High Courts03 Aug 2010
Oil and Natural Gas Commission Vs S.P. Patel and Another
Gujarat High Court · (2010) 08 GUJ CK 0121
Arbitration Act, 1940 — Section 30, 39
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 832 of 1,769
High Courts03 Aug 2010Dismissed
Manilal J. Patel Vs Ashiwn and Co. and Another
Gujarat High Court · (2010) 08 GUJ CK 0115
High Courts03 Aug 2010
Rajkot District Co-operative Bank Ltd. (Specified Co-op. Soc.) Vs Registrar, Co-operative Societies
Gujarat High Court · (2010) 08 GUJ CK 0114
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 82(1)
High Courts03 Aug 2010
Jashvantkuvarba and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0113
Gujarat Land Revenue Rules, 1972 — Rule 108(6)
High Courts02 Aug 2010Dismissed
CIT Vs Jagdish B. Agarwal
Gujarat High Court · (2010) 08 GUJ CK 0239
Income Tax Act, 1961 — Section 143(3), 144, 145, 260A, 68
High Courts02 Aug 2010
D.C. Kandian Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0173
High Courts02 Aug 2010Dismissed
Rajeshriben Vs Rajnikant Shantilal Sisodiya
Gujarat High Court · (2010) 08 GUJ CK 0162
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts02 Aug 2010
Industrial Development Bank of India Vs Official Liquidator of New Gujarat Synthetics Co. Ltd. and Others
Gujarat High Court · (2010) 08 GUJ CK 0142
Companies Act, 1956 — Section 125Companies Act, 1961 — Section 530Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts02 Aug 2010Dismissed
Babaji Jehaji Thakor Vs Jitendra Ambashanker Mehta and Others
Gujarat High Court · (2010) 08 GUJ CK 0130
High Courts02 Aug 2010
Ambalal J. Patel and Others Vs Inquiry Officer Ghanshyambhai S. Mishra and Others
Gujarat High Court · (2010) 08 GUJ CK 0129
Gujarat Co-operative Societies Act, 1961 — Section 93
High Courts02 Aug 2010Dismissed
Dinesh Sakarabhai Patel Vs Suryaben Navinchandra Shah
Gujarat High Court · (2010) 3 GLH 569 : (2010) 3 GLR 2052
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2
High Courts30 Jul 2010
Ahmedabad Municipal Corpn. Vs Secretary Ahmedabad Municipal Servant
Gujarat High Court · (2010) 07 GUJ CK 0103
High Courts30 Jul 2010Dismissed
Anup Engineering Limited Vs Shrinarayan Kanaiyalal and Others
Gujarat High Court · (2010) 07 GUJ CK 0102
High Courts30 Jul 2010
A.M.C. Vs Dalal Suresh Dhulabhai and Others
Gujarat High Court · (2010) 07 GUJ CK 0101
Industrial Disputes Act, 1947 — Section 25(H)
High Courts30 Jul 2010
Zohraben Hajimiya Sheikh Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0099
Payment of Gratuity Act, 1972 — Section 2
High Courts30 Jul 2010Dismissed
State of Gujarat and Others Vs Maruti Textiles
Gujarat High Court · (2010) 07 GUJ CK 0098
Bombay Electricity Duty Act, 1958 — Section 3, 3(2)
High Courts30 Jul 2010
Baroda Commercial Corporation Ltd. and Another Vs Vadodara Municipal Corporation and Another
Gujarat High Court · (2010) 07 GUJ CK 0066
Constitution of India, 1950 — Article 226
High Courts30 Jul 2010Dismissed
Mohanlal Kevalaram Sadhnani Vs Baroda Municpal Corporation
Gujarat High Court · (2010) 07 GUJ CK 0065
Bombay Provincial Municipal Corporations Act, 1949 — Section 230, 231, 487Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100
High Courts30 Jul 2010Allowed
Rahemanbhai Kasambhai Vanora Vs Manibhai Ramabhai and Others
Gujarat High Court · (2010) 07 GUJ CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jul 2010Dismissed
Paschim Gujarat Vij Co. Ltd. Vs Harjibhai Gabhabhai Dahyani and Another
Gujarat High Court · (2010) 07 GUJ CK 0047
Industrial Disputes Act, 1947 — Section 25(FF), 33(2), 33A