High Courts10 Feb 2010Dismissed
State of Gujarat Vs Manojkumar Arjandas Sindhi and Others
Gujarat High Court · (2010) 02 GUJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 859 of 1,769
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Dahyabhai Bijalbhai Makwana and Others
Gujarat High Court · (2010) 02 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Arjanbhai Palabhai Rathod
Gujarat High Court · (2010) 02 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 39(1)
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Ganpatbhai Kantibhai Patel
Gujarat High Court · (2010) 02 GUJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Penal Code, 1860 (IPC) — Section 405, 406, 408, 409, 477A
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Kanubhai Ratilal Patel
Gujarat High Court · (2010) 02 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1), 2(1A), 2A, 2B, 2JPrevention of Food Adulteration Rules, 1955 — Rule 14
High Courts10 Feb 2010Dismissed
Bachubhai Jumabhai Jat Vs Mohanlal Shankarlal Panchal (Late) As Per Ex. 88 Pursis and Others
Gujarat High Court · (2010) 02 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 378Penal Code, 1860 (IPC) — Section 114, 323
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Manubhai Ramanbhai Patel Mahashakti Dairy and Parlour
Gujarat High Court · (2011) 2 Crimes 616
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 12, 29
High Courts09 Feb 2010Allowed
Mihir Textiles Ltd. Bank of Baroda Building Vs JT. Commissioner of Income Tax
Gujarat High Court · (2010) 3 GLH 15 : (2012) 347 ITR 546
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 143, 143(3), 147
High Courts09 Feb 2010
Chandrakant Fatumal Luhana Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 1381
Penal Code, 1860 (IPC) — Section 114, 27, 302, 498A
High Courts09 Feb 2010Dismissed
Food Corporation of India and Others Vs Gram Panchayat Bhomaiya
Gujarat High Court · (2010) 02 GUJ CK 0036
Constitution of India, 1950 — Article 227
High Courts09 Feb 2010Dismissed
Himalaya Machinery P. Ltd. Vs Deputy Commissioner of Income Tax Deputy Commissioner of Income Tax Vs Himalaya Machinery P. Ltd.
Gujarat High Court · (2011) 334 ITR 64
Income Tax Act, 1961 — Section 147, 148, 260A
High Courts09 Feb 2010
Mihir Textiles Ltd. Vs Joint Commissioner of Income Tax
Gujarat High Court · (2010) 3 GLH 15 : (2012) 347 ITR 546
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 147, 148, 149
High Courts08 Feb 2010Dismissed
State of Gujarat Vs Dineshchandra Tulsidas Samani and Others
Gujarat High Court · (2011) 2 Crimes 619
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts08 Feb 2010Dismissed
State of Gujarat Vs Nakum Manoj Damjibhai Hadiyana and Others
Gujarat High Court · (2010) 02 GUJ CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)
High Courts08 Feb 2010Dismissed
Olno Distributors Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 2010Allowed
Vodafone Essar Gujarat Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2010) 231 CTR 203 : (2012) 344 ITR 447
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115JB, 143(3), 147, 148, 79
High Courts08 Feb 2010Dismissed
State of Gujarat Vs Nehalkumar Narsibhai Katarmal (Vendor) and Others
Gujarat High Court · (2010) 02 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)
High Courts08 Feb 2010Dismissed
State of Gujarat Vs Mukeshkumar Kurjibhai Bhut and Others
Gujarat High Court · (2010) 02 GUJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts08 Feb 2010Dismissed
State of Gujarat Vs Gumansinh Nanubhai Patel and Others
Gujarat High Court · (2010) 02 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts08 Feb 2010Dismissed
Somabhai Mathurbhai Vasava Vs State of Gujarat and Others
Gujarat High Court · (2010) 02 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 406