High Courts27 Oct 2009Dismissed
Anand Steel Rolling Works Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 258 ELT 218
Central Excises and Salt Act, 1944 — Section 11
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 876 of 1,770
High Courts27 Oct 2009
Jadavji Deshi and Others Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 686 : (2010) 2 Crimes 253
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113B, 114Penal Code, 1860 (IPC) — Section 107, 114, 304B, 306, 498A
High Courts27 Oct 2009Dismissed
Sudhirchandra B. Joshi Vs Ramjibhai Bhimjibhai Panchal 2 and Others
Gujarat High Court · (2009) 10 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2A, 7
High Courts26 Oct 2009Allowed
Kusumben Vs Secretary and Others
Gujarat High Court · (2010) 1 GLH 136
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 77, 78
High Courts26 Oct 2009Dismissed
Superintendent of Customs Vs Umar Musa Bhaya and Others
Gujarat High Court · (2009) 10 GUJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Customs Act, 1962 — Section 108, 135
High Courts26 Oct 2009
State of Gujarat Vs Alibhai Rahemanbhai Patani and Others
Gujarat High Court · (2009) 10 GUJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 228, 313, 378Customs Act, 1962 — Section 108, 135Penal Code, 1860 (IPC) — Section 109, 34
High Courts26 Oct 2009
State of Gujarat Vs Ganpat Lal Mohan Rai Salecha
Gujarat High Court · (2009) 10 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313, 378Penal Code, 1860 (IPC) — Section 406, 420
High Courts09 Oct 2009
Meghani Organics Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 267 ELT 440 : (2009) 3 GLH 569 : (2010) 51 GLR 404
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 129Customs Tariff Act, 1975 — Section 9, 9A, 9A(2), 9C
High Courts09 Oct 2009Dismissed
Bhanushali Kishorbhai Parumal and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 1 GLH 239 : (2009) 3 GLH 551 : (2010) 51 GLR 251
Bombay Land Revenue Code, 1879 — Section 61Constitution of India, 1950 — Article 14, 226Gujarat Municipalities Act, 1963 — Section 80(2)
High Courts09 Oct 2009Allowed
Reliance Mobile Limited Vs Collector and Addl. Superintendent of Stamps and Another
Gujarat High Court · (2009) 10 GUJ CK 0100
Bombay Stamp Act, 1958 — Section 17, 18, 2, 2, 2(L)Companies Act, 1956 — Section 235, 236, 237, 238, 239Constitution of India, 1950 — Article 226, 227
High Courts09 Oct 2009
Desai Govindbhai Shivlal Vs State of Gujarat and Others
Gujarat High Court · (2009) 10 GUJ CK 0098
Bombay General Clauses Act, 1904 — Section 16Constitution of India, 1950 — Article 310General Clauses Act, 1897 — Section 14, 16
High Courts09 Oct 2009Allowed
Prakash Trading Company Vs DT Padia
Gujarat High Court · (2009) 10 GUJ CK 0097
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 142(2), 143(1), 147
High Courts09 Oct 2009
Bhanushankar Oghadbhai Mehta (Decd.) through LRs. and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 1 GLH 239 : (2010) 51 GLR 607
Civil Procedure Code, 1908 (CPC) — Section 96Easements Act, 1882 — Section 15Land Acquisition Act, 1894 — Section 11, 16, 18, 23(1), 23(1A)
High Courts09 Oct 2009Dismissed
Rupam Rajiv Mardia Vs ICICI Bank Ltd. and Others
Gujarat High Court · (2009) 10 GUJ CK 0024
Companies Act, 1956 — Section 442, 446, 537Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(22), 19(25), 19(7)
High Courts09 Oct 2009Dismissed
Yogesh Madanlal Sharma and Others Vs Collector and Others
Gujarat High Court · (2009) 10 GUJ CK 0021
Bombay Land Revenue Code, 1879 — Section 37(2), 65(1), 65(2), 66
High Courts09 Oct 2009
S.S. Desai Vs State of Gujarat and Another
Gujarat High Court · (2010) 3 GLH 57
Constitution of India, 1950 — Article 136, 226
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Kanji Dhanji Harijan
Gujarat High Court · (2009) 10 GUJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Ranchhod D. Thakur
Gujarat High Court · (2009) 10 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Patel Ramesh Mohan and Another
Gujarat High Court · (2009) 10 GUJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 114, 504
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Jagatsinh T. Dabhi and Others
Gujarat High Court · (2009) 10 GUJ CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34