High Courts30 Jul 2010
Nirav Synthetics Pvt. Ltd. Vs Ramanbhai Muljibhai Chauhan
Gujarat High Court · (2010) 07 GUJ CK 0046
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 833 of 1,769
High Courts30 Jul 2010Allowed
State of Gujarat Vs Kashiben Ranchhodbhai Maliwad and Others
Gujarat High Court · (2010) 07 GUJ CK 0022
Constitution of India, 1950 — Article 12Payment of Gratuity Act, 1972 — Section 2
High Courts29 Jul 2010
State of Gujarat Vs Raghuvir Vajsur Dhandhal
Gujarat High Court · (2010) 07 GUJ CK 0107
Industrial Disputes Act, 1947 — Section 25(F)
High Courts29 Jul 2010
Jesabhai Jivabhai Chudasma Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0106
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats Act, 1961 — Section 57
High Courts29 Jul 2010
Taluka Development Officer Vs Premdas K. Chavda and Another
Gujarat High Court · (2010) 07 GUJ CK 0105
High Courts29 Jul 2010Dismissed
Gujarat State Road Transport Corp. (thru. Asst. Legal Advisor) Vs Tarunkumar Babubhai Solanki
Gujarat High Court · (2010) 07 GUJ CK 0104
High Courts29 Jul 2010Allowed
Veraval Patan Joint Municipality Vs Hiranand Kishanchand Kotak
Gujarat High Court · (2010) 07 GUJ CK 0050
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Jul 2010
Naranbhai Khushaldas Patel and Others Vs Ranchhodbhai Mafabhai Patel and Others
Gujarat High Court · (2010) 07 GUJ CK 0049
Constitution of India, 1950 — Article 227
High Courts29 Jul 2010
Trilokchand Family Trust, Ship Breakers Vs Superintendent, Central Excise and Others
Gujarat High Court · (2010) 07 GUJ CK 0045
Customs Act, 1962 — Section 128
High Courts29 Jul 2010
Himatnagar Municipality Vs Babubhai Lallubhai Bhangi
Gujarat High Court · (2010) 07 GUJ CK 0044
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Jul 2010
Deputy Executive Engineer Vs Jivrajbhai Jasabhai and Others
Gujarat High Court · (2010) 07 GUJ CK 0043
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Jul 2010
Talaja Taluka Kharid Vechan Sangh Ltd. and Another Vs Rameshbharti Merambharti Goswami
Gujarat High Court · (2010) 07 GUJ CK 0042
High Courts29 Jul 2010
Nagaarjunbhai Merubhai Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0041
Bombay Land Revenue Code, 1879 — Section 211
High Courts29 Jul 2010
Desai Mohanbhai Ratnabhai Vs State of Gujarat and Another
Gujarat High Court · (2010) 07 GUJ CK 0040
Constitution of India, 1950 — Article 226
High Courts29 Jul 2010Dismissed
Chandrakant Kantilal Oza and Others Vs Trivedi Gunvantlal Trikamlal and Others
Gujarat High Court · (2010) 07 GUJ CK 0034
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Jul 2010
Vijaykumar Arvindsinh Raoliji Vs Ramanbhai Chaturbhai Raval and Another
Gujarat High Court · (2010) 3 GLH 486 : (2011) 52 GLR 593
High Courts29 Jul 2010Dismissed
Animal Protection Trust Vs Union of India
Gujarat High Court · (2011) 263 ELT 33
Export (Quality Control and Inspection) Act, 1963 — Section 17Raw Meat (Chilled/Frozen) (Quality Control and Inspection) (Amendment) Rules — Rule 3(2)Raw Meat (Chilled/Frozen) (Quality Control and Inspection) Rules, 1992 — Rule 3
High Courts29 Jul 2010Dismissed
Imtiazkhan Saeedkhan Pathan and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) CriLJ 4510
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 319, 408, 409, 482Evidence Act, 1872 — Section 165
High Courts28 Jul 2010Dismissed
Ajitray Keshavlal Jani and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 07 GUJ CK 0117
Constitution of India, 1950 — Article 227
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Virchandprasad Girdharlal Gandhi (Helper)
Gujarat High Court · (2010) 07 GUJ CK 0116