High Courts15 Feb 2010Dismissed
State of Gujarat Vs Ramubhai Varmalibhai Koli Patel
Gujarat High Court · (2010) 02 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 858 of 1,769
High Courts11 Feb 2010
Kuntesh Khandubhai Mehta Vs Rajkot Municipal Corporation and Others
Gujarat High Court · (2010) 02 GUJ CK 0143
Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Kalubhai Arjunbhai Damor
Gujarat High Court · (2010) 02 GUJ CK 0113
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 225
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Vithalbhai Shankerbhai Patel
Gujarat High Court · (2010) 02 GUJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Vipulbhai Natubhai Raval (Supplier) and Others
Gujarat High Court · (2010) 02 GUJ CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Hirabhai Manjibhai and Others
Gujarat High Court · (2010) 02 GUJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 504
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Hasmukhbhai Nemchand Shah
Gujarat High Court · (2010) 02 GUJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 20Prevention of Food Adulteration Rules, 1955 — Rule 14, 44
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Jagmalbhai Mohanbhai Chavda
Gujarat High Court · (2010) 02 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 112, 116Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Patel Shaileshkumar Dashrat Lal
Gujarat High Court · (2010) 02 GUJ CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 177Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Jayantilal Maganlal Vadera
Gujarat High Court · (2010) 02 GUJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Rules, 1955 — Rule 28, 29
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Harsurbhai R. Kathi and Another
Gujarat High Court · (2010) 02 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 504, 506(2)
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Anandbhai Dahyabhai Bharwad and Others
Gujarat High Court · (2010) 02 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts11 Feb 2010Dismissed
D.K. Solanki, Law Officer Vs Eagle Ultramarine Industries and Others
Gujarat High Court · (2010) 02 GUJ CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 26, 43, 44
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Kumudchandra Vasantlal Seth and 12 and Others
Gujarat High Court · (2011) 3 Crimes 434
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 2, 7
High Courts11 Feb 2010Dismissed
State of Gujarat Vs Trikamdas Maganlal, Owner or Ambar Bakery
Gujarat High Court · (2011) 2 Crimes 219
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)
High Courts11 Feb 2010Dismissed
Commissioner of Customs Vs Varsha Poly Products Pvt. Ltd.
Gujarat High Court · (2010) 256 ELT 365
Customs Act, 1962 — Section 130, 27(2), 27A
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Jayeshbhai Jivanlal K.A. Patel and Others
Gujarat High Court · (2010) 02 GUJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 11, 16(1)(A), 2(1)(A)(M), 2(1)A, 20Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Nanjibhai Devchandbhai Bhanushali and Another
Gujarat High Court · (2010) 02 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 18
High Courts10 Feb 2010Dismissed
State of Gujarat Vs Shashikant Chunilal Patel
Gujarat High Court · (2010) 02 GUJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Penal Code, 1860 (IPC) — Section 405, 406, 408, 409, 477A
High Courts10 Feb 2010Dismissed
Harkishan Ramniklal Joshi (Asst. Law Officer) Vs State of Gujarat and Others
Gujarat High Court · (2010) 02 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Water (Prevention and Control of Pollution) Act, 1974 — Section 23, 24, 25, 33(1), 43