High Courts16 Apr 2010Dismissed
Murlidhar Ratanlal Exports Limited and Another Vs Gujarat Road And Infrastructure Company Limited
Gujarat High Court · (2010) 04 GUJ CK 0064
Companies Act, 1956 — Section 391
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 847 of 1,769
High Courts16 Apr 2010
ICICI Bank Limited Vs Gujarat State Financial Corporation and Another
Gujarat High Court · (2010) 04 GUJ CK 0045
Constitution of India, 1950 — Article 226
High Courts16 Apr 2010
Hetal Bijal Industries Vs Gujarat Indutrial Development Corporation and Another
Gujarat High Court · (2010) 04 GUJ CK 0044
Constitution of India, 1950 — Article 226(3)
High Courts16 Apr 2010Dismissed
Manishaben Dave Vs Uday Bhanushanker Rawal and Another
Gujarat High Court · (2010) 04 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)Penal Code, 1860 (IPC) — Section 323, 376, 376(2), 498A, 506(2)
High Courts16 Apr 2010
Amitbhai J. Panchal and Others Vs Mahendrabhai Shankarbhai Patel and Others
Gujarat High Court · (2010) 04 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Gujarat Medical Practitioners Act, 1963 — Section 30, 33Penal Code, 1860 (IPC) — Section 420, 465, 468
High Courts16 Apr 2010Dismissed
Mahadevji Rayaji Thakor Vs The State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0026
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts16 Apr 2010Dismissed
Dineshbhai Premjibhai Dhandhalya Vs The State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0025
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Apr 2010Dismissed
Riyazkhan Gulamrasul Khan Yusufjay Vs Divisional Controller
Gujarat High Court · (2010) 126 FLR 434 : (2010) 4 LLJ 779
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11 A
High Courts16 Apr 2010Dismissed
The Umbergaon Club and Resort Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 2010Dismissed
State of Gujarat Vs Induben Jayantilal Vaghela
Gujarat High Court · (2010) 04 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 324, 427
High Courts15 Apr 2010Dismissed
Sunderdas Vithaldas Tekwani and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 51 GLR 2147
Bombay Land Revenue Code, 1879 — Section 211Bombay Stamp Act, 1958 — Section 2Constitution of India, 1950 — Article 19(1), 226
High Courts15 Apr 2010Dismissed
Bhartiya Karmchari Sangh Vs Oil and Natural Gas Corporation and Others
Gujarat High Court · (2010) 04 GUJ CK 0090
Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts15 Apr 2010Dismissed
Dhari Gram Panchayat Employees Union Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0079
Gujarat Panchayats (Amendment) Act, 1993 — Section 227, 228, 240, 248, 249Gujarat Panchayats Act, 1961 — Section 203
High Courts15 Apr 2010Dismissed
Dharmesh Silk Mills Pvt. Ltd. Vs Union of India (UOI) and Another
Gujarat High Court · (2010) 177 ECR 1 : (2010) 256 ELT 541
Central Excise Rules, 1944 — Rule 173Q(1)Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts15 Apr 2010Dismissed
Devendra B. Raval Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0066
Bombay Civil Services Rules, 1959 — Rule 161(1)Constitution of India, 1950 — Article 226
High Courts15 Apr 2010Allowed
Commissioner of Customs (Preventive) Vs Essar Oil Limited
Gujarat High Court · (2010) 176 ECR 248 : (2010) 256 ELT 204 : (2011) 21 STR 465
High Courts15 Apr 2010Allowed
Prabhatsinh Bharatsinh Parmar and Another Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 4Penal Code, 1860 (IPC) — Section 114, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(10), 9
High Courts15 Apr 2010
Dipakbhai L. Patel Vs Firoj Rustamji Bhadra and Another
Gujarat High Court · (2010) 3 GLH 33
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482, 76, 79, 80Penal Code, 1860 (IPC) — Section 339, 341, 76, 79, 80
High Courts15 Apr 2010Allowed
Patel Dilipbhai Talashibhai Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0031
Penal Code, 1860 (IPC) — Section 309
High Courts13 Apr 2010Dismissed
Dy. Commissioner of Income Tax Vs Mahendra Ambalal Patel
Gujarat High Court · (2010) 04 GUJ CK 0119
Income Tax Act, 1961 — Section 113, 158BC, 158BD