High Courts04 Aug 2010Dismissed
Yadav Ramsinh Dhanavantsinh Vs Secretary and Another
Gujarat High Court · (2010) 08 GUJ CK 0184
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 831 of 1,769
High Courts04 Aug 2010
Udaysingh Kesrisingh Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0183
High Courts04 Aug 2010
Abbasbhai Jivabhai Mansuri Vs Gujarat State Road Transport Corporation Divisional Control and Another
Gujarat High Court · (2010) 08 GUJ CK 0152
High Courts04 Aug 2010
Taluka Development Officer Vs Velaji Lavji Thakor
Gujarat High Court · (2010) 08 GUJ CK 0126
High Courts04 Aug 2010Dismissed
Abhesang Sabalsang Rathod Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0123
Constitution of India, 1950 — Article 226
High Courts04 Aug 2010Dismissed
Navinchandra Sankalchand Dalal Vs State of Gujarat and Another
Gujarat High Court · (2011) 52 GLR 74
Constitution of India, 1950 — Article 226, 227, 32Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 20, 6(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts04 Aug 2010Dismissed
Bhammarsingh T. Sisodiya Vs Gujatat State Road Transport Corporation
Gujarat High Court · (2010) 08 GUJ CK 0117
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Aug 2010Dismissed
Ramdas Kalubhai Mali Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0081
Gujarat Civil Services (Pension) Rules, 2002 — Rule 78(1)
High Courts04 Aug 2010
G.R. Gusai (deceased) by heir Vinodgarji Govindgarji Gusai, Trustee of Gusai Panch and Others Vs Manhargiri Gagangiri Gusai, Chairman/Trustee of Shri Gusai Panch and Others
Gujarat High Court · (2011) 52 GLR 392
Bombay Public Trusts Act, 1950 — Section 36, 50, 56Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Aug 2010Allowed
Nirmalaben B. Trivedi Vs State of Gujarat
Gujarat High Court · (2011) 58 GLH 1 : (2011) 1 GLH 58
Bombay Civil Services Rules, 1959 — Rule 189(A)
High Courts04 Aug 2010Dismissed
G.S.R.T. Corporation Vs Kasuben
Gujarat High Court · (2010) 127 FLR 939
High Courts04 Aug 2010Allowed
Shri Kalyan Sengupta Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2010) 08 GUJ CK 0027
Constitution of India, 1950 — Article 226
High Courts04 Aug 2010
Gujarat State Road Transport Corporation Vs Madhubhai Shahubhai Dabhi
Gujarat High Court · (2010) 08 GUJ CK 0024
High Courts04 Aug 2010
Gujarat State Road Transport Corporation Vs Manubai Gangaram Barot
Gujarat High Court · (2010) 08 GUJ CK 0023
Industrial Disputes Act, 1947 — Section 33(2)
High Courts03 Aug 2010Allowed
Kamleshkumar B. Parmar Vs Narmada Water Resources and Water Supply and Kalpsar Dept. and Others
Gujarat High Court · (2010) 08 GUJ CK 0196
High Courts03 Aug 2010
Mafatlal Industries Ltd. Vs Pravinbhai Vithalbhai Patel
Gujarat High Court · (2010) 08 GUJ CK 0195
High Courts03 Aug 2010
Ahmedabad Municipal Corporation Vs Ahmedabad Municipal Nokar Mandal and Another
Gujarat High Court · (2010) 08 GUJ CK 0193
Bombay Provincial Municipal Corporations Act, 1949 — Section 49, 49(1)
High Courts03 Aug 2010Dismissed
Kantilal Sakarchand Malani Vs Dhirajlal Harjivan Desai and Another
Gujarat High Court · (2010) 08 GUJ CK 0190
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 2010
Bhartiben N. Bhavsar and Others Vs Kulsachiv and Others
Gujarat High Court · (2010) 08 GUJ CK 0187
Gujarat Agricultural University Act, 1969 — Section 4
High Courts03 Aug 2010Dismissed
Ashish @ Tiniyo @ Miya Arvindbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0122
Bombay Police Act, 1951 — Section 135(1), 56, 60Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 151