct 2009Dismissed
State of Gujarat Vs Shivabhai Mangalabhai and Others
Gujarat High Court · (2009) 10 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts29 Oct 2009Dismissed
Gangadhar Y. Ramekar Vs Kantilal N. Gandhi and Others
Gujarat High Court · (2009) 10 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts29 Oct 2009
Batuk S. Chauhan Vs Factory Manager and another
Gujarat High Court · (2010) 125 FLR 149
High Courts28 Oct 2009Allowed
State of Gujarat Vs Sailendrabhai Damodarbhai Shah and Others
Gujarat High Court · (2010) CriLJ 2089 : (2010) 2 GLR 958
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 391Evidence Act, 1872 — Section 165Prevention of Food Adulteration Act, 1954 — Section 10(4), 16, 2, 20, 23
High Courts28 Oct 2009
Kasam Hussain Hathila and Another Vs State of Gujarat and Another
Gujarat High Court · (2009) 10 GUJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 465, 466, 467, 471
High Courts28 Oct 2009Dismissed
Ashwin Fasteners of Ashwin Panchal Vs Union of India (UOI)
Gujarat High Court · (2010) 258 ELT 174
Central Excise Rules, 1944 — Rule 18Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 226
High Courts28 Oct 2009Dismissed
State of Gujarat Vs Mulrajbhai G. Udeshi
Gujarat High Court · (2009) 10 GUJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313, 378Factories Act, 1948 — Section 46
High Courts27 Oct 2009Dismissed
Suresh H. Rajput Vs Pravinbhai Bhikhubhai Contractor and Another
Gujarat High Court · (2009) 10 GUJ CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 7
High Courts27 Oct 2009Dismissed
Rasikbhai H. Patel Vs Vadodara Oil Corporation and Others
Gujarat High Court · (2009) 10 GUJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1), 7, 7(1)
High Courts27 Oct 2009Dismissed
State of Gujarat Vs Nitinbhai Harkishanlal Mistry
Gujarat High Court · (2009) 10 GUJ CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 192, 420, 423, 467
High Courts27 Oct 2009
Memon Mohmedrafik Rasulbhai Vs Desai Rameshlkumar Virsangbhai and Another
Gujarat High Court · (2010) 4 BC 408 : (2010) CriLJ 2543 : (2010) 4 Crimes 336 : (2011) 6 RCR(Criminal) 2085
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Oct 2009Dismissed
State of Gujarat Vs Chhelshankar Purshotam Trivedi and Others
Gujarat High Court · (2009) 10 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 107, 108, 109, 34, 408
High Courts27 Oct 2009
Hrishikesh and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 2 DMC 579 : (2010) 51 GLR 1551
Criminal Procedure Code, 1973 (CrPC) — Section 156, 170, 177, 178, 438Penal Code, 1860 (IPC) — Section 498A
High Courts27 Oct 2009Dismissed
State of Gujarat Vs Dineshkumar D. Ninama
Gujarat High Court · (2009) 10 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 197, 378
High Courts27 Oct 2009Dismissed
State of Gujarat Vs Narshibhai Haribhai Harijan
Gujarat High Court · (2009) 10 GUJ CK 0047
Bombay Prohibition Act, 1949 — Section 66(1)B, 85(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts27 Oct 2009Dismissed
Gangadhar Y. Ramekar Vs Rupnarayanram Pratap Patel and Another
Gujarat High Court · (2009) 10 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 7
High Courts27 Oct 2009Dismissed
G.Y. Ramedkar Vs Rameshchandra Manilal Shalrma and Another
Gujarat High Court · (2009) 10 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 7
High Courts27 Oct 2009Dismissed
Suresh M. Rajput, Food Inspector Vs Nagindas T. Shah and Others
Gujarat High Court · (2009) 10 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts27 Oct 2009Dismissed
J.M. Bhatt Vs Pragji Amarsinh Jadeja and Others
Gujarat High Court · (2009) 10 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 378Customs Act, 1962 — Section 108, 135