Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 41, 42, 47Gujarat Town Planning and Urban Development Rules, 1979 — Rule 16, 17

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High Courts05 May 2010Allowed

Abidbhai Jivabhai Gadhwala Vs The State of Gujarat

Gujarat High Court · (2010) 05 GUJ CK 0008

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High Courts05 May 2010Allowed

Commissioner of Central Excise and Customs Vs Ineos ABS (India) Ltd.

Gujarat High Court · (2010) 27 STT 436

CENVAT (Credit) Rules, 2004 — Rule 14, 2(1)Finance Act, 1994 — Section 73

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High Courts04 May 2010Dismissed

Commissioner of Income Tax-I Vs Himatsu Bimet Ltd.

Gujarat High Court · (2011) 200 TAXMAN 183

Income Tax Act, 1961 — Section 143(2), 143(3), 144, 260A, 68

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High Courts04 May 2010Dismissed

Commissioner of Income Tax Vs Backbone Enterprises

Gujarat High Court · (2011) 238 CTR 197 : (2010) 195 TAXMAN 200

Income Tax Act, 1961 — Section 260A

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High Courts04 May 2010Dismissed

State of Gujarat Vs Bhanbhai Jivabhai Varu

Gujarat High Court · (2010) 05 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 378Electricity Act, 1910 — Section 39

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High Courts04 May 2010

Narendra Kalidas Shah Vs Hansaben Narandas Mahant decd. thr. heirs-Respnt. No. 3 and Others

Gujarat High Court · (2010) 05 GUJ CK 0046

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115

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High Courts04 May 2010Allowed

Cadila Healthcare Ltd. Vs Deputy Commissioner of Income Tax (OSD) or his Successor and Another

Gujarat High Court · (2010) 233 CTR 573 : (2011) 334 ITR 420

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115JB, 139, 142, 142(1), 143

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High Courts04 May 2010

Ashok Manharlal Shah Vs Ajay Manharlal Shah

Gujarat High Court · (2010) 05 GUJ CK 0032

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts04 May 2010Dismissed

Nileshkumar D. Pateliya Vs Executive Engineer and Others

Gujarat High Court · (2010) 05 GUJ CK 0030

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High Courts04 May 2010Dismissed

Commissioner of Income Tax Vs Ghanashyam Steel Work Ltd.

Gujarat High Court · (2010) 195 TAXMAN 180

Income Tax Act, 1961 — Section 260A

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High Courts04 May 2010Dismissed

B.P. Vora Vs State of Gujarat and Another

Gujarat High Court · (2010) 05 GUJ CK 0009

Constitution of India, 1950 — Article 226

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High Courts03 May 2010Dismissed

Amit Ravjibhai Patel Vs Vijaybhai Motilal Sonkar and Another

Gujarat High Court · (2010) 05 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7

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High Courts03 May 2010Dismissed

Tushar Satishbhai Rana Vs Registrar, High Court of Gujarat and Another

Gujarat High Court · (2010) 05 GUJ CK 0058

Constitution of India, 1950 — Article 14

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High Courts03 May 2010Dismissed

Mukeshbhai Rameshbhai Bhangi Vs Divisional Manager and Others

Gujarat High Court · (2010) 05 GUJ CK 0057

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High Courts03 May 2010Dismissed

New Shivshakti Vijay Saw Mill Vs State of Gujarat and Others

Gujarat High Court · (2010) 05 GUJ CK 0052

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 20, 20(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 3(2)

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High Courts03 May 2010Dismissed

Atulkumar Becharbhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2010) 05 GUJ CK 0048

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