COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 861 of 1,769

High Courts02 Feb 2010Dismissed

Rajendrakumar Tekriwal Vs Unique Construction Pvt. Ltd. and Others

Gujarat High Court · (2010) 159 CompCas 116 : (2011) 107 SCL 247

Companies Act, 1956 — Section 10F, 283, 283(1), 397, 398Constitution of India, 1950 — Article 10, 11, 12, 13, 14

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High Courts02 Feb 2010Dismissed

State of Gujarat Vs Smt. Monaben Navnitlal Thakkar and Others

Gujarat High Court · (2010) 02 GUJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 13(1), 14

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High Courts02 Feb 2010Dismissed

State of Gujarat Vs Mustufabhai Sulemanbhai Kushkiwala and Others

Gujarat High Court · (2010) 02 GUJ CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7(1), 7(5)

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High Courts02 Feb 2010

State of Gujarat Vs Fatehsinh Ramlal Chauhan

Gujarat High Court · (2010) CriLJ 2473 : (2010) 2 GLH 231 : (2011) 6 RCR(Criminal) 2382

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 342, 427, 436, 452

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High Courts02 Feb 2010Dismissed

Kalubhai Nankabhai Patgir Vs Manager, Afconc Infrastructure ltd. and Others

Gujarat High Court · (2010) 02 GUJ CK 0009

Constitution of India, 1950 — Article 226, 227

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High Courts02 Feb 2010Dismissed

State of Gujarat Vs Sunilkumar Devishchandra Jaiswal and Another

Gujarat High Court · (2010) 02 GUJ CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 498A

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High Courts02 Feb 2010Dismissed

S.R. Raval Vs Vikram Milk Products Pvt. Ltd and Others

Gujarat High Court · (2010) 02 GUJ CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7(1)

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High Courts01 Feb 2010Dismissed

State of Gujarat Vs Navalsinh Jorsing Vala (Darbar)

Gujarat High Court · (2010) 02 GUJ CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Penal Code, 1860 (IPC) — Section 409, 477A

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High Courts01 Feb 2010Dismissed

State of Gujarat Vs Madhabhai Noghabhai Bharwad and Another

Gujarat High Court · (2010) 02 GUJ CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Rules, 1955 — Rule 14

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High Courts29 Jan 2010Dismissed

Chandrakant Madhavji Shah Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0028

Bombay Civil Services Rules, 1959 — Rule 161(1), 56

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High Courts29 Jan 2010Dismissed

Vadodara Municipal Corp. Vs Shital Prakash Harlikar

Gujarat High Court · (2010) 01 GUJ CK 0006

Companies (Court) Rules, 1959 — Rule 139Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4)

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High Courts28 Jan 2010Dismissed

Dr. Dilipkumar Harilal Bhavsar Vs State of Gujarat and Others

Gujarat High Court · (2010) 51 GLR 2694

Constitution of India, 1950 — Article 14, 226Gujarat Civil Services (Pay) Rules, 2002 — Rule 28

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High Courts28 Jan 2010Dismissed

Commissioner of C. Ex. and Customs Vs Sanhay B. Gohil

Gujarat High Court · (2010) 253 ELT 760

Central Excise Rules, 1944 — Rule 209, 209A, 35GCentral Excise Rules, 2002 — Rule 25, 26Customs Act, 1962 — Section 58

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High Courts28 Jan 2010Dismissed

Patel Jignaben Babulal and Others Vs State of Gujarat and Another

Gujarat High Court · (2010) 01 GUJ CK 0020

Constitution of India, 1950 — Article 14, 16, 162, 166, 19

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High Courts28 Jan 2010

Jagrutiben B. Patel Vs Gujarat State Financial Corporation and Another

Gujarat High Court · AIR 2010 Guj 69 : (2010) 2 GLH 103

State Financial Corporations Act, 1951 — Section 29, 29(1), 29(2)

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High Courts27 Jan 2010Allowed

Neetaben U. Chokshi Vs Gujarat State Financial Corporation and Another

Gujarat High Court · AIR 2010 Guj 84 : (2010) 4 BC 571 : (2010) 2 GLH 301 : (2010) 51 GLR 652

Constitution of India, 1950 — Article 12State Financial Corporations Act, 1951 — Section 29, 30, 31

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High Courts27 Jan 2010Dismissed

Commr. of C. Ex., Cus. and S.T. Vs J.J. Polyplast Ltd.

Gujarat High Court · (2010) 252 ELT 511 : (2010) 25 STT 444

Central Excise Rules, 2002 — Rule 11, 25Central Excises and Salt Act, 1944 — Section 11AC, 35GCENVAT (Credit) Rules, 2004 — Rule 9(1)

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High Courts25 Jan 2010Allowed

Bajrang Oil Miss and Others Vs Rajkot District Cooperative Bank Limited and Others

Gujarat High Court · (2010) 1 GLH 739

Transfer of Property Act, 1882 — Section 52

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High Courts22 Jan 2010Allowed

Bhogilal Chhogulal Pvt. Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2010) 51 GLR 2676

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High Courts22 Jan 2010

Gujarat Mazdoor Panchayat Vs Indian Airlines Ltd.

Gujarat High Court · (2010) 51 GLR 1616

Constitution of India, 1950 — Article 14, 226, 32Industrial Disputes Act, 1947 — Section 2Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 26, 27, 28, 30, 32

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