Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1)(2)Prevention of Food Adulteration Rules, 1955 — Rule 32, 32E, 32F

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High Courts13 Jan 2010Allowed

Sundaram Finance Ltd. Vs Assistant Registrar, Prevention of Money Lenders

Gujarat High Court · (2010) 51 GLR 1529

Bombay Money Lenders Act, 1946 — Section 18, 19, 2, 2(10), 2(4)Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 (NI) — Section 23, 25

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High Courts12 Jan 2010Allowed

Ketanbhai Rameshbhai Shah Vs State of Gujarat and Another

Gujarat High Court · (2010) 01 GUJ CK 0040

Births, Deaths and Marriages Registration Act, 1886 — Section 28Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11

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High Courts12 Jan 2010Dismissed

Gujarat Pollution Control Board Vs Arvind Silk Mills and Others

Gujarat High Court · (2010) 01 GUJ CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 43, 44, 47

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High Courts12 Jan 2010Allowed

Rajeshbhai Shambhubhai Vora Vs State of Gujarat and Another

Gujarat High Court · (2010) 01 GUJ CK 0034

Births, Deaths and Marriages Registration Act, 1886 — Section 28Constitution of India, 1950 — Article 226, 227Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11

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High Courts12 Jan 2010Allowed

Patel Dahyabhai Ramjibhai Vs Manager, Ranuj Nagrik Sahakari Bank Ltd. and Others

Gujarat High Court · AIR 2010 Guj 54 : (2010) 3 BC 641 : (2010) 2 GLH 1 : (2010) 1 GLH 2

Companies Act, 1956 — Section 529, 529A, 530Provincial Insolvency Act, 1920 — Section 41, 60 , 61

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High Courts12 Jan 2010Dismissed

State of Gujarat Vs Kamleshbhai Natvarlal Modi

Gujarat High Court · (2010) 01 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Factories Act, 1948 — Section 2(M1), 92

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High Courts12 Jan 2010

Ranjanben Rameshbhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0001

Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 323, 503, 504, 506(2)

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High Courts11 Jan 2010Dismissed

Jawaharlal Nehru Education Institute Public Trust and Another Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0053

Gujarat Secondary Education Act, 1972 — Section 35(6), 35(7)

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High Courts11 Jan 2010Allowed

ACME Pharmaceuticals Vs Torrent Pharmaceuticals Ltd.

Gujarat High Court · (2010) 1 GLR 802

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Companies Act, 1956 — Section 391 , 394Trade and Merchandise Marks Act, 1958 — Section 10(1), 13, 29, 30(2), 50

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High Courts11 Jan 2010Dismissed

State of Gujarat Vs Gulam Husen Sunderji and Others

Gujarat High Court · (2012) 1 Crimes 372

Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts11 Jan 2010Dismissed

Paschim Petrochem Ltd. Vs Authorised Officer, Kotak Mahindra Bank Ltd.

Gujarat High Court · (2010) 4 BC 53 : (2010) 2 GLH 63 : (2010) 51 GLR 1075

Board for Industrial and Financial Reconstruction Regulations, 1987 — Regulation 19, 19(4), 19(5)Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 226

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High Courts11 Jan 2010Dismissed