COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 874 of 1,770

High Courts30 Oct 2009Dismissed

State of Gujarat Vs Shankarlal Chaturbhai and Co. and Another

Gujarat High Court · (2009) 10 GUJ CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(1)

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High Courts30 Oct 2009Dismissed

State of Gujarat Vs Pravinkumar Savajibhai Sampat and Others

Gujarat High Court · (2009) 10 GUJ CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 2(9), 7(2), 7(5)

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High Courts30 Oct 2009Dismissed

State of Gujarat Vs Prajapati Bhulabhai Ishwarbhai and Others

Gujarat High Court · (2009) 10 GUJ CK 0038

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 323, 324, 504

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High Courts30 Oct 2009Dismissed

Dahyabhai Kaklubhai Solanki Vs Mahendrabhai G. Naik and Others

Gujarat High Court · (2009) 10 GUJ CK 0037

Air (Prevention and Control of Pollution) Act, 1981 — Section 43, 44Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts30 Oct 2009Dismissed

Associated Construction Corpo. Vs Union of India (UOI)

Gujarat High Court · (2009) 10 GUJ CK 0036

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

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High Courts30 Oct 2009

Parmar (Nadoda) Gambhirsinh Babusinh Vs State of Gujarat and Another

Gujarat High Court · (2010) 1 GLH 461 : (2010) 51 GLR 691 : (1999) 2 RCR(Criminal) 678

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27, 8Penal Code, 1860 (IPC) — Section 300, 302, 304, 397

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High Courts30 Oct 2009Dismissed

H.P. Bhavsar Vs Narayan Industries and Others

Gujarat High Court · (2009) 10 GUJ CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 309, 378

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High Courts30 Oct 2009Dismissed

State of Gujarat Vs Mansukhbhai Muljibhai Shingala

Gujarat High Court · (2009) 10 GUJ CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A), 7(1)

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High Courts30 Oct 2009Dismissed

Ashwin H. Acharya Vs Mulchand Popatlal and Others

Gujarat High Court · (2009) 10 GUJ CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts30 Oct 2009Dismissed

State of Gujarat Vs Shri Valabhai Manorbhai Patel

Gujarat High Court · (2009) 10 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(1)

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High Courts30 Oct 2009Dismissed

State of Gujarat Vs Ramavat General Stores

Gujarat High Court · (2009) 10 GUJ CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts30 Oct 2009Dismissed

State of Gujarat Vs Dipak Pravinbhai Mehta

Gujarat High Court · (2009) 10 GUJ CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 381, 465, 466, 467

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High Courts29 Oct 2009Dismissed

State of Gujarat Vs Suresh Mahavirprasad Jalan

Gujarat High Court · (2009) 10 GUJ CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 313 , 378Factories Act, 1948 — Section 3(A), 4(1), 6(1)(D), 85, 92

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High Courts29 Oct 2009Dismissed

State of Gujarat Vs Mohanbhai Kalidas Rohit and Others

Gujarat High Court · (2009) 10 GUJ CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 452, 504

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High Courts29 Oct 2009Dismissed

Sudhrchandra B. Joshi Vs Shankuntlaben L. Patel and Others

Gujarat High Court · (2009) 10 GUJ CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts29 Oct 2009

Vimlaben Najibhai Patel Thro'' her son Amit Nagjibhai Vs Sub Registrar and Others

Gujarat High Court · (2009) 10 GUJ CK 0114

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High Courts29 Oct 2009Dismissed

State of Gujarat Vs Manish Tansukhlal Doshi

Gujarat High Court · (2009) 10 GUJ CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 406, 409, 417, 420

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High Courts29 Oct 2009Dismissed

State of Gujarat Vs Jayantilal Ratilal Chavda

Gujarat High Court · (2009) 10 GUJ CK 0069

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 324, 504

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High Courts29 Oct 2009Dismissed

N.T. Kachoria Vs Ibrahim Haji Ismail Sambhania and Others

Gujarat High Court · (2009) 10 GUJ CK 0068

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Customs Act, 1962 — Section 108, 135Penal Code, 1860 (IPC) — Section 120B, 34

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High Courts29 Oct 2009Dismissed

A.G.I. Kanungo Vs N.P. Silk Mills and Others

Gujarat High Court · (2011) 264 ELT 216

Central Excise Rules, 1944 — Rule 173, 226, 52, 53, 9Central Excises and Salt Act, 1944 — Section 14Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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