High Courts24 Nov 2011Allowed
Kantilal Mohanlal Pandya (Deleted) and 5 Vs Pradyumansinh Prahladsinh Mangalsinh Parmar and 2
Gujarat High Court · (2011) 11 GUJ CK 0029
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 711 of 1,769
High Courts24 Nov 2011Allowed
Suresh Shukhlal Basne and 2 Vs Mahadevprasad Chintamani Sayan and 1
Gujarat High Court · (2011) 11 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 114, 323, 392, 393, 394
High Courts24 Nov 2011Dismissed
Commr. of Service Tax, Ahmedabad Vs Cadila Pharmaceuticals Ltd.
Gujarat High Court · (2012) 27 STR 127 : (2012) 56 VST 346
Central Excises and Salt Act, 1944 — Section 35G, 35GFinance Act, 1994 — Section 73(1)
High Courts24 Nov 2011Dismissed
United India Insurance Co. Ltd. Vs Ukabhai V Bharvad and 7
Gujarat High Court · (2011) 11 GUJ CK 0013
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 167Workmens Compensation Act, 1923 — Section 3(5)
High Courts23 Nov 2011
Kanubhai Fulchandbhai Jotangia and 3 Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506(2)
High Courts23 Nov 2011Allowed
Chetan Sonathbhai Mehta and 1 Vs Bhupendrabhai Purohit and 1
Gujarat High Court · (2011) 11 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 405, 406, 420
High Courts23 Nov 2011Allowed
Keshubhai Ranabhai Tukadiya Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts23 Nov 2011Dismissed
Mukeshbhai Basilal Patel and Another Vs Election Officer and Dy. Collector and Ors
Gujarat High Court · (2011) 11 GUJ CK 0055
Gujarat Co-operative Societies Act, 1961 — Section 145
High Courts23 Nov 2011Dismissed
Jashbhai Purshottambhai Patel Vs Parbatsing Ramsing, Driver and 2
Gujarat High Court · (2011) 11 GUJ CK 0054
Motor Vehicles Act, 1939 — Section 95
High Courts23 Nov 2011Allowed
Yunuskhan Haiderkhan Pathan Thr. Anjumanbanu Asarafkhan Pat Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLH 213
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 29, 37, 37A, 8
High Courts23 Nov 2011Allowed
Khodidas Jetharam Kadia Vs Uttar Gujarat Vij Company Limited
Gujarat High Court · (2012) ELR 359
Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 135(1), 56
High Courts23 Nov 2011Allowed
Narpatsinh Prabhatsinh and 1 Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 428Penal Code, 1860 (IPC) — Section 114, 420
High Courts23 Nov 2011Dismissed
Tyco Valves and Controls India Pvt. Ltd. Vs Dy. Commissioner of Income Tax circle-4 and 1
Gujarat High Court · (2011) 11 GUJ CK 0010
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 148
High Courts23 Nov 2011
Food Corporation of India and 1 Vs Aiyub Bachu and Co.
Gujarat High Court · (2011) 11 GUJ CK 0009
Arbitration Act, 1940 — Section 15, 29, 34, 39, 41Civil Procedure Code, 1908 (CPC) — Section 34
High Courts22 Nov 2011Allowed
Sanjaykumar Nanakprabhu Saroj (Pasi) Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0092
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Nov 2011Dismissed
National Insurance Co. Ltd. Vs Amrutbhai Rambhai Prajapati and 3
Gujarat High Court · (2011) 11 GUJ CK 0085
High Courts22 Nov 2011Allowed
New India Assurance Company Limited Vs Dilipsinh Jashvantsinh Solanki and 4
Gujarat High Court · (2011) 11 GUJ CK 0045
High Courts22 Nov 2011Dismissed
State of Gujarat Vs Tushar Shantilal and Others
Gujarat High Court · (2012) 3 Crimes 387
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 378, 397, 401Penal Code, 1860 (IPC) — Section 114, 34, 406, 409, 420
High Courts22 Nov 2011Allowed
Oriental Insurance Co. Ltd. Vs Bhurabhai Bhojabhai Meher and Another
Gujarat High Court · (2012) 3 TAC 878
Workmens Compensation Act, 1923 — Section 4
High Courts22 Nov 2011Allowed
Khemabhai H. Patel and 15 Vs Joint Registrar (Comm) and 4
Gujarat High Court · (2011) 11 GUJ CK 0001
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 71, 93