High Courts21 Apr 2010Allowed
Adarsh Chemicals and Fertilizers Ltd. and Another Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7(i)(a)(ii)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 846 of 1,769
High Courts21 Apr 2010Dismissed
Anandiben Jamabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 51 GLR 2601
Civil Procedure Code, 1908 (CPC) — Section 100Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 47Registration Act, 1908 — Section 17
High Courts21 Apr 2010
Satishbhai Laljibhai Rabari and Others Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0049
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 143, 144, 147, 148
High Courts21 Apr 2010Dismissed
Mithileshben L. Sharma Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0048
Constitution of India, 1950 — Article 14, 16, 226
High Courts21 Apr 2010Dismissed
Commissioner Central Excise and Customs Vs Manaksia Limited and Others
Gujarat High Court · (2010) 179 ECR 148
CENVAT (Credit) Rules, 2002 — Rule 7, 7(1), 9(3)
High Courts21 Apr 2010Dismissed
Commissioner of Customs Vs Sanjay Agarwal
Gujarat High Court · (2010) 178 ECR 21 : (2011) 269 ELT 153 : (2011) 52 GLR 312
Customs Act, 1962 — Section 111, 112, 77
High Courts21 Apr 2010
Secretary through Agriculture Produce Market Committee Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 04 GUJ CK 0032
Constitution of India, 1950 — Article 226Government Savings Certificate Act, 1959 — Section 12Kisan Vikas Patra Rules, 1988 — Rule 6
High Courts20 Apr 2010Dismissed
State of Gujarat Vs Ratilal Bhanjibhai Bhatti and Others
Gujarat High Court · (2010) 04 GUJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 390Penal Code, 1860 (IPC) — Section 114, 394
High Courts20 Apr 2010Dismissed
Ganesh Oil Industry Vs Gujarat Electricity Board and Others
Gujarat High Court · (2010) 04 GUJ CK 0018
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 26(6)
High Courts20 Apr 2010
Vijaykumar B. Upadhyaya Vs Subhashchandra S. Shelat and Others
Gujarat High Court · (2010) 04 GUJ CK 0010
Gujarat Municipalities Act, 1963 — Section 258(1)
High Courts20 Apr 2010Dismissed
Kiran Corporation and Others Vs Bharat Sanchar Nigam Ltd. and Others
Gujarat High Court · (2010) 04 GUJ CK 0007
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts19 Apr 2010Dismissed
Haryana Sheet Glass Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 177 ECR 5
Central Excises and Salt Act, 1944 — Section 11A, 11A(1)Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 111, 112, 28, 28(1), 28AB
High Courts19 Apr 2010
Kamlaben Chhedilal Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0104
Constitution of India, 1950 — Article 226
High Courts19 Apr 2010
Torrent Power Ltd. Vs State of Gujarat and Others
Gujarat High Court · AIR 2010 Guj 121
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 21(2), 26(6), 36(2)
High Courts19 Apr 2010Dismissed
Sal Steel Ltd. and Another Vs State Load Dispatch Centre and Another
Gujarat High Court · (2010) 04 GUJ CK 0080
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 14, 226Electricity Act, 2003 — Section 2(8), 25, 26, 27, 28
High Courts19 Apr 2010
Dayalji Becharbhai Bhimani and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0068
Bombay Irrigation Act, 1879 — Section 14, 4, 64, 8, 9Constitution of India, 1950 — Article 226, 32, 361, 77(1), 77(2)
High Courts19 Apr 2010
I.B. Desai Vs Gujarat Labour Welfare Board and Another
Gujarat High Court · (2010) 04 GUJ CK 0040
Bombay Civil Services (Conduct, Discipline and Appeal) Rules, 1932 — Rule 33Bombay Civil Services Rules, 1959 — Rule 188, 189Gujarat Labour Welfare Fund Rules, 1962 — Rule 19(B), 6
High Courts16 Apr 2010Allowed
Hemanbhai V. Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 170, 34, 408, 409, 416
High Courts16 Apr 2010Dismissed
Prahaladrai Gupta, Managing Director of Kapil Roller Mills and Others Vs Babubhai Umedbhai Patel and Another
Gujarat High Court · (2010) 04 GUJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 420
High Courts16 Apr 2010
Kanubhai Babubhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0099
Constitution of India, 1950 — Article 226