COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 866 of 1,770

High Courts14 Dec 2009

Bhadraben Vinodray Modi Vs Narendra Maganlal Shah

Gujarat High Court · (2011) 1 RCR(Civil) 425

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1, Order 7 Rule 11, 104 , 151Contract Act, 1872 — Section 23Limitation Act, 1963 — Section 5

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High Courts14 Dec 2009Allowed

Gujarat Electricity Board Vs Ashwinbhai A. Maniyar and Others

Gujarat High Court · (2010) 51 GLR 679

Constitution of India, 1950 — Article 226, 227Electricity (Supply) Act, 1948 — Section 49Electricity Regulatory Commission Act, 1998 — Section 29

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High Courts14 Dec 2009

Chamunda Education Trust Vs Commissioner of Higher Education Schools and Another

Gujarat High Court · (2009) 12 GUJ CK 0033

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High Courts14 Dec 2009

Mulchandbhai Jethabhai Parmar Vs District Development Officer and Others

Gujarat High Court · (2010) 58 GLH 2 : (2010) 2 GLH 58 : (2010) 51 GLR 686

Constitution of India, 1950 — Article 226Gujarat Panchayats (Amendment) Act, 1993 — Section 30, 30(1)

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High Courts11 Dec 2009Dismissed

C.C.E. and C. Vs Eupec-Welspun Pipe Coatings India Ltd.

Gujarat High Court · (2010) 260 ELT 381

Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2004 — Rule 9, 9(2)

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High Courts11 Dec 2009

Meenaben Vipeshbhai Doshi and Others Vs Shatrushalyasinhji Digvijaysinhji Jadeja and Others

Gujarat High Court · (2009) 12 GUJ CK 0046

Income Tax Rules, 1962 — Rule 60, 61

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High Courts11 Dec 2009Dismissed

Lalsingh G. Rathva and Others Vs Competent Authority Sports Youth and Cultural Activities Department and Others

Gujarat High Court · (2010) 1 GLH 401 : (2010) 51 GLR 718

Constitution of India, 1950 — Article 226, 227Defection Rules, 1987 — Rule 10, 3Gujarat Municipalities Act, 1963 — Section 71

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High Courts10 Dec 2009

Bhagwanbhai Arsibhai Pachodi and Others Vs State of Gujarat and Others

Gujarat High Court · (2009) 12 GUJ CK 0037

Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 80(1)

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High Courts10 Dec 2009Allowed

Viny Royal Plasticoates Private Ltd. Vs Union of India (UOI)

Gujarat High Court · (2010) 258 ELT 339

Constitution of India, 1950 — Article 226

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High Courts10 Dec 2009Allowed

Modh Vinaykumar Dasrathlal and Others Vs State of Gujarat and Another

Gujarat High Court · (2010) 1 GLH 331 : (2010) 2 GLR 915

Constitution of India, 1950 — Article 335

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High Courts08 Dec 2009Allowed

Kanahya Seva Sahakari Mandali Ltd. Vs Addl. Registrar Cooperative Societies and Others

Gujarat High Court · (2009) 12 GUJ CK 0051

Gujarat Co-operative Societies Act, 1961 — Section 11, 110, 13, 150(9), 153

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High Courts08 Dec 2009Dismissed

Jagdishbhai Devrajbhai Patel Vs Mukta Mohanji Solanki through Power of Attorney Holder and Another

Gujarat High Court · (2009) 12 GUJ CK 0032

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 227

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High Courts08 Dec 2009Dismissed

Gautambhai Devshankerbhai Dave Vs State of Gujarat and Others

Gujarat High Court · (2009) 12 GUJ CK 0008

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High Courts08 Dec 2009

Shivali (Vejalpur) Co-op. Hosg. Society Ltd. and Another Vs State of Gujarat and Another

Gujarat High Court · AIR 2010 Guj 41 : (2010) 1 GLH 372

Bombay Stamp Act, 1958 — Section 2Constitution of India, 1950 — Article 226, 300ATransfer of Property Act, 1882 — Section 10

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High Courts07 Dec 2009

Bharti J. Gandhi Vs Union of India (UOI)

Gujarat High Court · (2010) 257 ELT 168

Customs Act, 1962 — Section 14Special Economic Zones Act, 2005 — Section 2, 20, 21, 22, 23Special Economic Zones Rules, 2006 — Rule 53

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High Courts07 Dec 2009

Haji Yusufbhai Siddiqbhai Vs New Stars Developers Organizer and Others

Gujarat High Court · (2010) 1 GLH 429

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 14 , 16, 41

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High Courts07 Dec 2009Dismissed

Kamleshbhai Ambalal Contractor and Others Vs Jakshibhai Sajanbhai Bharvad and Others

Gujarat High Court · (2009) 12 GUJ CK 0011

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 23 Rule 3, Order 43 Rule 1, Order 43 Rule 1A(2)

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High Courts04 Dec 2009

Minor Prerak Rakeshbhai Desai thro Pragatiben Rakeshbhai and Another Vs State of Gujarat and Others

Gujarat High Court · (2009) 12 GUJ CK 0049

Constitution of India, 1950 — Article 14, 19, 21, 226, 227Land Acquisition Act, 1894 — Section 11, 30, 31, 31(2)

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High Courts04 Dec 2009

Navagadh Gram Panchayat Now Jetpur Navagadh Nagarpalika Vs Jagganath Hemchand and Others

Gujarat High Court · (2009) 12 GUJ CK 0048

Limitation Act, 1963 — Section 5

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High Courts04 Dec 2009Dismissed

Commissioner of Customs Vs Mahalaxmi Exports

Gujarat High Court · (2010) 258 ELT 217

Customs Act, 1962 — Section 130, 28

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