Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 13(2), 14

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High Courts03 May 2010

Elecon Engg. Co. Ltd. Vs Official Liquidator of Shree Vallabh Glass Works Ltd.

Gujarat High Court · (2010) 102 SCL 329

Companies Act, 1956 — Section 530

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High Courts03 May 2010

Dotcad Private Limited Vs Advantage Global BPO Private Limited

Gujarat High Court · (2010) 103 SCL 57

Companies Act, 1956 — Section 433, 434

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High Courts03 May 2010Allowed

Usha Suwalka Vs Bhansilal Suwalka

Gujarat High Court · (2011) 2 DMC 28

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High Courts03 May 2010

In Re: Colourtex Marketing (P.) Ltd.

Gujarat High Court · (2010) 102 SCL 426

Companies Act, 1956 — Section 20, 21, 391(2)

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High Courts03 May 2010

Chief Manager, Indian Bank Vs Anil Kumar Sukhvasia

Gujarat High Court · (2011) 1 LLJ 759

Constitution of India, 1950 — Article 136, 14, 15, 16, 17Industrial Disputes Act, 1947 — Section 17B, 2, 2A, 2A(1), 2SIndustrial Employment (Standing Orders) Act, 1946 — Section 10A

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High Courts03 May 2010Dismissed

Nadya Kalabhai Dhulabhai Vs Executive Engineer and Others

Gujarat High Court · (2010) 05 GUJ CK 0005

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High Courts03 May 2010Dismissed

State of Gujarat Vs Chhotabhai Kevalbhai Patel Nobar

Gujarat High Court · (2010) 05 GUJ CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 378Minimum Wages (Central) Rules, 1950 — Rule 22(6)(A)(1), 22(6)(A)(2)Minimum Wages Act, 1948 — Section 22(A)

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High Courts03 May 2010Dismissed

State of Gujarat Vs Mafabhai Shankerbhai Raval and Another

Gujarat High Court · (2010) 05 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 114, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(10)

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High Courts30 Apr 2010Allowed

Priyankkumar Vijaykumar Vs State of Gujarat and Others

Gujarat High Court · (2010) 04 GUJ CK 0084

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High Courts30 Apr 2010Allowed

Patel Ruchita Lalbhai Vs State of Gujarat and Others

Gujarat High Court · (2010) 04 GUJ CK 0076

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High Courts30 Apr 2010Dismissed

Gopalbhai Valjibhai Gohel and Another Vs Jayeshkumar Umashanker Chikhle and Another

Gujarat High Court · (2010) 04 GUJ CK 0075

Cable Television Networks (Regulation) Act, 1995 — Section 21Constitution of India, 1950 — Article 226Copyright Act, 1957 — Section 37, 51, 63, 64, 69

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High Courts30 Apr 2010Allowed

Maitri H. Dave Vs State of Gujarat and Others

Gujarat High Court · (2010) 04 GUJ CK 0070

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High Courts30 Apr 2010Allowed

Snehilkumar P. Joshiara Vs State of Gujarat and Others

Gujarat High Court · (2010) 04 GUJ CK 0059

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High Courts30 Apr 2010

Bisazza India Limited Vs Pino Bsazza Glass Pvt. Ltd. and Another

Gujarat High Court · (2011) 101 CLA 416 : (2011) 162 CompCas 145 : (2010) 51 GLR 2659 : (2011) 107 SCL 306

Companies Act, 1948 — Section 18Companies Act, 1956 — Section 153, 20, 22, 22, 22(1)Constitution of India, 1950 — Article 226

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