High Courts12 Nov 2009Allowed

Zarifkhan J. Pathan and Another Vs ICICI Bank Limited

Gujarat High Court · (2010) 1 GLH 90

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(1), 8(3), 8(4), 8(5)
High Courts11 Nov 2009Allowed

Jan Balaz Vs Anand Municipality and Others

Gujarat High Court · AIR 2010 Guj 21 : (2010) 3 RCR(Civil) 635 : (2010) 3 RCR(Criminal) 610

Citizenship Act, 1955 — Section 3, 3(1)Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 4(2), 6, 6(2)