High Courts12 May 2010Dismissed
Gautam, R. Jeswani Vs Registrar Gujrat State Pharmacy Council
Gujarat High Court · (2011) 1 RCR(Civil) 545 : (2011) 1 RCR(Civil) 545
Pharmacy Act, 1948 — Section 32, 32A, 32B, 32B(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 841 of 1,769
High Courts12 May 2010Dismissed
Kiritbhai Bhogilal Shah Vs Bhalaji Somaji Vanzara and Others
Gujarat High Court · (2010) 3 GLH 26
High Courts11 May 2010Dismissed
P.K. Engineering Vs Gujarat Urjha Vikas Nigam Ltd.
Gujarat High Court · AIR 2010 Guj 144 : (2010) 2 GLH 548 : (2010) 51 GLR 2674
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 May 2010Dismissed
Vavdi Road Seva Sahakari Mandali Ltd. and Another Vs District Registrar and Another
Gujarat High Court · (2010) 3 GLH 92
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 3Gujarat Co-operative Societies Act, 1961 — Section 14, 76B
High Courts10 May 2010Allowed
Janak Ramsang Kanzariya (Minor) thro'' Manjuben Ramsang Kanzar Vs State of Gujarat and Another
Gujarat High Court · (2011) CriLJ 1306
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Medical Termination of Pregnancy Act, 1971 — Section 3, 3(1), 3(2), 3(4), 4
High Courts10 May 2010Allowed
Kaminiben Vs Police Commissioner and Others
Gujarat High Court · (2010) 05 GUJ CK 0041
Constitution of India, 1950 — Article 21, 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b)
High Courts10 May 2010Allowed
Mehmmod @ Mulaa Nurullabhai Shaikh Vs Commissioner of Police and Others
Gujarat High Court · (2010) 05 GUJ CK 0038
Constitution of India, 1950 — Article 21, 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b)
High Courts10 May 2010Allowed
Arvind Bharadwaj Vs Commissioner of Police and Others
Gujarat High Court · (2010) 05 GUJ CK 0037
Constitution of India, 1950 — Article 21, 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)Penal Code, 1860 (IPC) — Section 114, 379
High Courts10 May 2010Dismissed
Patel Govindbhai Ramdas Vs State of Gujarat
Gujarat High Court · (2010) 05 GUJ CK 0036
Constitution of India, 1950 — Article 20(3)Essential Commodities Act, 1955 — Section 3, 3(2), 7Evidence Act, 1872 — Section 25
High Courts10 May 2010
Bhikhabhai Motibhai Chavda Vs State of Gujarat and Others
Gujarat High Court · (2010) CriLJ 3325
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 24(8), 372, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 325, 394
High Courts10 May 2010Allowed
DIC-NCC (JV) - A Joint venture of M/s. Daelim Industrial Co. Vs M. Sahai and Associates Pvt. Ltd.
Gujarat High Court · (2010) 3 GLH 422
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts07 May 2010Allowed
Oceanic Solvent Industries Vs State of Gujarat and Others
Gujarat High Court · (2011) 36 VST 463
Gujarat Sales Tax Act, 1969 — Section 67
High Courts07 May 2010
Cinemaster (A Division of Asiavision Entertainment Pvt. Ltd.) and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 3 GLH 365 : (2010) 3 GLR 2193 : (2010) 43 PTC 721 : (2010) 4 RCR(Criminal) 950
Cinematograph Act, 1952 — Section 7AConstitution of India, 1950 — Article 226Copyright Act, 1957 — Section 52A, 63, 64, 68, 7A
High Courts07 May 2010
Sureshbhai Chunilal Shah Vs Principal and Another
Gujarat High Court · (2010) 05 GUJ CK 0040
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 35
High Courts06 May 2010
Prafulchandra Purshottamdas Panchal Vs District Collector and Others
Gujarat High Court · (2011) 2 LLJ 394
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 23
High Courts06 May 2010Allowed
Bharat Petroleum Corpn. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2010) 05 GUJ CK 0053
Bombay Electricity Duty Act, 1958 — Section 2Explosives Act, 1884 — Section 3(1), 3(2), 5, 7LPG Gas Cylinders Rules, 1981 — Rule 2
High Courts06 May 2010Dismissed
Simac Electricals Pvt. Ltd. Vs Union of India
Gujarat High Court · (2011) 263 ELT 69
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 4I(1)
High Courts06 May 2010Dismissed
Commissioner of C. Ex. and Customs Vs MTZ Polyfilms Limited
Gujarat High Court · (2010) 256 ELT 539
Central Excises and Salt Act, 1944 — Section 11A
High Courts06 May 2010Allowed
Reliance Industries Limited and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 05 GUJ CK 0023
Bombay Electricity Duty Act, 1958 — Section 2Central Sales Tax Act, 1956 — Section 9(2)Constitution of India, 1950 — Article 226
High Courts06 May 2010
In Re: M.T. Shroff Finance (P.) Ltd.
Gujarat High Court · (2010) 102 SCL 46
Companies Act, 1956 — Section 17, 21, 23, 396A