COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 872 of 1,770

High Courts04 Nov 2009

Essar Steel Ltd. Vs Union of India (UOI)

Gujarat High Court · (2010) 1 GLH 52 : (2010) 24 STT 121

Central Excise Rules, 2002 — Rule 18, 19Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 — Rule 2, 6Central Excises and Salt Act, 1944 — Section 4, 4(1)

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High Courts04 Nov 2009Dismissed

A'' Bad Municipal Corporation Vs Shankerbhai M. Prajapati and Another

Gujarat High Court · (2009) 11 GUJ CK 0011

Motor Vehicles Act, 1988 — Section 112, 116Penal Code, 1860 (IPC) — Section 279, 337

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Govind Laxmandas Tejwani and Others

Gujarat High Court · (2009) 11 GUJ CK 0095

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 394

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High Courts03 Nov 2009Dismissed

Vasantba Buttabhai Parmar Vs Virsang Ramsang Barad and Others

Gujarat High Court · (2009) 11 GUJ CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 494, 497

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Jayantilal Dakomal and Others

Gujarat High Court · (2009) 11 GUJ CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 325, 504

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High Courts03 Nov 2009Dismissed

Mukund H. Trivedi, Insurance Inspector Vs State of Gujarat and Others

Gujarat High Court · (2009) 11 GUJ CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 373(4)(6)Employees State Insurance Act, 1948 — Section 44(2), 85(g)Penal Code, 1860 (IPC) — Section 499

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High Courts03 Nov 2009Dismissed

Kanatilal M. Limbachia Vs Kanubhai S. Barot and Another

Gujarat High Court · (2009) 11 GUJ CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 248, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Gujarat Paper Mills Ltd. and Others

Gujarat High Court · (2009) 11 GUJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts03 Nov 2009Dismissed

Jashvant Muljibhai Patel Vs Ramjibhai Bhimjibhai Panchal and Another

Gujarat High Court · (2009) 11 GUJ CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 248, 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1)(A), 7

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Vanechand Popatlal and Others

Gujarat High Court · (2009) 11 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A), 7(1)

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High Courts03 Nov 2009

State of Gujarat Vs Bhushankumar Prahladbhai Naik and Others

Gujarat High Court · (2009) 11 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 498(A)

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High Courts03 Nov 2009

Prakashkumar Vitthalbhai Vankar Vs State of Gujarat and Another

Gujarat High Court · (2009) 11 GUJ CK 0046

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High Courts03 Nov 2009Dismissed

State of Gujarat Vs Shah Rameshchandra Nagraj and Another

Gujarat High Court · (2009) 11 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(I)(A), 7(1), 7(5)

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High Courts03 Nov 2009

C.B. Tharwani Vs Babubhai Raviabhai Prabhakar and Another

Gujarat High Court · (2009) 11 GUJ CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Customs Act, 1962 — Section 135

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High Courts03 Nov 2009Dismissed

Prakashbhai Prataprai Dave Vs A.R. Vohra Inspector of Motor Vehicles and Another

Gujarat High Court · (2009) 11 GUJ CK 0031

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207, 86, 86(5)

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High Courts02 Nov 2009

Thakore Narendrakumar Juhaji Vs State of Gujarat and Others

Gujarat High Court · (2009) 11 GUJ CK 0091

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High Courts02 Nov 2009Dismissed

State of Gujarat Vs Rughnathbhai Virsangbhai Chaudhari

Gujarat High Court · (2009) 11 GUJ CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 477A

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High Courts02 Nov 2009Dismissed

State of Gujarat on behalf of A.K. Jani Vs A.C. Shroff, Excell Industries Ltd.

Gujarat High Court · (2009) 11 GUJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Gujarat Factories Act, 1963 — Section 68J(I)(A)(I), 92

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High Courts02 Nov 2009Dismissed

Babubhai Ramjibhai Patel Vs Kanubhai Kantibhai Patel and Others

Gujarat High Court · (2009) 11 GUJ CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(1)

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High Courts02 Nov 2009Dismissed

State of Gujarat Vs Jyotishchandra Mohanlal Trivedi and Another

Gujarat High Court · (2009) 11 GUJ CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 34, 408, 409, 420

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