COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 870 of 1,770

High Courts10 Nov 2009

Agricultural Produce Market Committee Vs Director of Agricultural Marketing and Rural Finance and Others

Gujarat High Court · (2009) 11 GUJ CK 0108

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 2

High Courts10 Nov 2009Dismissed

Chandrakantbhai Jalnapurkar Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0102

Constitution of India, 1950 — Article 14, 16

High Courts10 Nov 2009Dismissed

Aquafil Polymers Company Pvt. Ltd. Vs ICICI Bank Limited and Another

Gujarat High Court · (2009) 3 GLH 774

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1

High Courts10 Nov 2009Allowed

Liquidator Appointed by The Registrar, Co-op Society Vs Shantaben Nanjibhai Mistry and Another

Gujarat High Court · (2009) 11 GUJ CK 0077

Constitution of India, 1950 — Article 227

High Courts10 Nov 2009

State of Gujarat Vs Jethabhai Dhudhabhai Bharwad

Gujarat High Court · (2009) 11 GUJ CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1)(3)Penal Code, 1860 (IPC) — Section 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

High Courts10 Nov 2009

Rajeshkumar Ramubhai Bhatia Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0070

Gujarat Civil Services (Leave) (Second Amendment) Rules, 2006 — Rule 16Gujarat Civil Services (Leave) Rules, 2002 — Rule 16(2)

High Courts10 Nov 2009Dismissed

Parmar Manishbhai Babulal Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 709 : (2010) 2 Crimes 261 : (2010) 1 GLH 44 : (2010) 1 GLR 424

Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 113A, 113B, 114APenal Code, 1860 (IPC) — Section 120B, 342, 354, 375, 376

High Courts10 Nov 2009

Bhamarsingh Bhairavsingh Rathod Vs State of Gujarat

Gujarat High Court · (2009) 11 GUJ CK 0024

Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 279, 304, 304A, 324, 337

High Courts10 Nov 2009Dismissed

Prakashrao Bajirao Devre Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0016

Bombay Police Manual, 1959 — Rule 454Constitution of India, 1950 — Article 226

High Courts09 Nov 2009

Kalpeshkumar Dinvantrai Rawal Vs Union of India (UOI) and Another

Gujarat High Court · (2009) 11 GUJ CK 0114

High Courts09 Nov 2009

State of Gujarat Vs Bhavansinh Talsinh Rathod and Others

Gujarat High Court · (2009) 11 GUJ CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 209, 378Penal Code, 1860 (IPC) — Section 114, 306, 498A

High Courts09 Nov 2009

State of Gujarat Vs Kantibhai Sukhabhai Asari

Gujarat High Court · (2009) 11 GUJ CK 0111

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 161, 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 120B, 201, 302

High Courts09 Nov 2009Dismissed

Adarsh Khadi Gramodyog Trust Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0107

Constitution of India, 1950 — Article 14, 19

High Courts09 Nov 2009Allowed

Rakeshkumar Ramanlal Patel Vs Shilpaben Kantibhai Patel and Another

Gujarat High Court · (2009) 11 GUJ CK 0076

High Courts09 Nov 2009Allowed

Divisional Controller Vs Girdharbhai Thakarshibhai Tank

Gujarat High Court · (2010) 125 FLR 128 : (2010) 1 GLH 717

Industrial Disputes Act, 1947 — Section 11A

High Courts09 Nov 2009

State of Gujarat Vs Ratansinh Chandrasinh Baria

Gujarat High Court · (2009) 11 GUJ CK 0040

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 378(1)(3)Penal Code, 1860 (IPC) — Section 201, 302

High Courts09 Nov 2009Dismissed

Champaklal Jethalal Parmar Vs Government of India and Another

Gujarat High Court · (2009) 11 GUJ CK 0038

High Courts09 Nov 2009Dismissed

Riaz Abdul Razak Zunzunia Vs State of Gujarat

Gujarat High Court · (2010) 51 GLR 1061

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(2), 437(3), 437(4)Penal Code, 1860 (IPC) — Section 408, 419, 420, 467, 468

High Courts09 Nov 2009

Panasonic Energy India Co. Ltd. (Navino) Vs Makarpura GIDC Employees Union and Another

Gujarat High Court · (2010) 1 GLH 180

Constitution of India, 1950 — Article 14

High Courts09 Nov 2009Dismissed

Aasu Plastics Pvt. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2010) 258 ELT 54