High Courts28 Jul 2010Dismissed
Gujarat State Road Transoport Corporation Vs Arendrasinh S. Shekhavat
Gujarat High Court · (2010) 07 GUJ CK 0057
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 835 of 1,769
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Harun Rasid Mohmad Munshi
Gujarat High Court · (2010) 07 GUJ CK 0056
High Courts28 Jul 2010Dismissed
Pamol Village Panchayat Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0055
Constitution of India, 1950 — Article 226, 227
High Courts28 Jul 2010Allowed
Krishak Bharati Co. op. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 07 GUJ CK 0054
Limitation Act, 1963 — Section 10, 18Railway Claims Tribunal Act, 1987 — Section 22
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Sursangbhai Shankarbhai Padhir
Gujarat High Court · (2010) 07 GUJ CK 0052
High Courts28 Jul 2010Dismissed
Gujarat State Road Transport Corporation Vs Kheda Vibhag S.T. Karmachari Mandal
Gujarat High Court · (2010) 07 GUJ CK 0039
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs K.K. Makwana
Gujarat High Court · (2010) 07 GUJ CK 0038
Industrial Disputes Act, 1947 — Section 11(A)
High Courts28 Jul 2010Dismissed
Arjun Odedra Vs Managing Director
Gujarat High Court · (2010) 07 GUJ CK 0037
Constitution of India, 1950 — Article 226
High Courts28 Jul 2010
Gujarat State Road Transport Ccorporation Vs D.H. Vaghela
Gujarat High Court · (2010) 07 GUJ CK 0036
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Surendrasinh N. Zala
Gujarat High Court · (2010) 07 GUJ CK 0035
High Courts28 Jul 2010
Divisional Controller G.S.R.T.C. Vs Pratapsinh Somabhai Dabhi
Gujarat High Court · (2010) 07 GUJ CK 0031
High Courts28 Jul 2010
Hirabhai Bhemabhai Rot Vs State of Gujarat
Gujarat High Court · (2010) 07 GUJ CK 0030
Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts28 Jul 2010Dismissed
G.S.R.T.C. Vs Gandabhai Mohanbhai Rawal
Gujarat High Court · (2010) 07 GUJ CK 0020
High Courts28 Jul 2010
Divisional Controller G.S.R.T.C. Vs Manibhai Somabhai Patel
Gujarat High Court · (2010) 07 GUJ CK 0016
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Deshabhai Muljibhai Katariya
Gujarat High Court · (2010) 07 GUJ CK 0013
High Courts28 Jul 2010Allowed
Meghraj Savaisingh Rajpurohit Vs State of Gujarat
Gujarat High Court · (2010) 07 GUJ CK 0008
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 391, 392, 394, 397
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Ltd. Vs Dadamiya Jamalmiya Dhasura
Gujarat High Court · (2010) 07 GUJ CK 0005
High Courts28 Jul 2010
Dayaben Durlabhji Davda Vs Chnadreshkumar Pramodrai
Gujarat High Court · (2010) 3 GLR 2218
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13(1), 29(2)Evidence Act, 1872 — Section 114
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Becharbhai Ishwardas Nai
Gujarat High Court · (2010) 07 GUJ CK 0001
High Courts27 Jul 2010
Shapur Gram Panchayat Vs Vala Natha Sidi and Others
Gujarat High Court · (2010) 07 GUJ CK 0118