COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 877 of 1,770

High Courts08 Oct 2009Dismissed

State of Gujarat Vs Bharwad Natha Rukhad and Others

Gujarat High Court · (2009) 10 GUJ CK 0101

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Kathi Kanu Devayat

Gujarat High Court · (2009) 10 GUJ CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Vasantbhai Talshibhai Vaghari

Gujarat High Court · (2009) 10 GUJ CK 0091

Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Eliyasbhai Abdulsatar Vohra and Others

Gujarat High Court · (2009) 10 GUJ CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Kumbhar Nitinbhai Batukbhai and Others

Gujarat High Court · (2009) 10 GUJ CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Rajendrasinh Kiritsinh and Others

Gujarat High Court · (2009) 10 GUJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts08 Oct 2009

Bakewell Biscuits Pvt. Ltd. Vs Additional District Magistrate and Others

Gujarat High Court · (2010) 51 GLR 683

Gas Cylinders Rules, 2004 — Rule 47, 47(1), 48, 48(1)

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Sunilkumar Kalkaprasad Jadav

Gujarat High Court · (2009) 10 GUJ CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 376, 493

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Joyel @ Lallu @ Joy @ Jony @ Jakishan George Christian

Gujarat High Court · (2009) 10 GUJ CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Dhirendrasinh Ladhaji Dodia and Others

Gujarat High Court · (2009) 10 GUJ CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313, 378Penal Code, 1860 (IPC) — Section 114, 307

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Husen Amad Gagada

Gujarat High Court · (2009) 10 GUJ CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 307, 332

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High Courts08 Oct 2009Dismissed

State of Gujarat Vs Makrani Hasan Piru

Gujarat High Court · (2009) 10 GUJ CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts08 Oct 2009Allowed

In Re: Uttam @ Sonikaka Savaji Soni (Marwadi) thro'' his Brother, Shank

Gujarat High Court · (2009) 10 GUJ CK 0051

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3, 3(1), 3(2), 3(4)

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High Courts08 Oct 2009Allowed

Mahmad Iqbal @ Baban Sheth Mahmadnazir Shaikh through Wife Vs State of Gujarat and Others

Gujarat High Court · (2009) 10 GUJ CK 0050

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3, 3(1), 3(2), 3(4)

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High Courts08 Oct 2009

Sabir @ Sabir Madam Shaukatali Vs State of Gujarat

Gujarat High Court · (2009) 10 GUJ CK 0029

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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High Courts08 Oct 2009Allowed

Gujarat University Vs Arun Shushilkumar Bhakkad and Another

Gujarat High Court · (2009) 3 GLH 601 : (2010) 51 GLR 712

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High Courts07 Oct 2009

Mahendra Metal Industries Vs Union of India (UOI)

Gujarat High Court · (2010) 257 ELT 346

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High Courts07 Oct 2009Dismissed

State of Gujarat Vs Ahir Bhikubhai Merambhai and Others

Gujarat High Court · (2009) 10 GUJ CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts07 Oct 2009

Bakhtavar Naushir Lam and Others Vs Land Acquisition Officer and Another

Gujarat High Court · (2010) 51 GLR 444

Civil Procedure Code, 1908 (CPC) — Section 34, 96Interest Act, 1839 — Section 1Interest Act, 1978 — Section 2

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High Courts07 Oct 2009Dismissed

State of Gujarat Vs Koli Ranchhod Virabhai and Others

Gujarat High Court · (2009) 10 GUJ CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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