High Courts23 Dec 2009Dismissed
R.A. Shaikh Paper Mills Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 258 ELT 198
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 865 of 1,770
High Courts22 Dec 2009Dismissed
Yogeshkumar Chambpaklal Shah Vs State of Gujarat and Another
Gujarat High Court · (2009) 12 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1A)(A)(M), 7(1)(5)
High Courts22 Dec 2009
Maharajsingh Dinsasingh Bhadoria and Others Vs Surendra C. Zaveri and Another
Gujarat High Court · (2009) 12 GUJ CK 0055
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts22 Dec 2009
Ganeshbhai Jakshibhai Bharwad and Others Vs State of Gujarat and Others
Gujarat High Court · (2009) 12 GUJ CK 0027
Antiquities and Art Treasures Act, 1972 — Section 25(1)Arms Act, 1959 — Section 25(1)(A)(B), 27Bombay Police Act, 1951 — Section 135
High Courts22 Dec 2009Dismissed
State of Gujarat on behalf of M.F. Joshi Vs Khijadiya Gram Panchayat and Others
Gujarat High Court · (2009) 12 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Minimum Wages (Central) Rules, 1950 — Rule 22(A), 25(2), 26(1), 26(5)
High Courts22 Dec 2009
Jaydipsinh Prabhatsinh Jhala and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) CriLJ 2462 : (2010) 51 GLR 635 : (2010) 5 RCR(Civil) 762 : (2010) 5 RCR(Criminal) 31
Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 12(4), 12(5), 18
High Courts21 Dec 2009Dismissed
Popatbhai Rajanbhai Patani Vs Raimalbhai Popatbhai Pattani
Gujarat High Court · (2009) 12 GUJ CK 0058
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts21 Dec 2009Dismissed
Deepakbhai Babubhai Pattani Heirs of Deceased Babubhai Vs Raimalbhai Popatbhai Pattani
Gujarat High Court · (2009) 12 GUJ CK 0057
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts21 Dec 2009Dismissed
Zarina Gulam Haji Bhat, Suresh Sakhraj Gupta and Abdul Ahad Shaikh Appellants Original Accused Vs State of Gujarat and Another
Gujarat High Court · (2009) 12 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 53, 67, 8
High Courts21 Dec 2009
Kishorbhai Chunilal Talpada and 8 Others Vs Ushaben
Gujarat High Court · (2009) 12 GUJ CK 0045
Penal Code, 1860 (IPC) — Section 114, 494, 498A, 506(2)
High Courts21 Dec 2009Dismissed
Chakabhai Kalabhai Patani Vs Raimalbhai Popatbhai Pattani
Gujarat High Court · (2009) 12 GUJ CK 0026
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts21 Dec 2009
Union Bank of India Vs Chairperson, The Debts Recovery Appellate Tribunal and Others
Gujarat High Court · AIR 2010 Guj 63 : (2010) 1 GLH 443
Constitution of India, 1950 — Article 227Gujarat Agricultural Produce Markets Act, 1963 — Section 27(5)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts21 Dec 2009
Thomson Rubber (India) Pvt. Ltd. and Another Vs Union of India (UOI) and Another
Gujarat High Court · (2010) 3 BC 331 : (2010) 51 GLR 462
Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 6Parent Act — Section 19Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(1), 36(1), 36(2)
High Courts18 Dec 2009
Morbi Nagar Palika Vs Pravinbhai Motilal
Gujarat High Court · (2009) 12 GUJ CK 0006
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts18 Dec 2009
Eshita Vs Hiren Prabhudasbhai Brahmbhatt
Gujarat High Court · (2009) 12 GUJ CK 0002
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 100, 97Guardians and Wards Act, 1890 — Section 17, 25, 7
High Courts17 Dec 2009
Mukeshbabu Securities Ltd. and Others Vs Praful Harsh and Another
Gujarat High Court · (2011) 1 ARBLR 147 : (2010) 51 GLR 1053
Arbitration and Conciliation Act, 1996 — Section 16, 16(2), 16(3), 25, 25(4)Industrial Disputes Act, 1947 — Section 2
High Courts17 Dec 2009Allowed
Virbalaben Girishbhai Trivedi and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 1 GLH 754
Gujarat Municipalities Act, 1963 — Section 258, 278A, 37, 37(1), 70
High Courts16 Dec 2009
State of Gujarat Vs Khimajibhai Gopalbhai
Gujarat High Court · (2009) 12 GUJ CK 0054
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(2), 29Limitation Act, 1963 — Section 5
High Courts14 Dec 2009Allowed
Guj. Vij. Com. Ltd. and Another Vs Babulal Birabhai Renpara
Gujarat High Court · AIR 2010 Guj 76
Constitution of India, 1950 — Article 226, 227Electricity (Supply) Act, 1948 — Section 49Electricity Regulatory Commission Act, 1998 — Section 29
High Courts14 Dec 2009
New India Assurance Co. Ltd. Vs Abulrahim Siddiki and Others
Gujarat High Court · (2009) 12 GUJ CK 0041
Motor Vehicles Act, 1988 — Section 163A, 170