High Courts30 Apr 2010Dismissed
Gaurav S. Trivedi and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0036
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 844 of 1,769
High Courts30 Apr 2010Dismissed
Shashikant H. Bhagat Vs Jayeshkumar Umashanker Chikhle and Another
Gujarat High Court · (2010) 04 GUJ CK 0035
Cable Television Networks (Regulation) Act, 1995 — Section 21Constitution of India, 1950 — Article 226Copyright Act, 1957 — Section 37, 51, 63, 64, 69
High Courts29 Apr 2010Allowed
Bhaylalbhai Mangabhai Rathwa Vs The State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0078
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Apr 2010Allowed
Adambhai Mohmadbhai and Others Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(1), 3(1)(10)
High Courts28 Apr 2010Allowed
Commr. of C. Ex. and Cus., Daman Vs Sitaram Ganaji Sawardekar
Gujarat High Court · (2011) 271 ELT 207
High Courts28 Apr 2010Dismissed
Administator Barvala Gram Panchayat Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0112
Gujarat District Panchayat Service Selection Committee (Functions) Rules, 1964 — Rule 2Gujarat Panchayat Service (Appointing Authorities) Rules, 1967 — Rule 3(2), 3(3)Gujarat Panchayat Service (Pension) Rules, 1976 — Rule 2, 3, 3(1), 3(4)
High Courts28 Apr 2010Allowed
Shri Dhoraji Taluka Sahkari Processing and Marketing Mandli Vs State of Gujarat and Others
Gujarat High Court · (2010) 51 GLR 2684
Co-operative Societies Act, 1961 — Section 74(c)Gujarat Specified Co-operative Societies Elections to Committees Rules, 1982 — Rule 4, 5, 6, 7
High Courts28 Apr 2010Allowed
Bank of Baroda Vs Balbir Kumar Paul and Others
Gujarat High Court · AIR 2010 Guj 124 : (2010) 2 GLH 790
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1), 39(4)Income Tax Act, 1961 — Section 30Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(20), 19(22), 19(23), 19(25), 25
High Courts28 Apr 2010Allowed
Chunilal Nathabhai Harkhani Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0043
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 47, 49, 57, 57(1), 57(3)
High Courts28 Apr 2010Allowed
Iqbalbhai Jivabhai Shaikh and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 29
High Courts28 Apr 2010Dismissed
Paschim Gujarat Vij Co. Ltd. Vs Paras Ship Breakers Ltd.
Gujarat High Court · (2011) 2 CivCC 116 : (2010) 2 GLH 626 : (2011) 1 RCR(Civil) 760 : (2011) 1 RCR(Civil) 760
Electricity Act, 2003 — Section 126, 126(5), 126(6), 2(51), 2(70)
High Courts27 Apr 2010Allowed
Dineshkumar Prabhashankar Bhatt Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts27 Apr 2010
Executive Engineer Vs Ayubbhai Ladharbhai
Gujarat High Court · (2010) 2 GLH 700 : (2010) 51 GLR 678 : (2011) 1 LLJ 61
Industrial Disputes Act, 1947 — Section 17B
High Courts27 Apr 2010Dismissed
Jaleelahmed Badruddin Ansari Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0039
Penal Code, 1860 (IPC) — Section 114, 284B, 302, 303, 304
High Courts27 Apr 2010Dismissed
Gujarat Maritime Board Vs Kantilal Hiralal Kharva
Gujarat High Court · (2010) 126 FLR 1068 : (2010) 3 GLR 2121 : (2011) 2 LLJ 856
Constitution of India, 1950 — Article 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 25H, 78, 81, 82(1)Industrial Disputes Act, 1947 — Section 25F, 25G , 25H
High Courts26 Apr 2010Allowed
Jayaben Thakkar Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0115
Evidence Act, 1872 — Section 113, 32Penal Code, 1860 (IPC) — Section 304, 304B, 498A
High Courts26 Apr 2010Dismissed
Himalaya Ice Factory Vs Paschim Gujarat Vij Co. Ltd. and Another
Gujarat High Court · (2010) 04 GUJ CK 0114
Constitution of India, 1950 — Article 226
High Courts26 Apr 2010
Shree Mahuva Bandhara Khetiwadi Pariyavaran Bachav Samittee and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 04 GUJ CK 0098
Constitution of India, 1950 — Article 133, 134A, 21
High Courts26 Apr 2010Dismissed
State Bank of India and Another Vs P.K. Thakkar Construction Co. Pvt. Ltd.
Gujarat High Court · (2010) 04 GUJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Gujarat Town Planning and Urban Development Act, 1976 — Section 26, 28, 35, 35(2), 36Specific Relief Act, 1963 — Section 20(2)
High Courts26 Apr 2010Dismissed
United Phosphorus Ltd. Vs Commissioner of Labour and Others
Gujarat High Court · (2010) 04 GUJ CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 18, 18(1)