COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 864 of 1,770

High Courts12 Jan 2010Allowed

Patel Dahyabhai Ramjibhai Vs Manager, Ranuj Nagrik Sahakari Bank Ltd. and Others

Gujarat High Court · AIR 2010 Guj 54 : (2010) 3 BC 641 : (2010) 2 GLH 1 : (2010) 1 GLH 2

Companies Act, 1956 — Section 529, 529A, 530Provincial Insolvency Act, 1920 — Section 41, 60 , 61

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High Courts12 Jan 2010Dismissed

State of Gujarat Vs Kamleshbhai Natvarlal Modi

Gujarat High Court · (2010) 01 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Factories Act, 1948 — Section 2(M1), 92

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High Courts12 Jan 2010

Ranjanben Rameshbhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0001

Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 323, 503, 504, 506(2)

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High Courts11 Jan 2010Dismissed

Jawaharlal Nehru Education Institute Public Trust and Another Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0053

Gujarat Secondary Education Act, 1972 — Section 35(6), 35(7)

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High Courts11 Jan 2010Allowed

ACME Pharmaceuticals Vs Torrent Pharmaceuticals Ltd.

Gujarat High Court · (2010) 1 GLR 802

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Companies Act, 1956 — Section 391 , 394Trade and Merchandise Marks Act, 1958 — Section 10(1), 13, 29, 30(2), 50

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High Courts11 Jan 2010Dismissed

State of Gujarat Vs Gulam Husen Sunderji and Others

Gujarat High Court · (2012) 1 Crimes 372

Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts11 Jan 2010Dismissed

Paschim Petrochem Ltd. Vs Authorised Officer, Kotak Mahindra Bank Ltd.

Gujarat High Court · (2010) 4 BC 53 : (2010) 2 GLH 63 : (2010) 51 GLR 1075

Board for Industrial and Financial Reconstruction Regulations, 1987 — Regulation 19, 19(4), 19(5)Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 226

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High Courts11 Jan 2010Dismissed

Commissioner of Income Tax Vs Arrow Exim (P) Ltd.

Gujarat High Court · (2010) 230 CTR 293

Income Tax Act, 1961 — Section 142(1), 260A

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High Courts11 Jan 2010Dismissed

Agarwal Mittal Concast P. Ltd. Vs Official Liquidator of Jalan Forgings Ltd. (In Liquidation) and Others

Gujarat High Court · (2011) 166 CompCas 465

Civil Procedure Code, 1908 (CPC) — Section 9Companies (Court) Rules, 1959 — Rule 11Companies Act, 1913 — Section 153C

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High Courts11 Jan 2010Allowed

State of Gujarat Vs Prafulchandra Ranchhod Kumar

Gujarat High Court · (2011) 4 Crimes 407

Prevention of Food Adulteration Act, 1954 — Section 13(1)

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High Courts11 Jan 2010Dismissed

Rameshbhai Dabhai Naika Vs State of Gujarat and others

Gujarat High Court · (2010) 1 GLH 736

Constitution of India, 1950 — Article 15(4), 16(4), 226

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High Courts11 Jan 2010Dismissed

Pana Hara Bhati and Others Vs The State of Gujarat

Gujarat High Court · (2010) 01 GUJ CK 0002

Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 114, 302, 34

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High Courts30 Dec 2009

Ashaben Naileshbhai Shah Vs State of Gujarat and Another

Gujarat High Court · (2010) 2 GLH 731

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105

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High Courts26 Dec 2009Allowed

Prafulchandra V. Patel and Others Vs State Bank of India and Others

Gujarat High Court · AIR 2010 Guj 46 : (2010) 1 GLH 720 : (2010) 2 GLR 1483

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, 94Constitution of India, 1950 — Article 21 , 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195

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High Courts24 Dec 2009Dismissed