High Courts02 Nov 2009Dismissed
State of Gujarat Vs Lalji Maganji Ko. Tha and Another
Gujarat High Court · (2009) 11 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 380, 454
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Gujarat High Court judgments
35,387 judgments · page 873 of 1,770
High Courts02 Nov 2009Dismissed
Bhagabhai Merakhbhai (Decd.) through heirs Kanjibhai Bhagabhai Bharwad Vs Prabodh Prahladbhai Patel and Others
Gujarat High Court · (2010) 51 GLR 542
Bombay Public Trusts Act, 1950 — Section 36Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1), 4, 70, 76ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1
High Courts02 Nov 2009
Superintendent of Customs Vs Jacab Bava Padhiar
Gujarat High Court · (2011) 272 ELT 540
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts02 Nov 2009Dismissed
State of Gujarat Vs Vishnushankar Naginlal Bhatt
Gujarat High Court · (2009) 11 GUJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 426, 504, 506, 506(2)
High Courts02 Nov 2009Dismissed
State of Gujarat Vs Gandalal Popatlal Pandya and Another
Gujarat High Court · (2009) 11 GUJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 409, 464, 468, 471
High Courts02 Nov 2009Dismissed
State of Gujarat Vs Lalaji Maganji Koli and Others
Gujarat High Court · (2009) 11 GUJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 380, 454
High Courts30 Oct 2009Dismissed
Dayashanker Vs Jogi Devji Tandel and Others
Gujarat High Court · (2009) 10 GUJ CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 378Customs Act, 1962 — Section 113, 135Penal Code, 1860 (IPC) — Section 120B
High Courts30 Oct 2009Dismissed
Virsangbhai Kanjibhai Chaudhary Vs State of Gujarat and Another
Gujarat High Court · (2009) 10 GUJ CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Oct 2009Dismissed
Union of India (UOI) Vs Vali Mohmad Gulamnabi Badlawala and Another
Gujarat High Court · (2009) 10 GUJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Hand Looms (Reservation of Article for Production) Act, 1985 — Section 10, 3(1), 5
High Courts30 Oct 2009Dismissed
State of Gujarat Vs Fulchandbhai Maganbhai Thakore
Gujarat High Court · (2009) 10 GUJ CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 326
High Courts30 Oct 2009Dismissed
State of Gujarat Vs Lavjibhai Bachubhai Dobariya
Gujarat High Court · (2009) 10 GUJ CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 7(1), 7(2), 7(5)
High Courts30 Oct 2009Dismissed
Somabhai @ Suresh Joitaram Vs Ramajibhai Joitaram and Another
Gujarat High Court · (2009) 10 GUJ CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 200, 378, 500
High Courts30 Oct 2009Dismissed
State of Gujarat Vs All India Medical Corporation Mumbai and Another
Gujarat High Court · (2009) 10 GUJ CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 378Insecticides Act, 1968 — Section 17(1)(K), 18(2), 3
High Courts30 Oct 2009
The State of Gujarat Vs Ramlal Gehrimal Shah
Gujarat High Court · (2009) 10 GUJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 21(1A), 21(A), 21(J)
High Courts30 Oct 2009Dismissed
Deputy Director, Employees State Insurance Corporation Vs Prahladbhai Shankarbhai Patel and Another
Gujarat High Court · (2009) 10 GUJ CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 378Employees State Insurance Act, 1948 — Section 39, 40, 85(A)
High Courts30 Oct 2009Dismissed
The Assistant Collector of Custom Vs Sumer Valimahomed Mokha and Others
Gujarat High Court · (2009) 10 GUJ CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 378Customs Act, 1962 — Section 11
High Courts30 Oct 2009Dismissed
State of Gujarat Vs N.R. Patel, Depot Incharge and Others
Gujarat High Court · (2009) 10 GUJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 378Insecticides Act, 1968 — Section 17(1)(C), 18(1), 3(D)(1)
High Courts30 Oct 2009Allowed
Indian Farmers Fertilizers Co-operative Ltd. Vs Union of India (UOI) and Another
Gujarat High Court · (2009) 10 GUJ CK 0078
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 71, 71(1), 71(3)
High Courts30 Oct 2009Dismissed
V.M. Thakkar, Food Inspector Vs Rajendrakumar Prabhudasbhai Kubavat, Prop. Maruti Dairyfarm
Gujarat High Court · (2009) 10 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 5, 7(1)
High Courts30 Oct 2009Dismissed
State of Gujarat Vs Shah Prakashkumar Dashrathlal and Another
Gujarat High Court · (2009) 10 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 2, 2(1A), 2(A), 2(B), 2(M)