High Courts09 Nov 2009Dismissed
Mihir Rakeshkumar Pandya Vs State of Gujarat and Another
Gujarat High Court · (2009) 11 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 871 of 1,770
High Courts09 Nov 2009
Atulkumar Haribhai Thakkar Vs State of Gujarat and Others
Gujarat High Court · (2009) 11 GUJ CK 0012
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Lakhman Bhimji Patel (Velani) and Others
Gujarat High Court · (2009) 11 GUJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 326, 504
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Jitendrakumar Keshavlal Mehta
Gujarat High Court · (2009) 11 GUJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 381, 409
High Courts06 Nov 2009
S.J. Pathak Ex. Addl. Sessions Judge Vs State of Gujarat and Another
Gujarat High Court · (2009) 4 RCR(Civil) 936 : (2009) 7 SLR 380
Arms Act, 1959 — Section 25(1)Bombay Police Act, 1951 — Section 135Central Sales Tax Act, 1956 — Section 10
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Gauriben Dhirubhai Dataniya Vaghari and Others
Gujarat High Court · (2009) 11 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 224, 225(A), 225(B)
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Nannubeg Mohmedbeg Musalman Nirza
Gujarat High Court · (2009) 11 GUJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 134, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Nov 2009Dismissed
State of Gujarat Vs Harendra Harilal Raval
Gujarat High Court · (2009) 11 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 477(A)
High Courts05 Nov 2009Dismissed
J.V. Pandya, Law Officer Vs Subhasari Pigments Pvt. Ltd. and Others
Gujarat High Court · (2009) 11 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 23, 24, 43, 44, 47
High Courts05 Nov 2009Allowed
Vimalkant Kanchanlal Taylor Food Inspector Vs Ghelabhai Sajanbhai Bharwad and Another
Gujarat High Court · (2009) 11 GUJ CK 0055
Prevention of Food Adulteration Act, 1954 — Section 13(1)
High Courts05 Nov 2009Dismissed
State of Gujarat Vs Jayantilal Badhrmal Shah and Another
Gujarat High Court · (2009) 11 GUJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(C), 7(3)
High Courts05 Nov 2009Dismissed
R.C. Naiyer Vs Durlabhbhai Laxman Patel and Others
Gujarat High Court · (2009) 11 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Customs Act, 1962 — Section 135
High Courts05 Nov 2009Dismissed
R.G. Bendbar Vs Maheshkumar Nagindas Shah and Another
Gujarat High Court · (2009) 11 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 313, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts05 Nov 2009Dismissed
Dharmeshkumar Chandulal Purohit Vs Ghanshyamdas Bachomal Rangwani and Others
Gujarat High Court · (2010) 1 GLH 160
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 43 Rule 1(r), 151Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 27
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Ghanshyambhai Ambalal Patel and Another
Gujarat High Court · (2009) 11 GUJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 313, 378Penal Code, 1860 (IPC) — Section 114, 294, 323, 427, 506(2)
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Haribhai Bhagwandas Vaishya, H.B. Corporation
Gujarat High Court · (2009) 11 GUJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts04 Nov 2009Dismissed
John Hamilton Christian Vs Sham Crimpers and Others
Gujarat High Court · (2009) 11 GUJ CK 0062
Bombay Provincial Municipal Corporations Act, 1949 — Section 398Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Somabhai Rupsingbhai Gohel (Vendor) and Another
Gujarat High Court · (2009) 11 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(A)(1), 2(IA)(A)(B)(C)(I), 7(I)Prevention of Food Adulteration Rules, 1955 — Rule 29, 44(4)
High Courts04 Nov 2009Dismissed
State of Gujarat Vs Kantaben
Gujarat High Court · (2009) 11 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 306, 498(K)
High Courts04 Nov 2009
Rajendrakumar Chunilal Shah Vs Rajnikant Shankarlal Shah and Another
Gujarat High Court · (2010) 3 BC 75
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138