High Courts03 Mar 2010Dismissed
Commissioner - Central Excise Customs and Service Tax Vs B. Tex Ointment Manufacturing Company
Gujarat High Court · (2010) 175 ECR 23 : (2010) 257 ELT 487
Central Excises and Salt Act, 1944 — Section 11B, 11BB
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 853 of 1,769
High Courts03 Mar 2010Allowed
Suresh Kumar M. Bhingaradia and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 258 ELT 28
High Courts03 Mar 2010Dismissed
The Commissioner, Central Excise and Customs Vs Welspun Gujarat Stahl Rohren Limited
Gujarat High Court · (2010) 175 ECR 87
Central Excises and Salt Act, 1944 — Section 11DCENVAT (Credit) Rules, 2002 — Rule 6
High Courts03 Mar 2010
Himmatsing Badjibhai Pargi Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1947 — Section 4
High Courts03 Mar 2010Dismissed
State of Gujarat Vs Husenali Najarali Huda and Others
Gujarat High Court · (2010) 03 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 20Prevention of Food Adulteration Rules, 1955 — Rule 4, 4(4)
High Courts03 Mar 2010Dismissed
Molvi Shuayb Abdussatar Bhagliya Vs Kubra and Others
Gujarat High Court · (2010) 03 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5
High Courts03 Mar 2010Dismissed
Pradeep N. Sharma Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0042
Bombay Police Act, 1951 — Section 161Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 173(1), 193(1)Penal Code, 1860 (IPC) — Section 120B, 200, 203, 217, 30
High Courts03 Mar 2010Allowed
Bharat Fertilizer Industries Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 03 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Essential Commodities Act, 1955 — Section 3, 7Fertiliser (Control) Order, 1957 — Section 13(1)
High Courts03 Mar 2010Dismissed
Rajkot Municipal Corporation Officers'' Association Vs State of Gujarat and Others
Gujarat High Court · (2010) 03 GUJ CK 0022
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Mar 2010
Fag Bearings India Limited Vs Chandubhai G. Chovatiya
Gujarat High Court · (2010) 03 GUJ CK 0021
High Courts03 Mar 2010Dismissed
Bombay Garage (Ahmedabad) Ltd. Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Mar 2010Dismissed
State of Gujarat - for and on behalf of J.H. Shah, Food Vs Kiritkumar Gopaldas Kakkad Vendor and Owner and Another
Gujarat High Court · (2010) 03 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 378(4), 378(4)Prevention of Food Adulteration Act, 1954 — Section 11(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts02 Mar 2010
Joshi Bhoomi Pratapbhai Being Minor through her Father and Others Vs Secretary-Admission Committee for Professional and Diploma and Others
Gujarat High Court · (2010) 03 GUJ CK 0058
Constitution of India, 1950 — Article 226
High Courts02 Mar 2010Allowed
Indradev B. Pandey Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 30, 7
High Courts02 Mar 2010Dismissed
Dhirajlal Vithalbhai Patel Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 2547
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 18, 8Prevention of Corruption Act, 1988 — Section 13(1), 20, 7
High Courts02 Mar 2010
Vinubhai Radiya @ Ravjibhai Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0047
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 326
High Courts02 Mar 2010
Patel Jyotsanaben N. Vs District Primary Education Officer and Others
Gujarat High Court · (2010) 03 GUJ CK 0040
High Courts02 Mar 2010Dismissed
R.J. Zala Vs Deputy Inspector General of Police and Others
Gujarat High Court · (2010) 03 GUJ CK 0039
High Courts02 Mar 2010Dismissed
G.R. Parmar Vs H.C. Jain and Others
Gujarat High Court · (2010) 03 GUJ CK 0038
High Courts02 Mar 2010Dismissed
Commissioner of Income Tax-IV Vs Suresh Scrap Industries Ltd.
Gujarat High Court · (2010) 03 GUJ CK 0029
Income Tax Act, 1961 — Section 145, 260A