High Courts04 Dec 2009Dismissed
Mohamad Sayed Ismailbhai Khidkiwala Vs State of Gujarat and Others
Gujarat High Court · (2009) 12 GUJ CK 0031
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 47, 6
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 867 of 1,770
High Courts03 Dec 2009
New India Assurance Co. Ltd. Vs Ramaben Babubhai Parmar and Others
Gujarat High Court · (2009) 12 GUJ CK 0056
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 118Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 157
High Courts03 Dec 2009
Dr. Sugnesh Jayantilal Parmar Vs Bhavnagar University and Others
Gujarat High Court · (2009) 12 GUJ CK 0053
Constitution of India, 1950 — Article 226
High Courts03 Dec 2009
Guj State Road Transport Corpn. Vs Minor Hemrajsinh Manoharsinh Chudasma and Others
Gujarat High Court · (2009) 12 GUJ CK 0018
High Courts03 Dec 2009Dismissed
United India Insurance Co. Ltd. Vs Pemi and Others
Gujarat High Court · (2009) 12 GUJ CK 0001
Motor Vehicles Act, 1988 — Section 148Workmens Compensation Act, 1923 — Section 3, 30, 4, 4A, 4A(1)
High Courts02 Dec 2009
Kailashben Gunvantlal Thakker and Others Vs Deepak Oil Mills and Others
Gujarat High Court · (2010) 1 GLH 387 : (2010) 43 PTC 293
Companies Act, 1956 — Section 22Partnership Act, 1932 — Section 14, 53
High Courts02 Dec 2009
Dhimant Hasmukhlal Hojiwala and Others Vs Babubhai Bhalabhai Patel
Gujarat High Court · (2009) 12 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts02 Dec 2009
Iqbal I. Jamindar Vs Syndicate Bank
Gujarat High Court · (2009) 12 GUJ CK 0030
Constitution of India, 1950 — Article 12, 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 18, 19
High Courts02 Dec 2009Dismissed
Commissioner of Central Excise and Customs Vs Nish Fibres
Gujarat High Court · (2009) 12 GUJ CK 0020
Central Excise Rules, 1944 — Rule 57R(8), 57T, 57U(2)Central Excises and Salt Act, 1944 — Section 35GIncome Tax Act, 1961 — Section 32
High Courts02 Dec 2009
Inductotherm (India) Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 251 ELT 494
Constitution of India, 1950 — Article 14, 226
High Courts01 Dec 2009
Maharashtra General Kamgar Union Vs O.L. of Ahmedabad Manufacturing and Calico Printing Mills Co. Ltd. and Others
Gujarat High Court · (2010) 1 GLH 667
Companies Act, 1956 — Section 293(1), 483
High Courts01 Dec 2009
Enercon (India) Limited Vs Nana Panch Devda Gram Panchayat
Gujarat High Court · (2009) 12 GUJ CK 0044
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Dec 2009
Agriculture Produce Market Committee and Another Vs Mathurbhai Karshanbhai Shekhat and Others
Gujarat High Court · (2009) 12 GUJ CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Nov 2009
Union of India (UOI) and Others Vs Ninamas Adiyabhai Titabhai thro. Jitendra K. Vaidya
Gujarat High Court · (2010) 1 GLR 586 : (2010) 4 SLR 178
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 25Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts30 Nov 2009
Somiben @ Chimiben and Another Vs Ukabhai Naranbhai Patel Karta of Huf and Others
Gujarat High Court · (2010) 2 GLH 663 : (2010) 1 GLR 852
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2ARegistration Act, 1908 — Section 17, 17(1), 49Transfer of Property Act, 1882 — Section 122, 123
High Courts26 Nov 2009Allowed
Shaikh Kalubhai Ibrahimbhai Vs M.J. Shukla and Another
Gujarat High Court · (2009) 11 GUJ CK 0104
Bombay Court Fees Act, 1959 — Section 12(3)Constitution of India, 1950 — Article 227Gujarat Court Fees Act, 2004 — Section 6
High Courts26 Nov 2009
Dakshin Gujarat Vij Company Limited Vs Paramount Textile and Others
Gujarat High Court · (2009) 11 GUJ CK 0081
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Electricity Act, 2003 — Section 126, 127, 135, 136, 137
High Courts26 Nov 2009Dismissed
Dhanwantlal Vasantlal Gandhi Vs Arunaben and Others
Gujarat High Court · (2009) 11 GUJ CK 0064
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 29(2)
High Courts26 Nov 2009Dismissed
S.S. Patra Vs Union of India (UOI) and Another
Gujarat High Court · (2009) 11 GUJ CK 0041
Constitution of India, 1950 — Article 309
High Courts26 Nov 2009Dismissed
National Insurance Co. Ltd. Vs Banu Bibi and Others
Gujarat High Court · (2009) 11 GUJ CK 0026