High Courts23 Feb 2010
Jagdishbhai Narsinhbhai Madhvani Vs State of Gujarat and Others
Gujarat High Court · AIR 2010 Guj 103
Gujarat Co-operative Societies Act, 1961 — Section 76, 76B
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 855 of 1,769
High Courts23 Feb 2010Allowed
M. Kantilal Exports Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2011) 239 CTR 496 : (2011) 330 ITR 185
Income Tax Act, 1961 — Section 131, 139, 142, 143, 144
High Courts23 Feb 2010Dismissed
Oriental Insurance Company Ltd. Vs Mayorkumar Rajubhai (Decd.) through L.Rs. Bhagwatiben Rajubhai Parmar and Others
Gujarat High Court · (2010) 51 GLR 2578
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Fatal Accidents Act, 1855 — Section 1A, 2
High Courts22 Feb 2010Allowed
Himanshu Traders Vs Commissioner of Central Excise and Customs
Gujarat High Court · (2010) 253 ELT 520
Constitution of India, 1950 — Article 226
High Courts22 Feb 2010Dismissed
Narendra B. Vyas Vs Popatbhai Ishwarbhai Patel and Another
Gujarat High Court · (2011) 2 Crimes 410
Criminal Procedure Code, 1973 (CrPC) — Section 14, 313, 378
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Shah Thakorelal Chunilal and Others
Gujarat High Court · (2010) 02 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 11(1A), 11(1B), 16(1)(1A)(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts22 Feb 2010
State of Gujarat Vs Abdul Mohmmad Bada and Others
Gujarat High Court · (2010) 02 GUJ CK 0081
Arms Act, 1959 — Section 25Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)
High Courts22 Feb 2010Dismissed
State of Gujarat and Another Vs Kishorbhai Mangubhai Soni
Gujarat High Court · (2010) 02 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16(1), 19(2), 2, 4, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 17.03
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Ramesh Vashram Vagadia
Gujarat High Court · (2010) 02 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 10(7)
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Aamadbhai Alarakhabhai Mahida
Gujarat High Court · (2010) 02 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 10(7), 11(1)(B), 7VIPrevention of Food Adulteration Rules, 1955 — Rule 44AA
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Ahmedbhai Ismilebhai Gandhi
Gujarat High Court · (2010) 02 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts19 Feb 2010Allowed
Gayatri Dairy Products (P) Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2010) 02 GUJ CK 0144
Income Tax Act, 1961 — Section 260A
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Vikrambhai Bhailalbhai Vasava
Gujarat High Court · (2010) 02 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Babu @ Nagraj Chhotabhai Kodi
Gujarat High Court · (2010) 02 GUJ CK 0080
Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Talshibhai Bhavanbhai Patel
Gujarat High Court · (2010) 4 Crimes 446
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(A), 2(1A)(A), 7
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Naresh Kanaiyalal and Another
Gujarat High Court · (2010) 02 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 370
High Courts18 Feb 2010Dismissed
Gujarat Pollution Control Board Vs Swastic Industry and Another
Gujarat High Court · (2010) 02 GUJ CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Gujarat Water (Prevention and Control of Pollution) Rules, 1976 — Rule 27Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 43, 44, 47
High Courts18 Feb 2010
Jagdish Chhataram Mulvani Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 17
High Courts18 Feb 2010Dismissed
Gujarat Pollution Control Board Vs B.R. Prajapati Prop. B.R. Prajapati and Another
Gujarat High Court · (2010) 02 GUJ CK 0106
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 21(1)(2), 31, 31ACriminal Procedure Code, 1973 (CrPC) — Section 378(4)Evidence Act, 1872 — Section 78(2)
High Courts18 Feb 2010Dismissed
Mahendra Chimanbhai Bhatt Vs Hasmukhlal Jamnadas Kadhiwala and Another
Gujarat High Court · (2010) 4 Crimes 463
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)