COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 845 of 1,769

High Courts23 Apr 2010

Sujit J. Munshi and Another Vs Shilpa R. Shinde and Another

Gujarat High Court · (2010) 04 GUJ CK 0088

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 12, 25, 25(2)

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High Courts23 Apr 2010Dismissed

Mukeshkumar Ravishankar Dave Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 3476 : (2010) 2 GLH 554 : (2010) 2 GLR 1144

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 439Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467

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High Courts23 Apr 2010Dismissed

Babuji Gandaji and Another through Poa Divyaben Pankajkumar Pathak Vs State of Gujarat and Others

Gujarat High Court · (2010) 04 GUJ CK 0008

Bombay Land Revenue Code, 1879 — Section 48, 65, 65(1), 65A, 66Constitution of India, 1950 — Article 226, 227

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High Courts22 Apr 2010Allowed

Commissioner of Central Excise Vs Neminath Fabrics Pvt. Ltd.

Gujarat High Court · (2010) 179 ECR 201 : (2010) 256 ELT 369

Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(3), 11AB, 11AC

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High Courts22 Apr 2010Dismissed

Vishal Retail Ltd. Vs Kataria Automobiles Ltd.

Gujarat High Court · AIR 2010 Guj 115

Arbitration Act, 1940 — Section 39, 39(1), 39(2)Arbitration and Conciliation Act, 1996 — Section 37(1), 37(2), 37(3), 39(3), 9Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 104(1), 105, 4

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High Courts22 Apr 2010Dismissed

Raval Ramanbhai Gokabhai Vs The State of Gujarat

Gujarat High Court · (2010) 04 GUJ CK 0109

Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 504

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High Courts22 Apr 2010Allowed

Vodafone Essar Gujarat Limited Vs State of Gujarat and Others

Gujarat High Court · (2010) 8 GLH 3 : (2010) 3 GLH 8

Bombay Motor Vehicles Tax Act, 1958 — Section 20Constitution of India, 1950 — Article 265Gujarat Panchayats (Amendment) Act, 1993 — Section 200 , 201, 202, 203, 204

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High Courts22 Apr 2010

Agarwal Bhavna Suresh and Others Vs Union of India (UOI) and Others

Gujarat High Court · (2010) 2 GLH 685

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High Courts22 Apr 2010Allowed

Provident Fund Comissioner Vs Dena Bank and Others

Gujarat High Court · (2010) 04 GUJ CK 0053

Bombay Sales Tax Act, 1959 — Section 38CCompanies Act, 1956 — Section 529ADebts Recovery Tribunal Act, 1993 — Section 34(1)

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High Courts22 Apr 2010

Gujarat Dystuff Manufacturers Asso. and Another Vs State of Gujrat and Another

Gujarat High Court · (2010) 04 GUJ CK 0052

Air (Prevention and Control of Pollution) Act, 1981 — Section 31(A)Environment (Protection) Act, 1986 — Section 5Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)

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High Courts22 Apr 2010Allowed

Indus Towers Ltd. Vs State of Gujarat and Another

Gujarat High Court · (2010) 2 GLH 564

Bombay Provincial Municipal Corporations Act, 1949 — Section 127, 127(1), 127(2), 127(3), 149Constitution of India, 1950 — Article 13(3), 162, 226, 243X, 265Development Control Regulations for Greater Bombay, 1991 — Regulation 21.11, 21.11(1), 21.11(2), 3.1, 3.2

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High Courts22 Apr 2010Allowed

Commissioner Vs Ishan Technologies Pvt. Ltd.

Gujarat High Court · (2011) 269 ELT 157

Central Excise Rules, 2002 — Rule 26

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High Courts22 Apr 2010Dismissed

S.V. Vaghasia Vs State of Gujarat and Another

Gujarat High Court · (2010) 04 GUJ CK 0016

Constitution of India, 1950 — Article 14, 16, 311Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10, 9Gujarat Civil Services (Leave) Rules, 2002 — Rule 16(2)

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High Courts22 Apr 2010Allowed