COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 852 of 1,769

High Courts09 Mar 2010

Urvishkumar Savitriben Patel Vs Regional Passport Officer and Another

Gujarat High Court · AIR 2010 Guj 100 : (2010) 2 GLH 294

Constitution of India, 1950 — Article 226Hindu Adoptions and Maintenance Act, 1956 — Section 12, 24, 6(1), 7, 9

High Courts09 Mar 2010Dismissed

Commissioner of Income Tax Vs Arvind Products Ltd.

Gujarat High Court · (2011) 339 ITR 643

Income Tax Act, 1961 — Section 254, 260A, 43(6)

High Courts08 Mar 2010Allowed

Shankerji Surji Joshiara Vs State of Gujarat

Gujarat High Court · (2010) 2 GLH 108

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 114, 133, 8Prevention of Corruption Act, 1988 — Section 15, 7

High Courts08 Mar 2010Allowed

Baria Hirasingh Raisingh alias Patelia Vs Chairman and Others

Gujarat High Court · (2010) 03 GUJ CK 0067

Constitution of India, 1950 — Article 226

High Courts08 Mar 2010Allowed

Arjan Lakhman Gohil Vs State of Gujarat and Another

Gujarat High Court · (2010) 03 GUJ CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Essential Commodities Act, 1955 — Section 3, 7Evidence Act, 1872 — Section 24

High Courts08 Mar 2010

Piyushkumar H. Yoganandi and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 03 GUJ CK 0062

High Courts08 Mar 2010

Vadia Gram Panchayat Vs Pratapbhai Dadbhai Kotila

Gujarat High Court · (2010) 03 GUJ CK 0050

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 15, 16, 17, 18Industrial Disputes (Central) Rules, 1957 — Rule 77, 78

High Courts08 Mar 2010Dismissed

Commissioner of Income Tax Vs Himgiri Foods Ltd.

Gujarat High Court · (2010) 231 CTR 470 : (2011) 335 ITR 508 : (2011) 333 ITR 508

Income Tax Act, 1961 — Section 119, 139, 142, 143, 154

High Courts08 Mar 2010

Shankarji Kaluji Thakor Vs Chhabildas Babulal Jain (Sonaiya)

Gujarat High Court · (2011) 1 LLJ 27

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 30, 5

High Courts08 Mar 2010Dismissed

Commissioner of Income Tax Vs Mukesh B. Shah

Gujarat High Court · (2010) 03 GUJ CK 0007

Income Tax Act, 1961 — Section 131(1A), 144, 158BD, 163(1), 163(2)

High Courts05 Mar 2010Dismissed

The State of Gujarat Vs Rameshbhai Kachrabhai Patel (Vendor and Partner of Firm) and Others

Gujarat High Court · (2010) 03 GUJ CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 20

High Courts05 Mar 2010Allowed

Chief Conservator of Forest and Others Vs Ashok N. Pandya and Others

Gujarat High Court · (2010) 4 LLJ 799

Constitution of India, 1950 — Article 309, 311Industrial Disputes Act, 1947 — Section 2

High Courts05 Mar 2010Allowed

Dr. Ravichandra J.B. Vs Dean and Others

Gujarat High Court · AIR 2010 Guj 82

Indian Medical Council Act, 1956 — Section 11(2)

High Courts05 Mar 2010

Gujarat State Road Transport Corporation Vs V.K. Jadeja

Gujarat High Court · (2010) 03 GUJ CK 0006

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A, 11A

High Courts04 Mar 2010Dismissed

Commissioner of C. Ex. Vs Lifeline Remedies Ltd.

Gujarat High Court · (2010) 20 STR 710

High Courts04 Mar 2010Dismissed

Commr. of C. Ex. and Cus. Vs Indeos ABS Limited

Gujarat High Court · (2010) 254 ELT 628

High Courts04 Mar 2010Dismissed

Gujarat Housing Board and Another Vs Natwarlal Jagjivan Madia and Others

Gujarat High Court · (2010) 126 FLR 201

Constitution of India, 1950 — Article 254Gujarat Municipalities Act, 1963 — Section 271Industrial Disputes Act, 1947 — Section 33C(2)

High Courts04 Mar 2010Dismissed

C.C.E. and C. Vs Mascon Multiservices and Consultants P. Ltd.

Gujarat High Court · (2010) 19 STR 484 : (2010) 29 STT 56 : (2010) 34 VST 337

Finance Act — Section 65, 88

High Courts04 Mar 2010Dismissed

State of Gujarat and Another Vs Katuben Tapubhai

Gujarat High Court · (2010) 2 GLH 214

Constitution of India, 1950 — Article 15, 16, 17, 18, 226Industrial Disputes Act, 1947 — Section 2(00), 2(oo)(bb), 25(B)(1), 25(B)(2), 25A

High Courts03 Mar 2010Dismissed

District Development Officer Vs Amirbhai Mahmadbhai Sorathiya and Others

Gujarat High Court · (2010) 03 GUJ CK 0056

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 14 Rule 5, Order 7 Rule 11, 115Constitution of India, 1950 — Article 227