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Gujarat High Court judgments

35,376 judgments · page 834 of 1,769

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High Courts28 Jul 2010Dismissed

Jaswantsinh Andarsinh Gohil and Others Vs Fatesinh Nansinh Gohil and Others

Gujarat High Court · (2010) 07 GUJ CK 0115

Bombay Land Revenue Code, 1879 — Section 135Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114
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High Courts28 Jul 2010

Divisional Controller Vs Babubhai Ambaram Patel

Gujarat High Court · (2010) 07 GUJ CK 0114

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High Courts28 Jul 2010Dismissed

Gujarat State Road Transport Corporation Ltd. Vs Balchandra Becharbhai Parmar

Gujarat High Court · (2010) 07 GUJ CK 0113

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High Courts28 Jul 2010Allowed

Indian Farmers Fertilizers Cooperative Limited Vs Union of India (UOI)

Gujarat High Court · (2010) 07 GUJ CK 0112

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Purshottambhai Meghjibhai Babaria

Gujarat High Court · (2010) 07 GUJ CK 0111

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High Courts28 Jul 2010Dismissed

Bhagwandas Karsandas Patel Vs Gujarat State Road Transport Corporation and 1 Another

Gujarat High Court · (2010) 07 GUJ CK 0110

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High Courts28 Jul 2010

Rainbow Surgical Dressing Manufacturing Co. and Others Vs State of Gujarat and Another

Gujarat High Court · (2010) 07 GUJ CK 0109

Constitution of India, 1950 — Article 226Gujarat High Court Rules, 1993 — Rule 132, 132(2)
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Ibrahim Ahmedsha Diwan

Gujarat High Court · (2010) 07 GUJ CK 0108

Industrial Disputes Act, 1947 — Section 11A
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High Courts28 Jul 2010

Gujarat State Road Transport Coporation Vs B.M. Prajapati

Gujarat High Court · (2010) 07 GUJ CK 0095

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High Courts28 Jul 2010

Gujarat State Road Transport Coporation Vs Rajabhai Keshabhai Marwada

Gujarat High Court · (2010) 07 GUJ CK 0085

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Laxmanbhai Kanabhai Maradia

Gujarat High Court · (2010) 07 GUJ CK 0076

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High Courts28 Jul 2010

Babubhai Arjanbhai Patidar and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 07 GUJ CK 0072

Constitution of India, 1950 — Article 226Gujarat Specified Co-operative Societies Elections to Committees Rules, 1982 — Rule 6
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Ltd. Vs Bharatsinh Pratapsinh Rathod

Gujarat High Court · (2010) 07 GUJ CK 0070

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Ramjibhai Dharmsinhbhai Zalariya

Gujarat High Court · (2010) 07 GUJ CK 0068

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Balakdas N. Laskari

Gujarat High Court · (2010) 07 GUJ CK 0067

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Laljibhai A. Patel

Gujarat High Court · (2010) 07 GUJ CK 0064

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs A.M. Kadari

Gujarat High Court · (2010) 07 GUJ CK 0063

Industrial Disputes Act, 1947 — Section 11(A)
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Ketan D. Mehta Driver - Baje No. 1951

Gujarat High Court · (2010) 07 GUJ CK 0061

Industrial Disputes Act, 1947 — Section 11(A)
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Kalidas Chhaganbhai Nayak

Gujarat High Court · (2010) 07 GUJ CK 0060

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High Courts28 Jul 2010Dismissed

Deputy Executive Engineer Vs Babubhai Barsibhai Gamit

Gujarat High Court · (2010) 07 GUJ CK 0058

Constitution of India, 1950 — Article 14, 226, 227
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