High Courts17 Feb 2010
Mansa Cigarettes Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 258 ELT 93
Central Excise Rules, 2002 — Rule 7
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 857 of 1,769
High Courts17 Feb 2010Dismissed
Commr. of C. Ex. and Cus. Vs Swati Chemicals Industries Ltd.
Gujarat High Court · (2013) 294 ELT 208
Central Excises and Salt Act, 1944 — Section 11A(2), 11AC, 35G
High Courts17 Feb 2010Dismissed
State of Gujarat Vs Rasiklal Nanalal Darji
Gujarat High Court · (2010) 02 GUJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 504, 506(2)
High Courts16 Feb 2010Allowed
Navinchandra Himmatlal Vs State of Gujarat and Another
Gujarat High Court · (2011) 3 Crimes 445
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts16 Feb 2010Dismissed
S.N. Trivedi Vs Bharat Tubes and Meters and Others
Gujarat High Court · (2010) 02 GUJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Income Tax Act, 1961 — Section 276, 277Penal Code, 1860 (IPC) — Section 193
High Courts16 Feb 2010Dismissed
State of Gujarat Vs Kanaji Dahyaji Thakor
Gujarat High Court · (2010) 02 GUJ CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 197, 378Penal Code, 1860 (IPC) — Section 114, 409
High Courts16 Feb 2010Dismissed
State of Gujarat Vs Ronak Rameshbhai Shah
Gujarat High Court · (2010) 02 GUJ CK 0118
Bombay Motor Vehicles Tax Act, 1958 — Section 177, 184Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 273, 279, 304, 377
High Courts16 Feb 2010Dismissed
State of Gujarat Vs Maheshbhai Damjibhai Savaliya (Vendor) and Others
Gujarat High Court · (2010) 02 GUJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 2(A), 7(1), 7(5)Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts16 Feb 2010Dismissed
Mohan Dyechem Industries Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 117, 138, 138(B)
High Courts16 Feb 2010Dismissed
State of Gujarat Vs Makwana Chehuji Bhavanji
Gujarat High Court · (2010) 02 GUJ CK 0041
Bombay Prohibition Act, 1949 — Section 66(1)(B), 85(1), 85(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts16 Feb 2010Dismissed
State of Gujarat Vs Bhanuprasad Suryakant Patel
Gujarat High Court · (2010) 02 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts15 Feb 2010Allowed
Himmat @ Kishore Mohanbhai Koli and Another Vs State of Gujarat
Gujarat High Court · (2010) 2 GLH 53
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 294, 302
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Faruq Habibbhai Khatki and Others
Gujarat High Court · (2010) 02 GUJ CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 177, 91Prevention of Cruelty to Animals Act, 1960 — Section 11, 3(7)
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Bhupendrabhai Punjabhai Patel
Gujarat High Court · (2010) 02 GUJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1A), 2(1M), 7(1), 7(5)
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Abilkhan Manvarkhan Makrani
Gujarat High Court · (2010) 02 GUJ CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 134B, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Kanaiyalal @ Kanu Jamnadas and Others
Gujarat High Court · (2010) 02 GUJ CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Surasangji Motiji Thakore and Others
Gujarat High Court · (2010) 02 GUJ CK 0074
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 294(B), 324, 506(2)
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Pravinbhai Meghjibhai Rathod and Others
Gujarat High Court · (2010) 02 GUJ CK 0071
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 325, 504
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Pravinkumar Labhubhai Popat and Others
Gujarat High Court · (2010) 02 GUJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)
High Courts15 Feb 2010Dismissed
State of Gujarat Vs Baldevji Laxmanji Vaghela
Gujarat High Court · (2010) 02 GUJ CK 0056
Bombay Prohibition Act, 1949 — Section 66(B), 85(1), 85(3)Bombay Prohibition Rules, 1949 — Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 378