High Courts11 Aug 2010Dismissed
Chandulal Kantilal Thakore Vs Divisional Controler
Gujarat High Court · (2010) 08 GUJ CK 0046
Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 829 of 1,769
High Courts11 Aug 2010
Meghjibhai Nagajibhai Narigara Vs Divisional Cantroller
Gujarat High Court · (2010) 08 GUJ CK 0036
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts10 Aug 2010
Rashtriya Mazdoor Union Vs Petrofiles Co-op. Society and Another
Gujarat High Court · (2010) 08 GUJ CK 0201
High Courts10 Aug 2010Allowed
Deputy Executive Engineer, G.W.R.D.C., Sub-division 2 Vs Gendalbhai Bhavabhai Chauhan
Gujarat High Court · (2010) 08 GUJ CK 0134
Industrial Disputes Act, 1947 — Section 25B
High Courts10 Aug 2010Dismissed
Gujarat State Road Transport Corporation Vs Shantaben Parmar and Others
Gujarat High Court · (2010) 08 GUJ CK 0131
High Courts10 Aug 2010
Rajnibala Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0110
High Courts10 Aug 2010
Vallabhbhai Arjanbhai Thummar Vs Krushnakant Becharbhai Savalia and Others
Gujarat High Court · (2011) 1 TAC 132
High Courts10 Aug 2010Dismissed
Jivrambhai Vastabhai Desai and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 3 GLR 2094
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 32, 32F, 32I, 32OBombay Tenancy and Agricultural Lands Rules, 1956 — Rule 25, 25(1), 25(2), 25(3)
High Courts10 Aug 2010Allowed
Gujarat Water Resources Development Corporation Vs Surendrasinh Bhupatsinh Vaghela
Gujarat High Court · (2010) 08 GUJ CK 0038
High Courts10 Aug 2010Dismissed
Deputy Executive Engineer Vs Bhupatsinh Vajhsinh Solanki and Others
Gujarat High Court · (2010) 08 GUJ CK 0037
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Aug 2010
Sandip Jaykishan Rathod, Sarpanch and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 08 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 365, 435Prevention of Damage to Public Property Act, 1984 — Section 3, 7
High Courts10 Aug 2010
Pantheshbhai Dashratbhai Patel Vs Darshanaben P. Patel and Another
Gujarat High Court · (2011) 1 DMC 500
High Courts09 Aug 2010Dismissed
Commissioner of Income Tax Vs Deepak Nitrite Ltd.
Gujarat High Court · (2010) 08 GUJ CK 0061
Income Tax Act, 1961 — Section 28, 36(1)
High Courts09 Aug 2010Dismissed
Girish Kumar Ramcharan Chauhan Vs Shakaraji Bhanaji Ninama and Another
Gujarat High Court · (2011) 1 TAC 1006
High Courts06 Aug 2010Dismissed
Ranchhodbhai Nanabhai Parmar Vs Managing Director of the Corporation
Gujarat High Court · (2011) 3 LLJ 106
Bombay Shops and Establishments Act, 1948 — Section 66, 79AIndustrial Disputes Act, 1947 — Section 25(F)
High Courts06 Aug 2010Allowed
Ahmedabad Municipal Corp. Vs Samveg Arvindbhai
Gujarat High Court · (2011) 51 GLH 1 : (2011) 1 GLH 51
Bombay Provincial Municipal Corporations Act, 1949 — Section 263Bombay Provincial Municipal Corporations Rules, 1949 — Rule 15
High Courts06 Aug 2010
Bilkshben S. Moria Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0146
High Courts06 Aug 2010Dismissed
Ajit A. Patel Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 08 GUJ CK 0128
High Courts06 Aug 2010Dismissed
K. Gopalan Kurup Vs Union of India (UOI)
Gujarat High Court · (2010) 08 GUJ CK 0116
High Courts06 Aug 2010Allowed
Athar M. Saiyad Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0026